High Courts26 Mar 1986
Elango Vs State of Tamil Nadu and Another
Madras High Court · (1986) 03 MAD CK 0019
National Security Act, 1980 — Section 3(2)Railways Act, 1989 — Section 126
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 17 of 24
High Courts25 Mar 1986
The Tamil Nadu Government Officials Union Vs The Chief Secretary to the Government of Tamil Nadu and Others
Madras High Court · (1987) 100 LW 450 : (1987) 1 MLJ 1
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 192(1)
High Courts25 Mar 1986
Sri Chakra Tyres Ltd. Vs Union of India and Another
Madras High Court · (1988) 15 ECC 49 : (1987) 29 ELT 865
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 5A
High Courts25 Mar 1986Dismissed
N. Jayalakshmi Ammal and another Vs Lakshmi Ammal and others
Madras High Court · (1986) 03 MAD CK 0005
Trusts Act, 1882 — Section 82
High Courts24 Mar 1986Dismissed
Narayanan Vs Natesa Achari
Madras High Court · (1986) 03 MAD CK 0052
Stamp Act, 1899 — Section 35Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 30(iii)
High Courts24 Mar 1986
S. Alamelu Vs Geo Pictures and Another
Madras High Court · (1986) 99 LW 983 : (1987) 1 MLJ 106
High Courts21 Mar 1986
H.R. and C.E. Vs N. Ramakrishna Pillai and others
Madras High Court · (1986) 03 MAD CK 0049
Constitution of India, 1950 — Article 26
High Courts21 Mar 1986
R. Abdul Azeez Vs The State of Tamil Nadu and Another
Madras High Court · (1987) 1 MLJ 472
High Courts21 Mar 1986
R. Abdul Aziz Vs State of Tamil Nadu and Another
Madras High Court · (1987) 1 MLJ 472 : (1987) 67 STC 273
Tamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 17Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts21 Mar 1986
Kil Kotagiri Tea and Coffee Estates Co. Ltd. Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1986) 161 ITR 497
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5
High Courts21 Mar 1986
D. Rajagopal Vs Tamil Nadu Small Industries Development Corporation Ltd. and Others
Madras High Court · (1987) 54 FLR 194 : (1986) 2 LLJ 425 : (1986) 99 LW 449
High Courts20 Mar 1986
Thanapal Vs Assistant Collector of C.E.
Madras High Court · (1987) 13 ECC 305 : (1988) 36 ELT 421
Customs Act, 1962 — Section 110, 110(3)
High Courts19 Mar 1986
Mohammed Ali (A1), Mohammed Farook (A.3) and Abdul Wadooth (A.4) Vs N.A.S. Ansari
Madras High Court · (1988) LW(Cri) 491
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204, 244, 251, 482Penal Code, 1860 (IPC) — Section 182, 211, 499, 500
High Courts19 Mar 1986
East Asiatic Company (India) P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 161 ITR 135
Income Tax Act, 1961 — Section 28, 30, 31, 32, 32(1)
High Courts19 Mar 1986
V.K. Srinivasachariar Vs K. Ramanujam and Others
Madras High Court · AIR 1986 Mad 314 : (1986) 99 LW 335
High Courts19 Mar 1986
Kandaswami Pandurar and Others Vs Natesan Elathiriar and Others
Madras High Court · (1986) 1 MLJ 294
High Courts17 Mar 1986
C. Arumugam Vs A.V. Sampath Giri Rao and N. Raghavan
Madras High Court · (1986) 1 MLJ 368
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts17 Mar 1986Dismissed
New India Assurance Co. Ltd. Vs Subbu and Others
Madras High Court · (1986) 03 MAD CK 0055
Motor Vehicles Act, 1939 — Section 2(13), 2(14), 2(30), 2(32), 2(8)
High Courts17 Mar 1986Dismissed
The New India Assurance Co. Ltd., Spencer, Anna Salai, Madras-2 Vs Subbu and others
Madras High Court · (1986) 03 MAD CK 0047
Motor Vehicles Act, 1988 — Section 2(13), 2(14), 2(30), 2(32), 2(8)
High Courts17 Mar 1986
C.A. Akthar and Company Vs Commercial Tax Officer, Vepery Assessment Circle, Madras and Another
Madras High Court · (1987) 64 STC 70
Constitution of India, 1950 — Article 226