High Courts06 Jul 1942
T.P.R. Palania Pillai (died) and Others Vs Amjath Ibrahim Rowther and Another
Madras High Court · AIR 1942 Mad 622 : (1943) ILR (Mad) 15 : (1942) 55 LW 532 : (1942) 2 MLJ 321
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 14 of 23
High Courts03 Jul 1942
Thotapalli Dharmayya Vs Nelabarla Yanadi Reddy
Madras High Court · AIR 1942 Mad 731 : (1942) 55 LW 721 : (1942) 2 MLJ 585
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts03 Jul 1942
C.D. Desikachari Vs The Official Receiver and Others
Madras High Court · AIR 1943 Mad 26 : (1942) 55 LW 561 : (1942) 2 MLJ 714
High Courts03 Jul 1942
Veerabahu Pillai (deceased) and Others Vs Kavanna Seena Chittiram Pillai (deceased) and Others
Madras High Court · AIR 1943 Mad 81 : (1942) 55 LW 670 : (1942) 2 MLJ 535
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3
High Courts03 Jul 1942
In Re: Gunda Narasimham
Madras High Court · AIR 1942 Mad 744 : (1942) 55 LW 612 : (1942) 2 MLJ 418
Court Fees Act, 1870 — Section 17
High Courts03 Jul 1942
Vydialinga Swamigal Vs Karuppanna Goundan and Others
Madras High Court · AIR 1942 Mad 718 : (1942) 55 LW 569 : (1942) 2 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts03 Jul 1942
Nanduri Sarangapani Vs Yanduri Venkata Ratnam and Another
Madras High Court · AIR 1942 Mad 733 : (1942) 55 LW 610 : (1942) 2 MLJ 421
High Courts03 Jul 1942
Govinda Krishna Aiyar Vs Sankaralinga Naicker, through his next friend and guardian ad litem, Subbia Naicker
Madras High Court · AIR 1943 Mad 55 : (1942) 55 LW 663 : (1942) 2 MLJ 558
Limitation Act, 1963 — Section 6
High Courts03 Jul 1942
Sundaresam Pillai Vs Ramachandra Pillai
Madras High Court · AIR 1943 Mad 38(1) : (1942) 55 LW 725 : (1942) 2 MLJ 572
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jul 1942
P. Sankara Rao, (wrongly described as D. Sankara Rao) Vs Modepalli Bala Venkatappa
Madras High Court · AIR 1942 Mad 734 : (1943) ILR (Mad) 225 : (1942) 55 LW 646 : (1942) 2 MLJ 520
High Courts03 Jul 1942
V. Ramaswami Aiyangar and Another Vs Doraisami Vandayar
Madras High Court · (1942) 2 MLJ 748
Succession Act, 1925 — Section 214
High Courts02 Jul 1942
A.L.N. Sathappa Chetti and Others Vs Thayyanayaki Ammal
Madras High Court · AIR 1942 Mad 698 : (1942) 55 LW 548 : (1942) 2 MLJ 305
High Courts02 Jul 1942
In Re: M. Murtuzali Sahib
Madras High Court · AIR 1943 Mad 336 : (1943) 56 LW 218 : (1943) 1 MLJ 247
High Courts01 Jul 1942
In Re: Tentu Appalaswamy
Madras High Court · AIR 1942 Mad 664 : (1942) 55 LW 569 : (1942) 2 MLJ 354
High Courts01 Jul 1942
The Hindu Religious Endowments Board Vs Dosapati Ramiah, trustee of Sri Venugopalaswami Varu and Another
Madras High Court · AIR 1942 Mad 722 : (1942) 55 LW 631 : (1942) 2 MLJ 493
High Courts01 Jul 1942
A. Krishnaswami Vandayar Vs The Union Bank, Ltd.
Madras High Court · AIR 1943 Mad 10 : (1942) 55 LW 560 : (1942) 2 MLJ 346
High Courts01 Jul 1942
In Re: Bellemkonda Kanakayya
Madras High Court · AIR 1942 Mad 609 : (1943) ILR (Mad) 381 : (1942) 55 LW 464 : (1942) 2 MLJ 172
Madras Prevention of Food Adulteration Act, 1918 — Section 14
High Courts01 Jul 1942
P.C. Kandaswamy Pillai Vs Municipal Prosecutor
Madras High Court · AIR 1942 Mad 601 : (1942) 55 LW 466 : (1942) 2 MLJ 145
High Courts30 Jun 1942
Sri Raja Vyricherla Narayana Gajapati Raju Bahadur Vs Malla Ramunaidu
Madras High Court · (1942) 1 MLJ 385
High Courts30 Jun 1942
Cherukuri Indiradevi being minor by next friend and father, N.C. Krishnayya Naidu Vs Mamidipalli Audinarayanamurthy and Another
Madras High Court · AIR 1943 Mad 35 : (1943) ILR (Mad) 294 : (1942) 2 MLJ 486
Madras Debtors Protection Act, 1934 — Section 6A