High Courts16 Dec 1986
T.R. Rangaswami and Another Vs Thiruvalluvar Transport Corporation (Express Wing), Madras
Madras High Court · (1987) 2 ACC 274 : (1987) ACJ 858 : AIR 1988 Mad 66 : (1987) 100 LW 732
Motor Vehicles Act, 1939 — Section 110B
COURT ARCHIVE
Madras High Court judgments, 1986
477 judgments · page 2 of 24
High Courts16 Dec 1986
G. Madanlal Vs P. Padma Bai
Madras High Court · (1987) 100 LW 300 : (1987) 2 MLJ 1
High Courts15 Dec 1986
Pandyan Roadways Corporation Ltd. Vs R. Jayalakshmi and Others
Madras High Court · (1987) 1 ACC 497 : (1987) 100 LW 385
High Courts15 Dec 1986Dismissed
P. Varada Reddy Vs The Additional Director, Enforcement Directorate Unimax International Vs The Additional Director, Enforcement Directorate
Madras High Court · (1988) 17 ECC 190 : (1988) 1 LW 434
Foreign Exchange Regulation Act, 1973 — Section 18, 23, 50, 54, 58
High Courts15 Dec 1986Allowed
R.M. Govindasamy Pillai Vs Sub Inspector of Police, (Law and Order), Arantangi, Ammanickam and S. Parvathi
Madras High Court · (1986) 12 MAD CK 0022
High Courts12 Dec 1986
United India Insurance Company Ltd. and Another Vs K.A.R.N. Janarthanam and Another
Madras High Court · (1988) ACJ 503 : (1987) 2 MLJ 45
High Courts12 Dec 1986
T.K. Subramania Pillai Vs The Pennington Committee
Madras High Court · (1987) 100 LW 218 : (1987) 2 MLJ 39
High Courts12 Dec 1986
Chellamuthu Gounder Vs Subbammal and others
Madras High Court · (1986) 12 MAD CK 0041
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66, Order 21 Rule 90Provincial Insolvency Act, 1920 — Section 4
High Courts12 Dec 1986Dismissed
S. Jagannathan Vs Sundari and Another
Madras High Court · (1986) 12 MAD CK 0036
High Courts12 Dec 1986
N.B. Namazi Vs Central Chinmaya Mission Trust
Madras High Court · (1987) 100 LW 582 : (1987) 2 MLJ 317
High Courts12 Dec 1986Allowed
K.P. Menon, Chairman, Catholic Syrian Bank Ltd, Trichur and another Vs N. Punithavathi Manian
Madras High Court · (1986) 12 MAD CK 0003
High Courts10 Dec 1986
N. Balakrishnan Vs The Government of Tamilnadu
Madras High Court · (1987) 2 LLJ 43
Industrial Disputes Act, 1947 — Section 10, 10(1), 11, 11A, 12(4)
High Courts10 Dec 1986
R. Rajagopal Vs Assistant Director, Enforcement Directorate, Madras and Another
Madras High Court · (1986) 12 MAD CK 0011
Foreign Exchange Regulation Act, 1973 — Section 54
High Courts10 Dec 1986
Komalambal and others Vs Neelavathi Ammal
Madras High Court · (1986) 12 MAD CK 0009
High Courts09 Dec 1986Allowed
R. Subramaniam, Proprietor, Leo Mercantile Corporation Vs State
Madras High Court · (1986) 12 MAD CK 0046
Employees State Insurance Act, 1948 — Section 40
High Courts09 Dec 1986
Nirmala Industries Vs Srinivasa Perumal Financing Corporation and Others
Madras High Court · (1987) 100 LW 225 : (1987) 2 MLJ 3
High Courts09 Dec 1986
Dkanalakshmi Ammal Vs Perie D. Gonzaga and others
Madras High Court · (1986) 12 MAD CK 0010
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32
High Courts05 Dec 1986
K. Banu and another Vs P. Venkateswarulu
Madras High Court · (1986) 12 MAD CK 0043
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts04 Dec 1986Allowed
Sugumaran Vs State
Madras High Court · (1987) LW(Cri) 240
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 380, 457
High Courts03 Dec 1986
Marie Lazarine Gacillia Rasson represented by her Power agent and husband Emmanuel Jean Everent Rassou Odayar Vs Annie Joseph and Another
Madras High Court · (1990) 1 MLJ 153