High Courts25 Sept 1942
S. Srirama Raja and Others Vs The Secretary of State for India in Council, now the Province of Madras
Madras High Court · AIR 1943 Mad 85 : (1943) ILR (Mad) 158 : (1943) 56 LW 58 : (1942) 2 MLJ 800
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 7 of 23
High Courts23 Sept 1942
S. Kadir Hussain Rowther and Others Vs Jamila Bi and Another
Madras High Court · AIR 1943 Mad 242 : (1943) ILR (Mad) 497 : (1942) 55 LW 699 : (1942) 2 MLJ 587
High Courts23 Sept 1942
The Advocate-General Vs Sri Ramanatha Goenka, Editor, Printer and Publisher of the Indian Express
Madras High Court · (1943) ILR (Mad) 26 : (1942) 2 MLJ 622
High Courts22 Sept 1942
M. Kothandapani Mudaliar Vs Dhanammal
Madras High Court · AIR 1943 Mad 253 : (1943) 56 LW 24 : (1943) 1 MLJ 56
High Courts22 Sept 1942
M. Raghava Reddiar Vs Odur Devarajulu Reddiar
Madras High Court · AIR 1943 Mad 236 : (1943) ILR (Mad) 563 : (1942) 55 LW 842 : (1942) 2 MLJ 724
Contract Act, 1872 — Section 60
High Courts21 Sept 1942
V. Varadaramanujalu Naidu Vs Kaunanoor Naidu
Madras High Court · (1943) ILR (Mad) 600 : (1942) 55 LW 700 : (1942) 2 MLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts18 Sept 1942
In Re: Naupadu Narasimhamurti Patnaick and Others
Madras High Court · AIR 1943 Mad 470 : (1943) 56 LW 256 : (1943) 1 MLJ 382
Criminal Procedure Code, 1898 (CrPC) — Section 340(1)
High Courts18 Sept 1942
The Asiatic Government Security Life Assurance Company Limited Vs The Debt Conciliation Board and Another
Madras High Court · AIR 1943 Mad 42 : (1943) ILR (Mad) 560 : (1942) 55 LW 717 : (1942) 2 MLJ 601
High Courts17 Sept 1942
Mahalakshmi Ammal and Others Vs Subramania Chettiar and Another
Madras High Court · AIR 1944 Mad 43 : (1943) 56 LW 562 : (1943) 2 MLJ 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts17 Sept 1942
Marimuthu Pillai Vs Abdul Ganni Rowther and Another
Madras High Court · (1943) 56 LW 567 : (1943) 2 MLJ 521
Court Fees Act, 1870 — Section 11
High Courts17 Sept 1942
R. Srinivasa Thathachariar Vs Sivasubramania Chettiar by next friend, Veerappa Chettiar
Madras High Court · AIR 1943 Mad 196 : (1943) ILR (Mad) 665 : (1942) 55 LW 741 : (1942) 2 MLJ 631
Transfer of Property Act, 1882 — Section 59A
High Courts17 Sept 1942
Kalyanasundaram Aiyar Vs Chinna Goundan and Others
Madras High Court · AIR 1943 Mad 83 : (1943) ILR (Mad) 556 : (1942) 55 LW 802 : (1942) 2 MLJ 689
Madras Estates Land Act, 1908 — Section 6
High Courts16 Sept 1942
A. Venkataramayyar Vs A.S. Ayyasami Sastrigal and Others
Madras High Court · AIR 1943 Mad 194 : (1943) ILR (Mad) 591 : (1942) 55 LW 780 : (1942) 2 MLJ 676
High Courts15 Sept 1942
Madhurakavi Ayyangar Vs Chinnasami Chetti and Others
Madras High Court · AIR 1943 Mad 134 : (1942) 55 LW 812 : (1943) 1 MLJ 137
High Courts02 Sept 1942
In Re: Bola Achanna Kamthi
Madras High Court · AIR 1943 Mad 178 : (1942) 55 LW 690 : (1942) 2 MLJ 554
Criminal Procedure Code, 1898 (CrPC) — Section 259
High Courts02 Sept 1942
Palaniandi Muthirian and Others Vs Ramaswami Reddi
Madras High Court · AIR 1942 Mad 724 : (1942) 55 LW 695 : (1942) 2 MLJ 545
Penal Code, 1860 (IPC) — Section 425, 426
High Courts01 Sept 1942
The Burmah-Shell Oil Storage and Distributing Company of India Limited Vs The Official Receiver
Madras High Court · AIR 1943 Mad 244 : (1943) ILR (Mad) 587 : (1942) 55 LW 800 : (1942) 2 MLJ 661
Transfer of Property Act, 1882 — Section 130
High Courts01 Sept 1942
In Re: Grandhe Sarabhayya and Others
Madras High Court · AIR 1943 Mad 408 : (1943) 56 LW 147 : (1943) 1 MLJ 255
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 467
High Courts01 Sept 1942
In Re: Pasupuleti Venkata Subbayya
Madras High Court · AIR 1943 Mad 418 : (1943) 56 LW 107 : (1943) 1 MLJ 192
High Courts01 Sept 1942
Examiner of Local Fund Accounts Vs C. Subramania Mudaliar and Others
Madras High Court · AIR 1943 Mad 208(1) : (1943) ILR (Mad) 501 : (1942) 55 LW 778 : (1942) 2 MLJ 667