High Courts04 Sept 1986
Pandithurai and Another Vs Sivalingam and Others
Madras High Court · (1987) 2 MLJ 80
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 9 of 24
High Courts04 Sept 1986
Mahavir Metal Works Ltd. and Another Vs Union of India and Others
Madras High Court · (1987) 27 ELT 24
High Courts03 Sept 1986
The New India Assurance Co. Ltd. Vs Subbu and Others
Madras High Court · (1987) 1 ACC 23 : (1987) ACJ 833 : AIR 1987 Mad 181 : (1987) 100 LW 69 : (1987) 1 MLJ 285
Motor Vehicles Act, 1939 — Section 110, 2(13), 2(14), 2(30)
High Courts03 Sept 1986
North Tamil Section of Seventh Day Vs P. Mahadevan and another
Madras High Court · (1986) 09 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 40 Rule 1
High Courts02 Sept 1986
Bharathamatha Desiya Sangam, Madhavaram and Another Vs Roja Sundaram and Others
Madras High Court · AIR 1987 Mad 183 : (1986) 99 LW 833 : (1987) 1 MLJ 409
Easements Act, 1882 — Section 47Limitation Act, 1963 — Section 22
High Courts29 Aug 1986
Dr. C. Ranganthan Vs S.A. Chinnadurai Nadar
Madras High Court · (1986) 99 LW 956 : (1987) 1 MLJ 138
High Courts29 Aug 1986
Venkateswara Stainless Steel and Wire Industries Vs Union of India and Another
Madras High Court · (1987) 13 ECC 164 : (1987) 12 ECR 55 : (1987) 27 ELT 648
High Courts28 Aug 1986
CHETTINAD CORPORATION PRIVATE LTD. Vs TAMIL NADU AGRICULTURAL INCOME TAX APPELLATE TRIBUNAL and Others
Madras High Court · (1987) 63 CTR 82
High Courts28 Aug 1986
Annamalai Ayye Chatram represented by N. Hariharan Honourable Additional Trustee Vs Authorised Officer (Land Reforms) Thanjavur and Another
Madras High Court · (1986) 99 LW 1030 : (1987) 1 MLJ 79
High Courts28 Aug 1986
Chettinad Corporation Pvt. Ltd. Vs Tamil Nadu Agricultural Income Tax Appellate Tribunal and Others
Madras High Court · (1987) 168 ITR 552 : (1986) 99 LW 1059
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 53A
High Courts27 Aug 1986
P. Jyothi (alias) Arundathi Vs Sarojini
Madras High Court · (1987) 100 LW 91 : (1987) 1 MLJ 260
High Courts27 Aug 1986
Hi Life Tapes P. Ltd. Vs Collector of Central Excise and Others
Madras High Court · (1987) 13 ECC 326 : (1986) 26 ELT 935
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 11A, 11B, 2, 40
High Courts25 Aug 1986
Sri Sangameswaraswamy Temple Vs A.M. Kunhamo (died) and Others
Madras High Court · (1987) 100 LW 41 : (1987) 1 MLJ 47
High Courts25 Aug 1986
S. Arumugham and 2 others Vs C.K. Venugopal Chettiar and 5 others
Madras High Court · (1986) 08 MAD CK 0034
Presidency Towns Insolvency Act, 1909 — Section 68(1)(a)Transfer of Property Act, 1882 — Section 17, 2(a), 2(d), 23(1), 30
High Courts25 Aug 1986
Savakkattupalayarn Kalaignar Karunanithy Weavers Co-operative P. and S. Society Ltd Vs State of Tamil Nadu and Another
Madras High Court · AIR 1987 Mad 235 : (1986) 99 LW 1071
Constitution of India, 1950 — Article 19(l)
High Courts22 Aug 1986Allowed
S. Muthuswamy Vs Periaswami Moopan
Madras High Court · (1986) 08 MAD CK 0030
High Courts22 Aug 1986
K. Nagarathinam and Another Vs K. Rajammal
Madras High Court · (1987) 100 LW 363 : (1987) 1 MLJ 257
High Courts20 Aug 1986
Savitriammal Vs The Commissioner, Land Revenue, Land Reforms Board of Revenue, Madras 5 and The Authorised Officer, Land Reforms Cuddalore
Madras High Court · (1986) 08 MAD CK 0035
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) (Amendment) Act, 1964 — Section 12
High Courts18 Aug 1986Dismissed
State by the Public Prosecutor Vs Amaldoss and Prameela
Madras High Court · (1988) LW(Cri) 197
Civil Procedure Code, 1908 (CPC) — Section 2(s)Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313, 36