High Courts31 Mar 1942
Ismail Rowther Vs Gomakkani Rowther and Another
Madras High Court · AIR 1942 Mad 679 : (1942) 55 LW 522 : (1942) 2 MLJ 225
COURT ARCHIVE
Madras High Court judgments, 1942
449 judgments · page 17 of 23
High Courts27 Mar 1942
V. Kr. St. Kasi Visvanadan Chettiar Vs Devakottai Municipal Council
Madras High Court · AIR 1942 Mad 661 : (1942) 55 LW 514 : (1942) 2 MLJ 265
Tamil Nadu District Municipalities Act, 1920 — Section 354
High Courts26 Mar 1942
Janaki Bai Ammal, Zamindarini of Melmandai Vs N. Chinniah Nadar (dead) and Others
Madras High Court · AIR 1943 Mad 367 : (1943) 56 LW 127 : (1943) 1 MLJ 88
High Courts26 Mar 1942
Sait Parasuram Byas Vs The Sub-Collector, Rajahmundry and Another
Madras High Court · (1942) ILR (Mad) 831 : (1942) 55 LW 468 : (1942) 2 MLJ 218
Land Acquisition Act, 1894 — Section 23
High Courts26 Mar 1942
Dommarapati Pedda Venkatappa and Another Vs Marupuri Latchanna
Madras High Court · AIR 1942 Mad 653 : (1942) 55 LW 424 : (1942) 2 MLJ 103
Penal Code, 1860 (IPC) — Section 326
High Courts26 Mar 1942
Allipuram Subbiah Vs Bojja Venkata Subbamma
Madras High Court · (1942) 55 LW 421 : (1942) 2 MLJ 101
Penal Code, 1860 (IPC) — Section 504
High Courts26 Mar 1942
Saith Parasuram Byas Vs Sub-Collector and Another
Madras High Court · AIR 1942 Mad 596
Land Acquisition Act, 1894 — Section 23
High Courts25 Mar 1942
Akkammal Vs Komarasami Chettiar and Others
Madras High Court · AIR 1943 Mad 36 : (1942) 55 LW 511 : (1942) 2 MLJ 315
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts25 Mar 1942
M.R.M.N. Chockalingam Chettiar Vs The Government of Madras
Madras High Court · AIR 1942 Mad 704 : (1942) 55 LW 498 : (1942) 2 MLJ 193
Sea Customs Act, 1878 — Section 188
High Courts24 Mar 1942
Sri Raja Sobhanadri Apparao Bahadur Garu Vs Uppala Appanna Sastri alias Annappa Sastri
Madras High Court · AIR 1943 Mad 29 : (1942) 55 LW 566 : (1942) 2 MLJ 340
Madras Estates Land Act, 1908 — Section 5
High Courts23 Mar 1942
Muthal Achi Vs Doraisami Pillai and Another
Madras High Court · AIR 1942 Mad 662 : (1942) 55 LW 457 : (1942) 2 MLJ 123
High Courts23 Mar 1942
Titti Krishnamurthi Vs Sri Jagannadhapadhi Khadanga and Another
Madras High Court · AIR 1942 Mad 598 : (1942) ILR (Mad) 941 : (1942) 55 LW 470 : (1942) 2 MLJ 153
High Courts20 Mar 1942
S. SUBBIAH PILLAI AND SONS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1943 Mad 212 : (1942) 10 ITR 467
Income Tax Act, 1961 — Section 66(1)
High Courts20 Mar 1942
Saradambal Ammal and Another Vs T.C. Kuppusami Sastrigal
Madras High Court · AIR 1942 Mad 663 : (1942) 55 LW 529 : (1942) 2 MLJ 281
Limitation Act, 1963 — Section 21
High Courts20 Mar 1942
The Public Prosecutor Vs Bhasker Kamath
Madras High Court · AIR 1943 Mad 208(2) : (1942) 55 LW 827 : (1942) 2 MLJ 628
Madras Local Boards Act, 1884 — Section 207
High Courts20 Mar 1942
P.K. Subramania Ayyar Vs K.T.S. Thandavamurthi Chetty
Madras High Court · AIR 1942 Mad 670 : (1942) ILR (Mad) 933 : (1942) 55 LW 433 : (1942) 2 MLJ 115
High Courts20 Mar 1942
Chulliyat Govindan Nair Vs Moozhiyut Imbichi Mammad
Madras High Court · AIR 1943 Mad 31 : (1942) 55 LW 608 : (1942) 2 MLJ 422
High Courts20 Mar 1942
Sri Raja Manyam Kanakayya Garu Vs Sriman Mudamba Venkata Ranga Anaharacharyulu Garu
Madras High Court · AIR 1942 Mad 649 : (1942) 55 LW 416 : (1942) 2 MLJ 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Mar 1942
Karingamanna Melathil Karnavan Rama Kurup and Another Vs Thirnnavaya, Kalathil Veettil's children Kunhipathumma and Others
Madras High Court · (1942) 55 LW 425 : (1942) 2 MLJ 99
Civil Procedure Code, 1908 (CPC) — Section 107(2), 141
High Courts18 Mar 1942
In Re: Vridhichand Sowcar and Others
Madras High Court · AIR 1943 Mad 527 : (1943) 1 MLJ 377
Penal Code, 1860 (IPC) — Section 395