High Courts02 Mar 1934
(Varnasi) Venkata Sastrulu and Another Vs Kalluri Veerabhadrudu
Madras High Court · AIR 1935 Mad 26 : (1934) 40 LW 749
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 24 of 27
High Courts02 Mar 1934
Chennuri Appalanarasiah Chetty Garu Vs Makka Chittavadu
Madras High Court · 151 Ind. Cas. 964 : (1934) 40 LW 29
Madras Estates Land Act, 1908 — Section 24
High Courts01 Mar 1934
P.N. Venkata Rao Vs Anuga Gurusami Chetti and Others
Madras High Court · AIR 1935 Mad 41 : (1935) 41 LW 641 : (1935) 68 MLJ 172
High Courts01 Mar 1934Dismissed
Narappa Naicken Vs Govindaraja Naicken by Guardian Muthammal
Madras High Court · (1934) 03 MAD CK 0003
High Courts28 Feb 1934
Kamalambal Vs M. Purushotam Naidu
Madras High Court · AIR 1934 Mad 644 : 152 Ind. Cas. 437 : (1934) 40 LW 659
High Courts28 Feb 1934
Arunachala Mudali Vs Venkatachala Pillai and Others
Madras High Court · AIR 1934 Mad 425 : (1934) 39 LW 715 : (1934) 66 MLJ 677
Registration Act, 1908 — Section 87
High Courts28 Feb 1934
Public Prosecutor Vs T.P. Shanmuga Nadar and Another
Madras High Court · AIR 1934 Mad 435(1) : (1934) ILR (Mad) 827 : (1934) 39 LW 777
Penal Code, 1860 (IPC) — Section 485, 486
High Courts28 Feb 1934
Narayandas Girdhardas Vs P. and O. Banking Corporation Ltd.
Madras High Court · AIR 1934 Mad 476 : (1934) ILR (Mad) 955 : 150 Ind. Cas. 591 : (1934) 40 LW 99
Companies Act, 1956 — Section 192English Companies Act, 1929 — Section 211
High Courts22 Feb 1934
(Penumetcha) Seetharama Raju Vs Kalidindi Narayanaraju and Another
Madras High Court · AIR 1934 Mad 685 : 152 Ind. Cas. 462 : (1934) 40 LW 536
High Courts22 Feb 1934
A.M.A. Murugappa Chetty Vs N.V.N. Nachiappa Chetty and Another
Madras High Court · AIR 1934 Mad 503 : 155 Ind. Cas. 164 : (1934) 40 LW 167
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts22 Feb 1934
Akavande Mulahur Vatakethil Kizhakke Nayar Veetil Karna Vastri Sreedevi Nethiar and Others Vs Akavande Mulahur Elayat Vatakke Nair Veetil Karnavan Peruvunni Nair and Others
Madras High Court · AIR 1935 Mad 71 : (1935) ILR (Mad) 36 : (1934) 40 LW 455
High Courts22 Feb 1934
Akavande Mulanhur Vatakethil Kizhakke Nayar Veettil Karnavastri Sreedevi Neithiar and Others Vs Akavande Mulanhur Elayat Vatakke Nair Veettil Karnavan Peruvunni Nair and Others
Madras High Court · 152 Ind. Cas. 524
High Courts21 Feb 1934
Appakoth Kombi Avulla Karnavan and Manager and Others Vs Erachavanveetil Kottayi Matha and Others
Madras High Court · AIR 1935 Mad 199 : (1935) 41 LW 635 : (1935) 68 MLJ 289
High Courts21 Feb 1934
Kathara Lakshmi Bai Vs Bandubodo Rukmaji Rao and Others
Madras High Court · AIR 1934 Mad 465 : (1934) ILR (Mad) 767 : (1934) 40 LW 199
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts20 Feb 1934
K.C.A. Arunachala Nadar and Others Vs Srivilliputtur Municipal Council
Madras High Court · AIR 1934 Mad 480 : (1935) ILR (Mad) 65 : (1934) 40 LW 18
Contract Act, 1872 — Section 65
High Courts19 Feb 1934
Rajah of Sivaganga Vs Venkatachalam Chettiar and Others
Madras High Court · 152 Ind. Cas. 246
Madras Estates Land Act, 1908 — Section 189(3)
High Courts19 Feb 1934
(Srimathu) Muthu Vijiaraghunatha Duraisingam Vs Venkatachalam Chettiar and Others
Madras High Court · AIR 1934 Mad 551 : (1934) 40 LW 610
Madras Estates Land Act, 1908 — Section 189(3)
High Courts16 Feb 1934
Neti Venkata Somayajulu Garu Vs Adusumilli Venkanna
Madras High Court · AIR 1934 Mad 397 : (1935) ILR (Mad) 31 : (1934) 39 LW 637 : (1934) 66 MLJ 622
High Courts16 Feb 1934
Thanu Pillai and Another Vs Nellathayammal and Others
Madras High Court · AIR 1934 Mad 562 : (1934) 40 LW 273
Criminal Procedure Code, 1898 (CrPC) — Section 149
High Courts16 Feb 1934
Thanu Pillai and Another Vs Nallathayammal and Others
Madras High Court · 152 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Section 149