High Courts23 Jan 1986
S. Sundaram and Another Vs Damodaraswami and Another
Madras High Court · AIR 1987 Mad 15 : (1986) 99 LW 56
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 23 of 24
High Courts22 Jan 1986
Commissioner of Income Tax Vs R. Ponnammal
Madras High Court · (1986) 54 CTR 319 : (1987) 164 ITR 707
Gift Tax Act, 1958 — Section 2, 26(1), 4(1), 4(2)Income Tax Act, 1961 — Section 256(1), 64
High Courts22 Jan 1986Allowed
Sethurama Kenar Vs State
Madras High Court · (1986) 01 MAD CK 0004
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 1986
N. Sastha and Others Vs Controller of Estate Duty
Madras High Court · (1986) 162 ITR 216
Estate Duty Act, 1953 — Section 17, 17(1), 34(1), 39(1)
High Courts21 Jan 1986Dismissed
The Commissioner, Nettapakkam Commune, Pondicherry, 2. The Revenue Tahsildar, Pondicherry and 3. The Karnam, 69, Thavalakuppam Village, Pondicherry State Vs Dharmalingam Koundar, Thavalakuppam, Pondicherry
Madras High Court · (1986) 01 MAD CK 0036
Constitution of India, 1950 — Article 226
High Courts21 Jan 1986
Sree Annapoorna and Another Vs The State of Tamil Nadu and Another
Madras High Court · (1986) 99 LW 414 : (1986) 63 STC 18
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 7A
High Courts21 Jan 1986
M.R.M. Plantations P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 55 CTR 56 : (1986) 160 ITR 213
Income Tax Act, 1961 — Section 104, 109, 147, 256(1)
High Courts21 Jan 1986
N. Bhagavathy Ammal and Others Vs Controller of Estate Duty
Madras High Court · (1986) 55 CTR 351 : (1986) 162 ITR 190
Estate Duty (Controlled Companies) Rules, 1953 — Rule 15, 5, 5(2)Estate Duty Act, 1953 — Section 17, 17(1), 44, 73Income Tax Act, 1961 — Section 2(22)
High Courts21 Jan 1986
Indotex Machinery Works Vs Assistant Collector of Central Excise and Others
Madras High Court · (1987) 28 ELT 265
High Courts21 Jan 1986
Bhagyam alias Bhagyathammal Vs Pandian and Others
Madras High Court · (1987) LW(Cri) 115
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 313, 87Penal Code, 1860 (IPC) — Section 147, 341, 447
High Courts18 Jan 1986
Ponnurangam Vs Chairman, Slum Clearance Board of Tamil Nadu, Madras
Madras High Court · AIR 1996 Mad 274 : (1996) 1 MLJ 347
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 65
High Courts17 Jan 1986
Dominic Ammal and Another Vs Muthuswamy and Another
Madras High Court · (1986) 99 LW 727 : (1987) 1 MLJ 369
High Courts17 Jan 1986
W. Dhasaratha Rao and Others Vs Heroji Rao and Others
Madras High Court · (1986) 99 LW 647 : (1987) 2 MLJ 348
High Courts17 Jan 1986
Muthammal Vs Kaveriammal and Others
Madras High Court · AIR 1987 Mad 103 : (1986) 99 LW 938 : (1987) 1 MLJ 16
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts17 Jan 1986
E. Elumalaichetty Vs Naina Mudali and Others
Madras High Court · AIR 1987 Mad 102 : (1986) 99 LW 703
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Easements Act, 1882 — Section 15, 4Limitation Act, 1963 — Article 65
High Courts17 Jan 1986
H.G. Nanjappa Vs M.F.C. Industries (P) Ltd.
Madras High Court · AIR 1987 Mad 108 : (1987) 100 LW 4 : (1987) 1 MLJ 180
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58
High Courts13 Jan 1986
Indian Rare Earths Limited Vs The Sub Collector, Land Acquisition Officer, Padmanabhapuram and Others
Madras High Court · (1986) 99 LW 221 : (1987) 1 MLJ 189
High Courts10 Jan 1986Dismissed
A. Ghouse Basha Vs The Assistant Director, Enforcement Directorate
Madras High Court · (1986) 9 ECC 238
Criminal Procedure Code, 1973 (CrPC) — Section 188Foreign Exchange Regulation Act, 1973 — Section 13, 18, 19, 44, 50
High Courts09 Jan 1986
Tamil Nadu Betelnut Packers Vs Union of India
Madras High Court · (1990) 25 ECC 23 : (1991) ECR 316 : (1986) 25 ELT 649