High Courts06 Aug 1986
T.C. Kannan Vs The Government of Tamil Nadu
Madras High Court · (1987) 100 LW 1 : (1987) 1 MLJ 294
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 11 of 24
High Courts05 Aug 1986
V. Krishnaswami Vs State of Tamil Nadu
Madras High Court · (1986) 08 MAD CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 306, 306(4), 306(5)
High Courts05 Aug 1986
Managing Director, Thiruvalluvar Transport Corporation, Madras Vs M. Janardhanam
Madras High Court · (1987) 1 ACC 218 : (1987) ACJ 233 : AIR 1987 Mad 151 : (1986) 99 LW 1033 : (1987) 1 MLJ 423
Motor Vehicles Act, 1939 — Section 110
High Courts04 Aug 1986
Sekar Mudaliar and etc Vs Shajathi Bi and Another
Madras High Court · AIR 1987 Mad 239 : (1986) 99 LW 1001 : (1987) 1 MLJ 248
Contract Act, 1872 — Section 208Registration Act, 1908 — Section 32, 87
High Courts04 Aug 1986
Sekar Mudaliar Vs Shajathi Bi
Madras High Court · (1986) 99 LW 1001 : (1987) 1 MLJ 248
High Courts01 Aug 1986Dismissed
Southern India Education Trust Vs Foreign Exchange Regulation Appellate Board and Another
Madras High Court · (1987) 13 ECC 307
Constitution of India, 1950 — Article 26, 27, 28, 29, 30
High Courts31 Jul 1986
Ellammal and Another Vs Government of Tamil Nadu and Others
Madras High Court · (1986) 2 ACC 546 : (1987) ACJ 17 : AIR 1987 Mad 80 : (1986) 99 LW 668
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 110
High Courts30 Jul 1986Dismissed
P.N. Rangaswamy Vs The Deputy Director, Enforcement Directorate
Madras High Court · (1987) 11 ECC 242
High Courts30 Jul 1986Dismissed
The Union of India (UOI) Vs N. Annamalai
Madras High Court · (1987) 11 ECC 240
Essential Commodities Act, 1955 — Section 10
High Courts30 Jul 1986Dismissed
India and Foreign Traders Vs Special Director of Enforcement
Madras High Court · (1987) 11 ECC 244
Foreign Exchange Regulation Act, 1973 — Section 52
High Courts29 Jul 1986
The Workmen of Hindustan Construction Company Ltd. Vs The Management of Hindustan Construction Company Ltd., and Others
Madras High Court · (1987) 1 MLJ 40
High Courts29 Jul 1986
The Management of P.S. Higher Secondary School Vs Tribunal (constituted under S. 42 of Tamil Nadu Act 29/74), 1st Assistant City Civil Court, Madras and C. Krishnaswamy
Madras High Court · (1986) 07 MAD CK 0039
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 44
High Courts29 Jul 1986
V.G. Balasubramaniam Vs State
Madras High Court · (1988) LW(Cri) 400
Penal Code, 1860 (IPC) — Section 120B, 161, 163, 164, 165
High Courts29 Jul 1986
The Workmen of Hindustan Construction Co. Ltd. Vs Management of Hindustan Construction Co. Ltd. and Others
Madras High Court · (1987) 1 LLJ 451 : (1987) 1 MLJ 40
Industrial Disputes Act, 1947 — Section 12(3), 4Minimum Wages Act, 1948 — Section 4, 5(2)
High Courts29 Jul 1986
K. Jayaraman Vs Income Tax Officer
Madras High Court · (1987) 59 CTR 137 : (1988) 172 ITR 447
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131
High Courts29 Jul 1986
Sardar Beg Sahib Vs Sidhani Bi
Madras High Court · (1986) 07 MAD CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 128
High Courts28 Jul 1986
Krishna Sheriff and Nazir Hussain Vs Inspector of Police, C.B.C.I.D., Madras
Madras High Court · (1988) LW(Cri) 454
Criminal Procedure Code, 1973 (CrPC) — Section 173Official Secrets Act, 1923 — Section 13, 13(3), 5, 5(1)(a), 5(2)Penal Code, 1860 (IPC) — Section 120B, 381
High Courts28 Jul 1986
Unnis, V.A. Vs Management of M.A. Khizar Hussain and Sons and Another
Madras High Court · (1987) 2 LLJ 484
Industrial Disputes Act, 1947 — Section 17B, 33C(2)
High Courts25 Jul 1986
S. Krishnaswamy and Another Vs Authorised Officer (Land Reforms)
Madras High Court · (1987) 100 LW 269 : (1987) 1 MLJ 479
High Courts25 Jul 1986Dismissed
S. Muthiah Vs V. Dhanakodi and A.S.M. Kandasamy
Madras High Court · (1986) 07 MAD CK 0038
Civil Procedure Code, 1908 (CPC) — Section 35AContract Act, 1872 — Section 126, 129, 140, 141