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Madras High Court judgments, 1942

449 judgments · page 12 of 23

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High Courts24 Jul 1942

Karunalaya Valangupuli Pandian alias Karunalaya Pandian Vs Rev. Father Pignot, Father Superior of the Roman Catholic Mission (Rev. Father G. Forean, S.J., the present acting Father Superior of the Roman Catholic Mission, Palamcottah, brought in the place of Rev. Father Pignot formerly representing the Mission)

Madras High Court · AIR 1943 Mad 67 : (1942) 55 LW 589 : (1942) 2 MLJ 350

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts23 Jul 1942

Rao Bahadur Mothey Gangaraju Zamindar Garu of Ellore Vs Sree Raja Bommadevara Venkatrayulu Naidu Bahadur Zamindar Garu of Pangidigudem

Madras High Court · AIR 1943 Mad 235 : (1942) 55 LW 811 : (1942) 2 MLJ 716

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
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High Courts23 Jul 1942

Chinnaswami Chetty Vs Parvathiah Chetty

Madras High Court · AIR 1942 Mad 757 : (1942) 55 LW 718 : (1942) 2 MLJ 589

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High Courts21 Jul 1942

Kona Hasan Fathima Bivi (deceased) and Others Vs Muhammad Muhaideen Nachiar and Others

Madras High Court · AIR 1943 Mad 87 : (1942) 55 LW 729 : (1942) 2 MLJ 506

Tamil Nadu Agriculturists Relief Act, 1938 — Section 3
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High Courts21 Jul 1942

Muthu Goundan and Others Vs Mottayan alias Kolanda Goundan

Madras High Court · AIR 1943 Mad 150 : (1942) 55 LW 809 : (1942) 2 MLJ 617

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High Courts21 Jul 1942

Narayanan Chetti and Others Vs Nallammal and Others

Madras High Court · AIR 1942 Mad 635 : (1943) ILR (Mad) 96 : (1942) 55 LW 759 : (1942) 2 MLJ 525

Transfer of Property Act, 1882 — Section 82
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High Courts20 Jul 1942

Thirumalareddi Inna Reddi and Another Vs Gade Gopireddi and Another

Madras High Court · AIR 1943 Mad 311 : (1943) 56 LW 102 : (1943) 1 MLJ 43

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High Courts20 Jul 1942

S. Subbiah Pillai and Sons Vs The Commissioner of Income Tax

Madras High Court · (1942) 2 MLJ 653

Income Tax Act, 1961 — Section 66(1)
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High Courts20 Jul 1942

The Commissioner of Income Tax Vs The Dutts' Trust

Madras High Court · AIR 1943 Mad 243 : (1942) 55 LW 788 : (1942) 2 MLJ 651

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High Courts17 Jul 1942

The Egmore Benefit Society Vs K. Aburupammal and Others

Madras High Court · AIR 1943 Mad 301 : (1943) 1 MLJ 92

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High Courts17 Jul 1942

In Re: Varadaraja Padayachi

Madras High Court · AIR 1943 Mad 521

Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 454
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High Courts17 Jul 1942

Palani Mudali Vs Athiappa Goundan alias Peria Goundan

Madras High Court · AIR 1943 Mad 160 : (1942) 55 LW 840 : (1942) 2 MLJ 599

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
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High Courts16 Jul 1942

Ghulam Asadullah Khan and Others Vs Mohamed Ali Khan and Others

Madras High Court · AIR 1943 Mad 360 : (1943) 56 LW 272 : (1943) 1 MLJ 131

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High Courts16 Jul 1942

In Re: R. Padmanabha Chetty, Perumal and Company

Madras High Court · AIR 1943 Mad 47 : (1943) ILR (Mad) 71 : (1942) 55 LW 775 : (1942) 2 MLJ 285

Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(a), 5(b)
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High Courts16 Jul 1942

Dasi Parvathi Ammal Vs Dasi Angamuthu and Others

Madras High Court · AIR 1942 Mad 730 : (1942) 55 LW 652 : (1942) 2 MLJ 518

Transfer of Property Act, 1882 — Section 41
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High Courts16 Jul 1942

G. Sreenivasa Chettiar by power of attorney agent, Sundar Rajulu Vs Ramaru Goundar and Others

Madras High Court · AIR 1943 Mad 268 : (1943) 56 LW 252 : (1943) 1 MLJ 47

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High Courts15 Jul 1942

V. Swarnam Aiyar Vs Veeragu Ammal

Madras High Court · AIR 1943 Mad 286 : (1943) 56 LW 208 : (1943) 1 MLJ 41

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High Courts15 Jul 1942

O.A. Narayanaswami Ayyar Vs S.A. Narayana Iyengar and Others

Madras High Court · AIR 1943 Mad 288 : (1943) ILR (Mad) 509 : (1943) 56 LW 25 : (1943) 1 MLJ 114

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High Courts15 Jul 1942

R.S. Naidu Vs Auditor and Examiner of Local Fund Accounts

Madras High Court · AIR 1943 Mad 97 : (1943) ILR (Mad) 282 : (1942) 55 LW 673 : (1942) 2 MLJ 538

Stamp Act, 1899 — Section 44(3)
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High Courts15 Jul 1942

The Malabar District Board Vs The Cochin Malabar Estates, Limited and Another

Madras High Court · AIR 1943 Mad 107 : (1943) ILR (Mad) 276 : (1942) 55 LW 833 : (1942) 2 MLJ 722

Madras Local Boards Act, 1884 — Section 93
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