High Courts09 Nov 1942
Koorapati Seshavatharam Vs Thalasila Ramayya and Another
Madras High Court · AIR 1943 Mad 274 : (1943) 56 LW 206 : (1943) 1 MLJ 34
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 4 of 23
High Courts09 Nov 1942
The Commissioner of Income Tax Vs The Bar Council
Madras High Court · (1942) 2 MLJ 782
High Courts09 Nov 1942
Yaddanapudi Pullayya Vs Yaddanapudi Venkatasubbamma and Others
Madras High Court · AIR 1943 Mad 260(2) : (1943) 1 MLJ 83
High Courts06 Nov 1942
M.S. Venkita Rama Iyer Vs Ulattil Pachu's son Kunhi Kandan
Madras High Court · AIR 1943 Mad 313 : (1943) 56 LW 65 : (1943) 1 MLJ 151
High Courts06 Nov 1942
In Re: Kuruba Chinna Hanumakka
Madras High Court · AIR 1943 Mad 396 : (1943) 56 LW 19 : (1943) 1 MLJ 51
High Courts05 Nov 1942
In Re: Sevugaperumal and Others
Madras High Court · AIR 1943 Mad 391(2) : (1943) 56 LW 76 : (1943) 1 MLJ 129
High Courts05 Nov 1942
The Dalmia Cement Company, Limited Vs A.S.G. Lourdusami Pillai
Madras High Court · (1943) 1 MLJ 303
High Courts05 Nov 1942
In Re: L.N. Abdul Sathar Sahib
Madras High Court · AIR 1943 Mad 128 : (1943) 56 LW 46 : (1942) 2 MLJ 790
High Courts04 Nov 1942
Meenakshi and Another Vs Ayyamperumal Udayan and Others
Madras High Court · (1943) 56 LW 615 : (1943) 2 MLJ 430
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts03 Nov 1942
C.S. Ananthanarayana Iyer Vs Sivaramakrishna Iyer and Another
Madras High Court · AIR 1943 Mad 370 : (1943) 56 LW 44 : (1943) 1 MLJ 100
High Courts03 Nov 1942
Oruganti Venkatramiah Chetti Vs Venkataswami Chetti and Others
Madras High Court · AIR 1943 Mad 387 : (1943) ILR (Mad) 732 : (1943) 56 LW 89 : (1943) 1 MLJ 80
High Courts02 Nov 1942
The Tirumalai Tirupati Devasthanams Committee Vs Chapalamadugu Muniswami Naidu and Others
Madras High Court · AIR 1943 Mad 631 : (1943) 56 LW 364 : (1943) 2 MLJ 191
Madras Estates Land Act, 1908 — Section 90
High Courts02 Nov 1942
G. Abdul Khader Sahib Vs G. Chinniah Naidu
Madras High Court · AIR 1943 Mad 271 : (1943) 56 LW 376 : (1943) 1 MLJ 49
High Courts02 Nov 1942
The Manjeshwar Srimad Anantheshwar Temple Vs M. Vaikunta Bhakta and Others
Madras High Court · AIR 1943 Mad 228 : (1942) 2 MLJ 757
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts02 Nov 1942
Jakku Papamma Vs The Official Receiver and Another
Madras High Court · AIR 1943 Mad 230 : (1943) 56 LW 215 : (1942) 2 MLJ 778
High Courts02 Nov 1942
S.A. Ramanathan Chettiar Vs M.P. Kasi Chettiar alias Meyyappa Chettiar and Others
Madras High Court · (1943) 56 LW 635 : (1943) 2 MLJ 452
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts30 Oct 1942
The Madanapalli Lakshmikantha Nidhi Limited by Official Liquidator Sri K. Venkata Rao Vs Katte Raghunathacharlu and Others
Madras High Court · (1943) 56 LW 575 : (1943) 2 MLJ 561
Madras Debt Conciliation Act, 1936 — Section 27
High Courts30 Oct 1942
Venkataswami Naicker and Others Vs P.V. Navaneethakrishna Chettiar
Madras High Court · AIR 1943 Mad 413 : (1943) 56 LW 136 : (1943) 1 MLJ 207
High Courts28 Oct 1942
In Re: Chokkalingam Chetty and Others
Madras High Court · AIR 1943 Mad 255 : (1943) 56 LW 212 : (1943) 1 MLJ 20
High Courts27 Oct 1942
T. Sankara Menon and Others Vs T.V. Sundara Aiyar
Madras High Court · AIR 1943 Mad 129 : (1943) ILR (Mad) 322 : (1942) 55 LW 857 : (1943) 1 MLJ 9