High Courts30 Jun 1942
The Public Prosecutor Vs Rajam Ammal
Madras High Court · AIR 1942 Mad 674 : (1943) ILR (Mad) 963 : (1942) 55 LW 457 : (1942) 2 MLJ 132
Penal Code, 1860 (IPC) — Section 380
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 15 of 23
High Courts30 Jun 1942
In Re: Dakshinamurthi
Madras High Court · (1942) 55 LW 467 : (1942) 2 MLJ 146
Criminal Procedure Code, 1898 (CrPC) — Section 370(1)
High Courts30 Jun 1942
Rajkumar Visweswara Gajapathi Raj, minor represented by his mother Rani Pushpathi Vidyavati Devi, as his next friend and Another Vs Mirza Raja Sri Pushavati Viziaram Gajapathi Raj Manne Sultan Bahadur Garu, Rajah of Vizianagaram, represented by the Court of Wards and Others
Madras High Court · AIR 1942 Mad 743 : (1943) ILR (Mad) 154 : (1942) 55 LW 638 : (1942) 2 MLJ 496
High Courts29 Jun 1942
F.P.S. Albuquerque Vs The Catholic Bank, Ltd., Mangalore and Others
Madras High Court · AIR 1942 Mad 737 : (1943) ILR (Mad) 291 : (1942) 55 LW 532 : (1942) 2 MLJ 307
High Courts29 Jun 1942
S.A. Abdul Subhan Sahib Vs M. Abdul Ravoof Sahib
Madras High Court · AIR 1942 Mad 707 : (1942) 55 LW 547 : (1942) 2 MLJ 309
Partnership Act, 1932 — Section 69
High Courts26 Jun 1942
T.S. Rajagopala Iyer Vs The South Indian Rubber Works, Limited and Others
Madras High Court · AIR 1942 Mad 656 : (1943) ILR (Mad) 133 : (1942) 55 LW 521 : (1942) 2 MLJ 228
High Courts26 Jun 1942
The Sub-Collector Vs Pillarisetti Parthasarathi Naidu and Another
Madras High Court · AIR 1942 Mad 739 : (1943) ILR (Mad) 127 : (1942) 55 LW 763 : (1942) 2 MLJ 512
High Courts25 Jun 1942
In Re: Yakub Sahib Yejaman and Others
Madras High Court · AIR 1943 Mad 406 : (1943) 1 MLJ 264
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts24 Jun 1942
In Re: K. Chinnavadu and Others
Madras High Court · (1942) 55 LW 713 : (1942) 2 MLJ 575
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts24 Jun 1942
Natesa Nilangiriyar Vs V. Raju Mudaliar
Madras High Court · AIR 1943 Mad 322 : (1943) 1 MLJ 225
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 11
High Courts24 Jun 1942
Kuppuswami Naidu Vs Varadappa Naidu and Others
Madras High Court · AIR 1943 Mad 11 : (1942) 55 LW 561 : (1942) 2 MLJ 345
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jun 1942
K.S. Nageswara Aiyar Vs S. Ganesa Aiyar
Madras High Court · AIR 1942 Mad 675 : (1943) ILR (Mad) 217 : (1942) 55 LW 684 : (1942) 2 MLJ 198
High Courts10 Apr 1942
Sheshamma Shedthi Vs Vasudeva Bhatta and Others
Madras High Court · AIR 1942 Mad 711 : (1942) 55 LW 633
High Courts10 Apr 1942
Jikkini Bibi Sahiba Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1943 Mad 258 : (1942) 55 LW 851 : (1942) 2 MLJ 487
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(d)
High Courts10 Apr 1942
Sundaramurthi Nainar Vs Chotti Bibi alias Bacha Bibi and Others
Madras High Court · AIR 1942 Mad 641 : (1943) ILR (Mad) 61 : (1942) 55 LW 494 : (1942) 2 MLJ 164
Limitation Act, 1908 — Article 134A, 134B
High Courts10 Apr 1942
Tatikonda Subbarow Vs Malladi Sitarama Lakshmi Narasimham and Others
Madras High Court · AIR 1942 Mad 600 : (1943) ILR (Mad) 56 : (1942) 55 LW 479 : (1942) 2 MLJ 170
Usurious Loans Act, 1918 — Section 3
High Courts10 Apr 1942
P. Subbamma Vs Ch. Venkata Reddy
Madras High Court · AIR 1943 Mad 260(1) : (1942) 55 LW 576 : (1942) 2 MLJ 356
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts09 Apr 1942
P.R. Subramania Pattar Vs Porathana Andi
Madras High Court · AIR 1942 Mad 709 : (1943) ILR (Mad) 143 : (1942) 55 LW 554 : (1942) 2 MLJ 303
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts09 Apr 1942
Kosuru Ademma Vs Chevuru Subbamma
Madras High Court · (1942) 55 LW 682 : (1942) 2 MLJ 491
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Apr 1942
Nagappa Prabhu Vs Chandrasekhara by guardian and mother Triveni alias Rukma Bai and Others
Madras High Court · AIR 1942 Mad 648 : (1942) 55 LW 556 : (1942) 2 MLJ 272
Madras Village Courts Act, 1889 — Section 68, 69