High Courts07 Oct 1942
Ranga Aiyar Vs Lingappa Gounder's son, Subbayya Gounder and Others
Madras High Court · (1943) ILR (Mad) 674 : (1942) 55 LW 832 : (1942) 2 MLJ 739
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 6 of 23
High Courts06 Oct 1942
Chippagiri Nagireddi Vs Venkadari Somappa
Madras High Court · AIR 1943 Mad 1 : (1943) ILR (Mad) 248 : (1942) 55 LW 789 : (1942) 2 MLJ 691
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts06 Oct 1942
Annam Venkatakutumba Rao Vs Yenduri Veerabhadrudu (died) and Others
Madras High Court · (1943) 56 LW 132 : (1943) 1 MLJ 211
High Courts06 Oct 1942
ANNAM VENKATAKUTUMBA RAO Vs YENDURI VEERABHADRUDU AND OTHERS.
Madras High Court · AIR 1943 Mad 469 : (1943) 11 ITR 181
Income Tax Act, 1961 — Section 25A(3)
High Courts05 Oct 1942
In Re: A Pleader
Madras High Court · (1943) ILR (Mad) 81 : (1942) 55 LW 799 : (1942) 2 MLJ 621
Penal Code, 1860 (IPC) — Section 228
High Courts02 Oct 1942
Kovvuri Satyanarayanamurthi and Others Vs Tetali Pydayya and Others
Madras High Court · AIR 1943 Mad 459 : (1943) 1 MLJ 219
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts02 Oct 1942
In Re: U. Ananthakrishna Baliga
Madras High Court · AIR 1943 Mad 177 : (1942) 2 MLJ 707
High Courts02 Oct 1942
Haji Kadir Murthuza Hussain Saheb, represented by his power of attorney agent, M.G. Hasan Vs Mohammed Murthuza Hussain Sahib
Madras High Court · AIR 1943 Mad 234 : (1942) 55 LW 828 : (1942) 2 MLJ 672
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts01 Oct 1942
Guduri Anjayya and Another Vs Devabhaktuni Gundarayudu and Others
Madras High Court · AIR 1943 Mad 381 : (1943) ILR (Mad) 702 : (1943) 56 LW 756 : (1943) 2 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Oct 1942
S.T.P. Marimuthu Pillai Vs Province of Madras
Madras High Court · AIR 1943 Mad 132
Tamil Nadu Irrigation Cess Act, 1865 — Section 1(b)
High Courts01 Oct 1942
Leelavathi Ammal Vs Neni Kavur Bai
Madras High Court · AIR 1943 Mad 179 : (1943) ILR (Mad) 659 : (1943) 56 LW 213 : (1943) 1 MLJ 139
High Courts30 Sept 1942
In Re: Bajee Sahib
Madras High Court · AIR 1943 Mad 519 : (1943) 56 LW 328
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts28 Sept 1942
The Commissioner of Income Tax Vs The Madras Provincial Co-operative Bank, Limited
Madras High Court · AIR 1943 Mad 152 : (1943) ILR (Mad) 390 : (1943) 56 LW 221 : (1943) 1 MLJ 46
High Courts28 Sept 1942Dismissed
The Official Receiver of Ramnad Vs A.L.VR.P.V.VR. Veerappa Chettiar and Others
Madras High Court · (1942) 09 MAD CK 0023
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 73Provincial Insolvency Act, 1920 — Section 20
High Courts28 Sept 1942
THE COMMISSIONER OF Income Tax Vs THE MADRAS PROVINCIAL.
Madras High Court · (1942) 10 ITR 490
Income Tax Act, 1922 — Section 8Madras Co-operative Societies Act, 1932 — Section 32
High Courts28 Sept 1942
S. Pattammal Vs The Corporation of Madras and Others
Madras High Court · AIR 1943 Mad 138 : (1943) 56 LW 62 : (1942) 2 MLJ 789
High Courts28 Sept 1942
S.V.M. Mahomed Jamaluddeen and Brothers Vs The Commissioner of Income Tax
Madras High Court · AIR 1942 Mad 736 : (1942) 55 LW 718 : (1942) 2 MLJ 620
Income Tax Act, 1961 — Section 4A(6)
High Courts28 Sept 1942
MESSRE S V M MOHAMED JAMALUDDEEN AND BROS Vs COMMISSIONER OF Income Tax.
Madras High Court · (1942) 10 ITR 484
Income Tax Act, 1961 — Section 4A(b)
High Courts25 Sept 1942
Muthu K.A.R. Annamalai Chettiar Vs N.V. Sundaresa Iyer
Madras High Court · (1943) 56 LW 632 : (1943) 2 MLJ 444
High Courts25 Sept 1942
Thatiparthi Krishna Reddi and Others Vs Ambarkhana Jayarama Rao and Others
Madras High Court · (1942) 55 LW 835 : (1942) 2 MLJ 736
Limitation Act, 1908 — Section 7