High Courts13 Aug 1942
Sait Parasuram Byas Vs Matte Atchutaramarao
Madras High Court · AIR 1943 Mad 145 : (1942) 55 LW 786 : (1942) 2 MLJ 673
Court Fees Act, 1870 — Section 11
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 10 of 23
High Courts12 Aug 1942
Puthen Purayil Krishnan Vs U.M. Krishnan
Madras High Court · AIR 1943 Mad 171 : (1942) 55 LW 747 : (1942) 2 MLJ 612
Madras Debt Conciliation Act, 1936 — Section 14(2)
High Courts12 Aug 1942
Pallaprolu Krishnamacharlu and Another Vs Pallaprolu Rangacharlu and Others
Madras High Court · AIR 1943 Mad 136 : (1943) ILR (Mad) 409 : (1942) 55 LW 802 : (1942) 2 MLJ 687
Madras Hindu Religious Endowments Act, 1926 — Section 63
High Courts12 Aug 1942
Krishnama Naicken and Another Vs Sivasami Chettiar and Others
Madras High Court · AIR 1943 Mad 709 : (1943) 56 LW 490 : (1943) 2 MLJ 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts11 Aug 1942
In Re: V. Chengiah Chetti
Madras High Court · AIR 1942 Mad 745 : (1942) 55 LW 755 : (1942) 2 MLJ 576
Madras Local Boards Act, 1884 — Section 208(3)
High Courts11 Aug 1942
Valliappa Chettiar Vs Arandi and Others
Madras High Court · AIR 1942 Mad 706 : (1943) ILR (Mad) 402 : (1942) 55 LW 616 : (1942) 2 MLJ 470
Madras Hindu Religious Endowments Act, 1923 — Section 44B
High Courts11 Aug 1942
In Re: Kamakshi Naidu
Madras High Court · AIR 1943 Mad 89 : (1943) ILR (Mad) 456 : (1942) 55 LW 677 : (1942) 2 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 562Evidence Act, 1872 — Section 27
High Courts10 Aug 1942
In Re: V.A. Gayasudeen
Madras High Court · AIR 1943 Mad 211 : (1943) ILR (Mad) 527 : (1942) 55 LW 705 : (1942) 2 MLJ 547
Madras Prohibition Act, 1937 — Section 4(1)(a)Penal Code, 1860 (IPC) — Section 417
High Courts10 Aug 1942
Tripasuru Venkata Narasinga Rao Vs Vysyaraju Surayya Raju and Others
Madras High Court · AIR 1943 Mad 91 : (1943) ILR (Mad) 370 : (1942) 55 LW 648
High Courts10 Aug 1942
The India Sugars and Refineries, Ltd., a limited liability company Vs The Municipal Council
Madras High Court · AIR 1943 Mad 191 : (1943) ILR (Mad) 521 : (1942) 55 LW 783 : (1942) 2 MLJ 663
High Courts07 Aug 1942
Angadi Masumayya Vs The Official Receiver
Madras High Court · AIR 1943 Mad 72 : (1943) ILR (Mad) 349 : (1942) 55 LW 640 : (1942) 2 MLJ 504
Provincial Insolvency Act, 1920 — Section 28(5)
High Courts06 Aug 1942
The Madura Devasthanams Vs R. Doraiswami Nayudu and Another
Madras High Court · AIR 1943 Mad 153 : (1942) 55 LW 749 : (1943) 1 MLJ 144
High Courts06 Aug 1942
In Re: Makky Moithu and Others
Madras High Court · AIR 1943 Mad 278 : (1943) 56 LW 74 : (1943) 1 MLJ 154
High Courts05 Aug 1942
In Re: Abdur Shukur Sahib
Madras High Court · AIR 1943 Mad 500 : (1943) 1 MLJ 409
High Courts05 Aug 1942
Kalianna Goundan Vs Masayappa Goundan
Madras High Court · AIR 1943 Mad 149 : (1943) ILR (Mad) 397 : (1942) 2 MLJ 750
High Courts04 Aug 1942
Krishna Reddi Vs Muniappa Reddi and Others
Madras High Court · AIR 1943 Mad 34 : (1942) 55 LW 696 : (1942) 2 MLJ 556
High Courts03 Aug 1942
Syed Abdul Huq Sahib Vs Raj Muhammad Kabuli and Others
Madras High Court · AIR 1943 Mad 28 : (1943) ILR (Mad) 405 : (1942) 55 LW 740 : (1942) 2 MLJ 482
Transfer of Property Act, 1882 — Section 55
High Courts31 Jul 1942
W. Sivaraj Lal Vs Mylapore Hindu Permanent Fund Limited by Secretary and Others
Madras High Court · AIR 1943 Mad 62 : (1943) ILR (Mad) 430 : (1942) 55 LW 678
Transfer of Property Act, 1882 — Section 76
High Courts30 Jul 1942
In Re: Rangaswami Nayudu and Others
Madras High Court · AIR 1943 Mad 394 : (1943) 56 LW 217 : (1943) 1 MLJ 246
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts30 Jul 1942
The firm of Patnam Lakshminarayana Chetty Vs Grandhe Seshamma (deceased) and Others
Madras High Court · (1943) ILR (Mad) 280 : (1942) 55 LW 637 : (1942) 2 MLJ 562
Succession Act, 1925 — Section 372