High Courts19 Sept 1986Allowed
Dharmalingam Vs S. Mahalingam (deceased by Lrs.) and Others
Madras High Court · AIR 1989 Mad 1 : (1987) 1 MLJ 451
Madras City Tenants Protection Act, 1922 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 8 of 24
High Courts19 Sept 1986
Muniappa Nadar and Others Vs K.V. Doraipandi Nadar and Another
Madras High Court · AIR 1988 Mad 117 : (1986) 99 LW 839 : (1987) 1 MLJ 33
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 11Specific Relief Act, 1963 — Section 37, 38
High Courts17 Sept 1986Allowed
V.P. Gulati Vs The Union of India (UOI) and Another
Madras High Court · (1987) 13 ECC 328
Constitution of India, 1950 — Article 134A, 311Industrial Disputes Act, 1947 — Section 25F
High Courts17 Sept 1986
State of Tamil Nadu and Others Vs Narendra Dairy Farms (P) Ltd. and Another
Madras High Court · AIR 1987 Mad 161 : (1986) 99 LW 1075 : (1986) 99 LW 1074
Land Acquisition Act, 1894 — Section 16, 17(1), 4(1), 48Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18(1)
High Courts17 Sept 1986
Vijaya Chakravarthy Vs B. Manivannan
Madras High Court · (1987) 1 ACC 192 : (1987) ACJ 1003 : (1986) 99 LW 1066
Penal Code, 1860 (IPC) — Section 338
High Courts17 Sept 1986
In Re: B. Mohan
Madras High Court · (1986) 09 MAD CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts17 Sept 1986Allowed
Panneer alias Ponneerselvam and another Vs State
Madras High Court · (1987) LW(Cri) 272
Penal Code, 1860 (IPC) — Section 323, 324, 326, 341
High Courts16 Sept 1986
Rani Vs The State and Others
Madras High Court · (1986) 09 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 173, 204, 209Penal Code, 1860 (IPC) — Section 299, 304, 304A
High Courts12 Sept 1986
K.S. Gurumurthy Vs The Additional Commissioner for workmens Compensation and Another
Madras High Court · (1987) 2 MLJ 335
High Courts12 Sept 1986
Kanthammal Vs Bysani Sriramulu Chetti and Another
Madras High Court · (1987) 100 LW 71 : (1987) 1 MLJ 300
High Courts11 Sept 1986
Deluxe Roadlines Vs National Insurance Co. Ltd. and Another
Madras High Court · (1987) 100 LW 432 : (1987) 2 MLJ 174
High Courts11 Sept 1986
Sonmull and Sons Vs M.D. Dhanalakshmi and Another
Madras High Court · (1987) 100 LW 404 : (1987) 1 MLJ 465
High Courts10 Sept 1986Allowed
Unni Ali alias M. Ali and 4 others
Madras High Court · (1987) LW(Cri) 89
Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 3, 4(1), 5, 5(1), 7Penal Code, 1860 (IPC) — Section 109, 120B, 307, 342, 349
High Courts10 Sept 1986
Management of Bombay Ammonia (Madras) Pvt. Ltd., Madras Vs The Additional Commissioner for Workmen's Compensation II, Madras and Another
Madras High Court · (1988) 1 LLJ 203
Industrial Disputes Act, 1947 — Section 2
High Courts09 Sept 1986
S. Padmanabhan Vs Deputy Collector of Enforcement Directorate, Madras
Madras High Court · (1990) 27 ECC 67 : (1987) 28 ELT 344
Foreign Exchange Regulation Act, 1947 — Section 54(1), 9(1)
High Courts09 Sept 1986
The Sirumalai Kanakasabapathy Poohjolai Co. Ltd. Vs State of Tamil Nadu
Madras High Court · AIR 1988 Mad 366
Constitution of India, 1950 — Article 14Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 — Section 1(2)
High Courts09 Sept 1986
Gomathi Vs Kumaraguruparan
Madras High Court · AIR 1987 Mad 259 : (1986) 99 LW 1097
Hindu Marriage Act, 1955 — Section 10, 13(1)
High Courts09 Sept 1986
Seshasayee Paper and Boards Ltd. Vs Collector of Central Excise, Madras and Others
Madras High Court · (1987) 12 ECC 228 : (1987) 28 ELT 258
Central Excises and Salt Act, 1944 — Section 2, 3
High Courts09 Sept 1986
K. Arumugaswamy Vs The District Revenue Officer, Kamarajar District at Virudhunagar and S.T. Grahadurai
Madras High Court · (1986) 09 MAD CK 0005
Arms Act, 1959 — Section 17General Clauses Act, 1897 — Section 14, 15, 15, 16, 17, 17Partnership Act, 1932 — Section 14
High Courts05 Sept 1986
Murugesan Vs C.P. Nataraja Mudaliar
Madras High Court · (1987) 100 LW 157 : (1987) 1 MLJ 291