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Madras High Court judgments, 1942

449 judgments · page 5 of 23

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High Courts26 Oct 1942

Mantravadi Subrahmanya Sastri and Others Vs Appana Krishnabrahmam and Another

Madras High Court · AIR 1943 Mad 279 : (1943) 56 LW 382 : (1943) 1 MLJ 61

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High Courts26 Oct 1942

In Re: Raju Naidu and Another

Madras High Court · AIR 1943 Mad 391(1) : (1943) 56 LW 73 : (1943) 1 MLJ 153

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High Courts26 Oct 1942

The Public Prosecutor Vs Ananthakrishna Iyer

Madras High Court · AIR 1943 Mad 629 : (1943) 56 LW 342 : (1943) 2 MLJ 19

Companies Act, 1956 — Section 277L(4)
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High Courts23 Oct 1942

Pulavarthi Lakshmanaswami (deceased) and Others Vs Srimat Tirumula Peddinti Tiruvengala Raghavacharyulu by maternal grandmother and guardian, Molugu Tiruvengalamma and Others

Madras High Court · AIR 1943 Mad 292 : (1943) ILR (Mad) 717 : (1943) 56 LW 141 : (1943) 1 MLJ 104

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High Courts23 Oct 1942

Rao Bahadur V. Ranganathan Chettiar and Others Vs Mariappa Mudali and Others

Madras High Court · AIR 1943 Mad 386 : (1943) 56 LW 63 : (1943) 1 MLJ 102

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High Courts23 Oct 1942

T.S.P.L.P. Chidambaram Chettiar Vs Jagu H. Shah and Another

Madras High Court · AIR 1943 Mad 393 : (1943) 56 LW 148 : (1943) 1 MLJ 252

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High Courts22 Oct 1942

Bollapragada Sarveswararao and Another Vs Nagumalli Venkata Subbayya carrying on family trade under the name and style of Nagumalli Venkatasubbayya and Sons of Rajahmundry

Madras High Court · AIR 1943 Mad 344 : (1943) 56 LW 154 : (1943) 1 MLJ 231

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High Courts21 Oct 1942

ST. MR. Veerappa Chettiar Vs Chandramouliswara Ayyar, by maternal uncle and guardian Gunnu Ayyar

Madras High Court · AIR 1943 Mad 637 : (1943) 56 LW 365 : (1943) 2 MLJ 45

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High Courts21 Oct 1942

P.M. Mohammad Usman Co. Vs Kottekkaran Kunhamu

Madras High Court · AIR 1943 Mad 366 : (1943) 56 LW 33 : (1943) 1 MLJ 87

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High Courts21 Oct 1942

The Calicut Bank Limited Vs Nekkat alias Eppurath Manakkal Parameswaran Nambudiri's son Narayanan Nambudiri

Madras High Court · AIR 1944 Mad 84 : (1943) 56 LW 644 : (1943) 2 MLJ 448

Companies Act, 1956 — Section 171
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High Courts21 Oct 1942

R. Narayana Reddiar Vs Venkatesa Reddiar and Others

Madras High Court · AIR 1943 Mad 395 : (1943) 56 LW 75 : (1943) 1 MLJ 135

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High Courts20 Oct 1942

Rao Sahib Srinivasa Mudaliar Vs Ramudu Naidu and Another

Madras High Court · AIR 1943 Mad 262 : (1943) 56 LW 380 : (1943) 1 MLJ 57

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High Courts19 Oct 1942

PR. AL. M. Muthukaruppan Chettiar Vs The Commissioner of Income Tax

Madras High Court · (1943) 56 LW 71 : (1943) 1 MLJ 171

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High Courts19 Oct 1942

PR. AL. M. MUTHUKARUPPAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · AIR 1943 Mad 389 : (1943) 11 ITR 38

Income Tax Act, 1961 — Section 66(3)
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High Courts16 Oct 1942

Kunhiyoor Manakkal Tavazhi Karnavan and Manager Neelakandhan Nambudripad Vs Advocate Mr. C.G. Krishna Aiyar and Another

Madras High Court · AIR 1943 Mad 544 : (1943) 1 MLJ 325

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High Courts15 Oct 1942

Pachayakkal and Another Vs Shanmughavelayudhasami Gopanna Mannadiar and Others

Madras High Court · AIR 1943 Mad 146 : (1943) ILR (Mad) 819 : (1943) 56 LW 778 : (1942) 2 MLJ 785

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High Courts14 Oct 1942

Mahabala Holla and Another Vs The Canara Banking Corporation, Udipi, Limited, by agent, K. Vittal Bhandary and Others

Madras High Court · AIR 1943 Mad 270 : (1943) 56 LW 37 : (1943) 1 MLJ 172

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High Courts14 Oct 1942

The Province of Madras Vs Sri Sri Sri Vikrama Deo Varma Maharajulungaru, Maharaja of Jeypore and Zamindar of Madgole

Madras High Court · AIR 1943 Mad 284 : (1943) 56 LW 50 : (1943) 1 MLJ 53

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High Courts08 Oct 1942

K.R. Sankaralingam Pillai and Another Vs Veluchami Pillai, minor by adoptive mother and next friend, Chella Thayi alias Meenakshi Ammal and Others

Madras High Court · AIR 1943 Mad 43 : (1943) ILR (Mad) 309 : (1942) 55 LW 794 : (1942) 2 MLJ 678

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High Courts07 Oct 1942

Bobba Varalakshmamma Vs Kosaraju Jannayya

Madras High Court · AIR 1943 Mad 318 : (1943) 56 LW 405 : (1943) 1 MLJ 62

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