High Courts14 Jul 1942
Chevveti Ramudu and Another
Madras High Court · (1943) ILR (Mad) 148 : (1942) 55 LW 552 : (1942) 2 MLJ 312
Criminal Procedure Code, 1898 (CrPC) — Section 367
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 13 of 23
High Courts13 Jul 1942
Vijiyalakshmi Ammal Vs Rangachariar
Madras High Court · AIR 1943 Mad 213 : (1942) 2 MLJ 806
High Courts13 Jul 1942
Chelliah alias Kariamanickam Vs Rengaswami Aiyangar
Madras High Court · (1942) 55 LW 727 : (1942) 2 MLJ 624
Evidence Act, 1872 — Section 90
High Courts13 Jul 1942
C. Velayudha Mudali Vs T. Chengama Naidu and Another
Madras High Court · AIR 1942 Mad 727 : (1942) 55 LW 531 : (1942) 2 MLJ 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Jul 1942
In Re: Thammana Ramalingayya
Madras High Court · AIR 1942 Mad 723 : (1943) ILR (Mad) 230 : (1942) 55 LW 587 : (1942) 2 MLJ 357
High Courts10 Jul 1942
Annabattula Appalaswami Vs Mandala Appamma and Others
Madras High Court · AIR 1943 Mad 24 : (1942) 55 LW 575 : (1942) 2 MLJ 319
High Courts10 Jul 1942
Nalluswami Reddi Vs Nallammal
Madras High Court · AIR 1943 Mad 392 : (1943) 56 LW 254 : (1943) 1 MLJ 277
High Courts09 Jul 1942
Dondu Subbaraju and Others Vs Sri Rudraraju Venkatraju (died) and Others
Madras High Court · AIR 1943 Mad 403 : (1943) 1 MLJ 110
High Courts09 Jul 1942
Valliammal Vs Ramaswamy Goundar and Others
Madras High Court · AIR 1943 Mad 127 : (1942) 55 LW 779 : (1942) 2 MLJ 720
High Courts09 Jul 1942
In Re: Govindan
Madras High Court · AIR 1942 Mad 669 : (1942) 55 LW 530 : (1942) 2 MLJ 280
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts08 Jul 1942
Periya Perumal Ammal Vs Veluchami Reddy
Madras High Court · AIR 1943 Mad 25 : (1942) 2 MLJ 484
High Courts08 Jul 1942
Kuchibhotla Venkatasubba Rao Vs Chandanmal and Another
Madras High Court · (1943) ILR (Mad) 183 : (1942) 55 LW 493 : (1942) 2 MLJ 191
Penal Code, 1860 (IPC) — Section 420
High Courts08 Jul 1942
Periakaruppan by mother and guardian, Rakkayee Ammal Vs T. S. Subbarama Aiyar and Others
Madras High Court · AIR 1943 Mad 190 : (1942) 55 LW 701 : (1942) 2 MLJ 563
Partnership Act, 1932 — Section 28
High Courts08 Jul 1942
Khan Sahib K. Kunhammed Koya Vs Mullasseri Gopala Menon and Another
Madras High Court · (1942) 55 LW 824 : (1942) 2 MLJ 744
High Courts07 Jul 1942
Doctor Manavala Ayyar Vs Muhammad Yoosaf Maracair (since deceased) and Others
Madras High Court · AIR 1943 Mad 100 : (1943) ILR (Mad) 195 : (1942) 55 LW 570 : (1942) 2 MLJ 398
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8(2)
High Courts07 Jul 1942
Garimalla Sitaramamurti Vs Thamma Lakshminarayanamurti and Others
Madras High Court · AIR 1943 Mad 185 : (1943) ILR (Mad) 297 : (1942) 55 LW 668 : (1942) 2 MLJ 568
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts07 Jul 1942
K. Subramania Chettiar Vs Visalakshi Ammal
Madras High Court · AIR 1943 Mad 109
Transfer of Property Act, 1882 — Section 83
High Courts07 Jul 1942
Syed Muhammad Ghouse Sahib Suthari Vs Syed Muhammad Ghouse Sahib trustee and Manager of the Sha Rahmatullah Mosque
Madras High Court · (1942) 55 LW 644 : (1942) 2 MLJ 511
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 3(5)
High Courts06 Jul 1942
Meesala Vijayaratnam Naidu and Another Vs Rao Bahadur Sripathi Sitapatirao Pantulu Garu and Others
Madras High Court · AIR 1943 Mad 263 : (1943) 56 LW 15 : (1943) 1 MLJ 90