High Courts05 Feb 1934
Muhamad Aliyar Rowther and Others Vs Gnana Ammal and Others
Madras High Court · AIR 1934 Mad 327 : 150 Ind. Cas. 91 : (1934) 39 LW 551 : (1934) 66 MLJ 671
Negotiable Instruments Act, 1881 (NI) — Section 26, 28
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 26 of 27
High Courts02 Feb 1934
P.R.P.L.S. Valliappa Chettiar and Another Vs N.S. Maruda Pandian Pillai
Madras High Court · AIR 1934 Mad 549 : 152 Ind. Cas. 299 : (1934) 40 LW 270
Limitation Act, 1963 — Article 20
High Courts02 Feb 1934
M. Ar. Rm. M. Annamalai Chettiar and Others Vs Al. A. Ct. Solaiyappa Chettiar and Another
Madras High Court · AIR 1935 Mad 983 : 152 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts02 Feb 1934
Kadimcherja Raju and Others Vs Kondapi Ayyaparaju
Madras High Court · AIR 1935 Mad 352
Limitation Act, 1963 — Section 15
High Courts02 Feb 1934
Megavarnam Chettiar Vs Krishnan Chettiar and Another
Madras High Court · AIR 1934 Mad 600 : 152 Ind. Cas. 340 : (1934) 40 LW 340
High Courts02 Feb 1934
In Re: Udumalpet Nidhi, Ltd.
Madras High Court · AIR 1934 Mad 482 : (1934) ILR (Mad) 844 : 152 Ind. Cas. 440 : (1934) 40 LW 56
Companies Act, 1956 — Section 15
High Courts02 Feb 1934
In Re: Rama Boyan and Others
Madras High Court · 152 Ind. Cas. 554 : (1934) 40 LW 476
Penal Code, 1860 (IPC) — Section 149, 304
High Courts31 Jan 1934
Public Prosecutor Vs M. Munisami Naidu
Madras High Court · AIR 1934 Mad 464 : (1934) ILR (Mad) 923 : 150 Ind. Cas. 1119 : (1934) 40 LW 26
Penal Code, 1860 (IPC) — Section 294A
High Courts30 Jan 1934
Imperial Bank of India Vs P.L.A. Veerappa
Madras High Court · AIR 1934 Mad 595 : (1934) 40 LW 311
High Courts30 Jan 1934
Picha Pillai Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1934 Mad 356 : (1934) 39 LW 518
High Courts30 Jan 1934
Vatakkethala Thottungal Chakku's Son Mathu Vs Achu and Others
Madras High Court · AIR 1934 Mad 461 : (1934) ILR (Mad) 1074 : (1934) 40 LW 524
Transfer of Property Act, 1882 — Section 6(3), 6(e)
High Courts30 Jan 1934
Pandurangi Bhimacharya Vs Divadhina Charya
Madras High Court · AIR 1934 Mad 624 : 152 Ind. Cas. 251 : (1934) 40 LW 529
Limitation Act, 1963 — Article 144
High Courts26 Jan 1934
Dara Sivarao Vs Kola Subbarao
Madras High Court · AIR 1934 Mad 302 : (1934) 39 LW 431
Evidence Act, 1872 — Section 115
High Courts26 Jan 1934
Ponnuswami Goundan and Another Vs Kalyanasundara Ayyar and Others
Madras High Court · AIR 1934 Mad 365 : (1934) ILR (Mad) 662 : (1934) 39 LW 571 : (1934) 66 MLJ 712
Evidence Act, 1872 — Section 67
High Courts26 Jan 1934
Venkatakrishna Reddi Vs Batcha Reddi
Madras High Court · AIR 1934 Mad 500 : (1934) ILR (Mad) 783 : (1934) 39 LW 582 : (1934) 66 MLJ 703
Contract Act, 1872 — Section 65
High Courts25 Jan 1934
V.M. Meerkanni Rowther Vs A.V. Periyakaruppan
Madras High Court · AIR 1934 Mad 687 : (1934) ILR (Mad) 1016 : (1934) 40 LW 775
High Courts20 Jan 1934
Krishnaswami Ayyar Vs T.B. Ramachandra Rao and Others
Madras High Court · AIR 1934 Mad 646
High Courts19 Jan 1934
S.R.M.A.R. Ramanathan Chettiar Vs Rajah Sir Annamalai Chettiar and Others
Madras High Court · (1934) ILR (Mad) 1031 : 150 Ind. Cas. 602 : (1934) 39 LW 404 : (1934) 66 MLJ 451
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 2
High Courts19 Jan 1934
S.R.M.A.R. Ramanathan Chettiar Vs Annamalai Chettiar and Others
Madras High Court · AIR 1934 Mad 367
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3