High Courts04 Dec 1942
Chakka China Sattiraju Vs Ajjarapu Virayya and Others
Madras High Court · (1943) 56 LW 100 : (1943) 1 MLJ 149
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 2 of 23
High Courts04 Dec 1942
Avvari Subba Row and Others Vs Kondamudi Varadaiah (deceased) and Others
Madras High Court · AIR 1943 Mad 482 : (1944) ILR (Mad) 885 : (1943) 56 LW 199 : (1943) 1 MLJ 279
Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts04 Dec 1942
In Re: Thangapandian Nadar and Others
Madras High Court · AIR 1943 Mad 280 : (1943) ILR (Mad) 827 : (1943) 56 LW 34 : (1943) 1 MLJ 59
High Courts03 Dec 1942
In Re: M. Seshagupta
Madras High Court · AIR 1943 Mad 376 : (1943) 56 LW 137 : (1943) 1 MLJ 22
High Courts03 Dec 1942
Fatima Bibi and Another Vs A. Hajee Muhammad Usman Sahib (died)
Madras High Court · AIR 1943 Mad 425 : (1943) ILR (Mad) 696 : (1943) 56 LW 132 : (1943) 1 MLJ 212
High Courts03 Dec 1942
Abdul Nabi Sahib Vs Bajan Sahib and Another
Madras High Court · AIR 1944 Mad 221
Specific Relief Act, 1877 — Section 42
High Courts02 Dec 1942
S. Syeda Mahomed Rowther Vs A. Shanmugasundaram Chettiar
Madras High Court · AIR 1943 Mad 343 : (1943) 56 LW 109 : (1943) 1 MLJ 188
High Courts01 Dec 1942
In Re: Nagulatiah
Madras High Court · AIR 1943 Mad 283 : (1943) 56 LW 72 : (1943) 1 MLJ 130
High Courts01 Dec 1942
M.C.T.M. Chidambaram Chettiar Vs The Official Receiver, High Court
Madras High Court · AIR 1943 Mad 365 : (1943) ILR (Mad) 790 : (1943) 56 LW 41 : (1943) 1 MLJ 123
High Courts27 Nov 1942
Dharmasamarajayya Vs Sankamma and Others
Madras High Court · AIR 1943 Mad 453 : (1943) 56 LW 210 : (1943) 1 MLJ 166
High Courts27 Nov 1942
U. Muthuramalinga Thevar Vs R. Shanmuga Rajeswara Naganatha Sethupathy Avl, Rajah of Ramnad, through his next friend, Sri L.R. Venkataraman
Madras High Court · AIR 1943 Mad 321 : (1943) 56 LW 137 : (1943) 1 MLJ 45
High Courts26 Nov 1942
Srinivasalu Chetti and Another Vs Munisami Chetti and Others
Madras High Court · AIR 1943 Mad 378 : (1943) 1 MLJ 157
High Courts26 Nov 1942
Piramanayaga Pandaram and Others
Madras High Court · AIR 1943 Mad 390 : (1943) 56 LW 69 : (1943) 1 MLJ 126
High Courts26 Nov 1942
H. Sitarama Reddy Vs Bilehal Somappa and Another
Madras High Court · AIR 1943 Mad 549 : (1943) 56 LW 299 : (1943) 1 MLJ 402
Madras Debt Conciliation Act, 1936 — Section 25
High Courts26 Nov 1942
In Re: Raja Jagaveera Rama Muthu Kumara Venkateswara Ettappa Naicker Ayyan Avergal, Zamindar of Ettayapuram
Madras High Court · AIR 1943 Mad 337 : (1943) 56 LW 179 : (1943) 1 MLJ 278
Land Acquisition Act, 1894 — Section 11
High Courts25 Nov 1942
Maharbhan-I-Dosthan Sree Rajah Ravu "Venkatakumara Mahipathi Suryarao Bahadur Garu, Sirdar, Rajahmundry Sircar and Maharajah of Pittapuram Vs The Municipal Council, Cocanada
Madras High Court · AIR 1943 Mad 377(2) : (1943) 56 LW 64 : (1943) 1 MLJ 150
High Courts25 Nov 1942
Bethanasami Naidu Vs Kannan alias Sanjeevi Naidu and Another
Madras High Court · AIR 1943 Mad 415 : (1943) 56 LW 176 : (1943) 1 MLJ 268
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts24 Nov 1942
Yerabalu Chennabasappa Vs The Official Receiver of Bellary
Madras High Court · AIR 1943 Mad 266 : (1943) 56 LW 125 : (1943) 1 MLJ 127
High Courts24 Nov 1942
Vembu Ayyar, adopted son of the late Ramaswami Iyer, by guardian Saminatha Ayyar Vs Subbiah Pillai
Madras High Court · AIR 1943 Mad 273 : (1943) 56 LW 99 : (1943) 1 MLJ 85
High Courts24 Nov 1942
Angammal and Another Vs Punnammal and Others
Madras High Court · (1943) 56 LW 92 : (1943) 1 MLJ 155