High Courts15 Mar 1934
Thalanki Nagayya and Another Vs Thommandra Yerrikalappa
Madras High Court · 152 Ind. Cas. 266
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 23 of 27
High Courts14 Mar 1934
H.D. Rajah Vs C.H. Witherington and Another
Madras High Court · AIR 1934 Mad 423 : (1934) ILR (Mad) 831 : (1934) 39 LW 680 : (1934) 66 MLJ 650
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 112
High Courts14 Mar 1934
Muhammad Esuff Rowther Vs M. Hateem and Co.
Madras High Court · AIR 1934 Mad 581 : 153 Ind. Cas. 111 : (1934) 40 LW 498
High Courts14 Mar 1934
Vedavathi (alias) Lakshmi Amma Vs S. Sadasiva Rao and Another
Madras High Court · AIR 1935 Mad 149 : (1934) ILR (Mad) 1030 : 153 Ind. Cas. 167 : (1934) 40 LW 145 : (1935) 68 MLJ 65
High Courts14 Mar 1934
Savatha Goundan alias Thambi Goundan Vs Pappammal alias Pongiammal and Others
Madras High Court · (1935) 41 LW 705 : (1935) 68 MLJ 332
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts14 Mar 1934
Sevatha Goundan Vs Pappammal and Others
Madras High Court · AIR 1935 Mad 476 : 156 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts13 Mar 1934
M.A. Rm. Prianan Chettiar Vs P.V.A.R.K.R. Lakshmanan Chettiar and Others
Madras High Court · AIR 1935 Mad 212 : (1935) 41 LW 325 : (1935) 68 MLJ 265
High Courts12 Mar 1934
S.M. Kadirvelu Ambalam Vs Alegappan Ambalam and Others
Madras High Court · AIR 1934 Mad 725 : 152 Ind. Cas. 350 : (1934) 40 LW 535
High Courts09 Mar 1934
Vasa Panchakshari and Others Vs Manem Venkataratnam
Madras High Court · AIR 1934 Mad 430 : (1935) ILR (Mad) 160 : 150 Ind. Cas. 87 : (1934) 40 LW 22
High Courts08 Mar 1934
A.L.S.P.P.L. Subramanian Chettiar Vs Subbaraya Goundan and Others
Madras High Court · AIR 1935 Mad 246 : 155 Ind. Cas. 611
High Courts07 Mar 1934
(Pallampati) Lakshmi Narayana Vs Iyanapurapu Suryanarayana and Others
Madras High Court · AIR 1934 Mad 680 : 152 Ind. Cas. 515 : (1934) 40 LW 668
High Courts07 Mar 1934
Naidu and Others Vs Subbaroya Chetty and Others
Madras High Court · (1934) 39 LW 792 : (1934) 66 MLJ 695
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts07 Mar 1934
Thulsi Ammal Vs The Official Receiver
Madras High Court · (1934) 40 LW 633
Trusts Act, 1882 — Section 82
High Courts07 Mar 1934
Papi Naidu (Deceased) and Others Vs Subbaroya Chetty and Others
Madras High Court · AIR 1934 Mad 498 : (1935) ILR (Mad) 483 : 154 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts06 Mar 1934
Mudara and Others Vs Muthu Hengsu and Others
Madras High Court · AIR 1935 Mad 33 : (1934) 40 LW 908
High Courts06 Mar 1934
(Karuppath Veetil) Sankaranarayana Menon Vs (Mangat) Vasu Menon and Another
Madras High Court · AIR 1934 Mad 471 : (1934) 39 LW 797
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Mar 1934
Nallaswami Gurukkal and Others Vs Sadasiva Gurukkal
Madras High Court · AIR 1935 Mad 5(1) : 153 Ind. Cas. 464 : (1934) 40 LW 799
High Courts05 Mar 1934
Thandavan Chettiar and Another Vs U.K. Unnalachan
Madras High Court · AIR 1934 Mad 435 : (1934) ILR (Mad) 822 : (1934) 40 LW 144
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts05 Mar 1934
Vemasami Veeraghavulu and Another Vs Thiruvendipuram Chengalamma Garu and Others
Madras High Court · AIR 1934 Mad 409 : (1934) 39 LW 762
Civil Procedure Code, 1908 (CPC) — Section 151