High Courts20 Aug 1942
The South Indian Railway Company, Limited Vs M.C. Mayilvahanan
Madras High Court · AIR 1943 Mad 334 : (1943) 56 LW 17 : (1942) 2 MLJ 803
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 9 of 23
High Courts20 Aug 1942
The Panchayat Board, Sivaganga Vs A.R. Veerabadran Chettiar
Madras High Court · AIR 1943 Mad 84 : (1942) 55 LW 848 : (1942) 2 MLJ 712
High Courts20 Aug 1942
J. Bashyam Vs The Corporation of Madras
Madras High Court · AIR 1943 Mad 90 : (1943) ILR (Mad) 345 : (1942) 55 LW 804 : (1942) 2 MLJ 684
High Courts20 Aug 1942
M.V. Mahalinga Aiyar Vs The Union Bank, Limited
Madras High Court · AIR 1943 Mad 216 : (1942) 55 LW 664 : (1942) 2 MLJ 532
Contract Act, 1872 — Section 135
High Courts19 Aug 1942
V.E.A. Annamalai Chettiar Vs Valliammai Achi and Another
Madras High Court · AIR 1943 Mad 398(2) : (1943) ILR (Mad) 485 : (1943) 1 MLJ 95
High Courts19 Aug 1942
Yarlagadda Rattayya Vs Modumudi Co-operative Credit Society and Others
Madras High Court · AIR 1943 Mad 231 : (1942) 55 LW 702 : (1942) 2 MLJ 603
High Courts19 Aug 1942
Pachayappa Udayan Vs Ponna Goundan and Others
Madras High Court · AIR 1943 Mad 402 : (1943) 56 LW 220 : (1943) 1 MLJ 259
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts19 Aug 1942
Jaldu Balasubramaniam Chetty Vs D. Kothandaramaswami Nayanim Varu and Others
Madras High Court · AIR 1942 Mad 688 : (1943) ILR (Mad) 164 : (1942) 55 LW 623 : (1942) 2 MLJ 463
High Courts19 Aug 1942
In Re: G.N. Chakrapany Chetty and Sons
Madras High Court · (1942) 55 LW 692 : (1942) 2 MLJ 550
Opium Act, 1878 — Section 11
High Courts19 Aug 1942
Ramaswamy Goundar and Another Vs Ramaswami Goundar and Others
Madras High Court · AIR 1943 Mad 59 : (1943) ILR (Mad) 331 : (1942) 55 LW 641 : (1942) 2 MLJ 595
Madras Estates Land Act, 1908 — Section 20
High Courts19 Aug 1942
In Re: Mohamed Meera Sahib and Others
Madras High Court · AIR 1943 Mad 207 : (1942) 2 MLJ 710
Criminal Procedure Code, 1898 (CrPC) — Section 239(d), 56
High Courts19 Aug 1942
In Re: Kondepu China Rangiah
Madras High Court · AIR 1943 Mad 170 : (1942) 55 LW 745 : (1942) 2 MLJ 615
Penal Code, 1860 (IPC) — Section 183, 186
High Courts18 Aug 1942
Natarajan Chettiar Vs Perumal Ammal and Another
Madras High Court · AIR 1943 Mad 246 : (1942) 55 LW 823 : (1942) 2 MLJ 668
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts18 Aug 1942
District Magistrate of Cuddapah Vs Syed Abdul Kareem
Madras High Court · AIR 1943 Mad 526
Criminal Procedure Code, 1898 (CrPC) — Section 346(1)
High Courts17 Aug 1942
Vemireddi Rangareddi Vs Isaka Venkatareddi and Others
Madras High Court · AIR 1943 Mad 5 : (1942) 55 LW 706 : (1942) 2 MLJ 592
High Courts17 Aug 1942
The Hindu Religious Endowments Board Vs Angara Singaracharyulu and Others
Madras High Court · AIR 1943 Mad 131 : (1943) ILR (Mad) 342 : (1942) 55 LW 782 : (1942) 2 MLJ 705
Madras Hindu Religious Endowments Act, 1926 — Section 69, 69(2)
High Courts17 Aug 1942
In Re: Krishanlal Roopchand and Company
Madras High Court · AIR 1943 Mad 56 : (1942) 55 LW 691 : (1942) 2 MLJ 574
War Risks (Goods) Insurance Ordinance, 1940 — Section 7(2)
High Courts14 Aug 1942
K. Nambi Doss Vs The Examiner of Local Fund Accounts by Sri R. Rajagopala Ayyar
Madras High Court · AIR 1943 Mad 567 : (1943) 2 MLJ 80
Public Health Act — Section 247
High Courts14 Aug 1942
Katragadda Rajabapayya Vs Devineni Basavayya and Another
Madras High Court · AIR 1942 Mad 713 : (1942) 55 LW 644 : (1942) 2 MLJ 515
Limitation Act, 1963 — Section 14
High Courts13 Aug 1942
C.R. Subramania Aiyar Vs The Official Assignee
Madras High Court · (1943) ILR (Mad) 338 : (1942) 55 LW 615 : (1942) 2 MLJ 448