High Courts01 Sept 1942
In Re: Chinnappa Chetty and Another
Madras High Court · AIR 1943 Mad 209 : (1942) 2 MLJ 686
Penal Code, 1860 (IPC) — Section 380, 411
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 8 of 23
High Courts31 Aug 1942
In Re: Bichal Naidu and Others
Madras High Court · AIR 1943 Mad 217 : (1942) 55 LW 827 : (1942) 2 MLJ 670
Motor Vehicles Act, 1988 — Section 71(2)
High Courts31 Aug 1942
In Re: A. Abdul Salaam Rowther
Madras High Court · AIR 1943 Mad 41 : (1942) 55 LW 754 : (1942) 2 MLJ 577
Motor Vehicles Act, 1988 — Section 42
High Courts31 Aug 1942
In Re: Jambulingam Pillai
Madras High Court · AIR 1943 Mad 61 : (1942) 55 LW 722 : (1942) 2 MLJ 629
Motor Vehicles Act, 1988 — Section 112, 78
High Courts31 Aug 1942
In Re: Kota Appalakonda and Others
Madras High Court · AIR 1942 Mad 740 : (1942) 55 LW 693 : (1942) 2 MLJ 553
Criminal Procedure Code, 1898 (CrPC) — Section 496Penal Code, 1860 (IPC) — Section 147, 148, 324
High Courts31 Aug 1942
Sree Raja Kandimalla Venkata Rama Narasimha Rao Bahadur Zamindar Vs Sri Inuganti Sitha Ramachandra Rao and Another
Madras High Court · AIR 1943 Mad 106 : (1942) 55 LW 747 : (1942) 2 MLJ 658
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts31 Aug 1942
In Re: Arumuga Thevar
Madras High Court · (1942) 55 LW 746 : (1942) 2 MLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts27 Aug 1942
K. Nataraja Gramani Vs Sivakolundu Gnamani
Madras High Court · AIR 1943 Mad 245 : (1942) 55 LW 844 : (1942) 2 MLJ 735
High Courts27 Aug 1942
Kalavagunta Narasinga Rao Garu Vs Vuppulapati Rangayya and Another
Madras High Court · AIR 1943 Mad 133 : (1942) 55 LW 806 : (1942) 2 MLJ 610
Limitation Act, 1963 — Section 20
High Courts27 Aug 1942
Chittoori Venkataraju and Others Vs Chekka Suryanarayana Receiver to the estate of the late Rao Bahadur Pydah Venkatachalapathi Garu
Madras High Court · AIR 1943 Mad 248 : (1943) ILR (Mad) 411 : (1942) 55 LW 820 : (1942) 2 MLJ 791
High Courts27 Aug 1942
In Re: N.P. Esappa Chettiar
Madras High Court · (1942) 55 LW 697 : (1942) 2 MLJ 543
Madras Local Boards Act, 1884 — Section 157, 223
High Courts27 Aug 1942
T.R. Srinivasa Rajagopala Aiyangar Vs Sri Santhanaramaswami Koil Vagaira Devasthanam, Needamangalam, by R. Natesa Aiyar (now Executive Officer)
Madras High Court · AIR 1943 Mad 183 : (1942) 55 LW 723 : (1942) 2 MLJ 565
Madras Estates Land Act, 1908 — Section 77
High Courts26 Aug 1942
Kadali Mangamma and Another Vs E.P.R. Chettiar Firm
Madras High Court · AIR 1943 Mad 276 : (1943) ILR (Mad) 477 : (1943) 56 LW 21 : (1943) 1 MLJ 36
High Courts26 Aug 1942
Mammu Kurukkal Vs C. Kunhimoideen Kutti
Madras High Court · AIR 1943 Mad 690 : (1943) 56 LW 517 : (1943) 2 MLJ 313
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts26 Aug 1942
Pazhaniappa Mudaliar and Others Vs Narayana Aiyar and Others
Madras High Court · AIR 1943 Mad 157 : (1942) 55 LW 805 : (1942) 2 MLJ 753
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8(1)
High Courts24 Aug 1942
V.S. Ramanuja Chariar Vs Veena. Avanna. Mana. Vatapathra Sayee Thathachariar
Madras High Court · AIR 1943 Mad 172 : (1943) ILR (Mad) 443 : (1942) 55 LW 814 : (1942) 2 MLJ 698
High Courts24 Aug 1942
Muthukaruppa Ethandar and Others Vs Appavoo Nadar and Others
Madras High Court · AIR 1943 Mad 161 : (1943) ILR (Mad) 267 : (1942) 55 LW 837
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Aug 1942
Moorayil Achutha Kurup Vs Kandath Veluthedeth Govindan Nayar and Others
Madras High Court · AIR 1943 Mad 220 : (1943) 56 LW 35 : (1942) 2 MLJ 775
High Courts21 Aug 1942
Visalakshi Ammal Vs PL. SP. NK. Nagappa Chettiar
Madras High Court · AIR 1943 Mad 509
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Aug 1942
Murikipudi Satyanarayanacharlu Vs Madanamchedu Narasamma
Madras High Court · AIR 1943 Mad 708 : (1943) 56 LW 487 : (1943) 2 MLJ 282