High Courts19 Apr 1934
Sarvathada Iswarayya Vs Kuruba Subbanna and Another
Madras High Court · 151 Ind. Cas. 1054
Registration Act, 1908 — Section 47
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 21 of 27
High Courts18 Apr 1934
Emani Venkataramayya and Another Vs Lalbibi Saheba and Others
Madras High Court · AIR 1935 Mad 90 : 152 Ind. Cas. 1049 : (1934) 40 LW 757
High Courts11 Apr 1934
Gurusami Nadar Vs Irulappa Konar and Others
Madras High Court · AIR 1934 Mad 630 : 155 Ind. Cas. 708 : (1934) 40 LW 502
High Courts11 Apr 1934
Kalimuthu Pillai Vs Ammamuthu Pillai and Another
Madras High Court · AIR 1934 Mad 611 : (1935) ILR (Mad) 238 : 153 Ind. Cas. 107 : (1934) 40 LW 376
High Courts10 Apr 1934
Subbakke Shettithi Vs Anthamma Shettithi
Madras High Court · AIR 1934 Mad 628 : 153 Ind. Cas. 318 : (1934) 40 LW 673
High Courts10 Apr 1934
Pulikkot Puthan Veetil Madhavan Nair and Another Vs Choorapra Unnitha
Madras High Court · AIR 1934 Mad 562(1)
High Courts09 Apr 1934
Chinnasami Goundan Vs A.S. Balasundara Mudaliar and Others
Madras High Court · AIR 1934 Mad 575 : 152 Ind. Cas. 216 : (1934) 40 LW 514
High Courts05 Apr 1934
Rangasami Goundan Vs (Zamindar Kumarakurupara) Ramanatha Malayandi Errappa Gounder
Madras High Court · AIR 1934 Mad 537 : (1934) 40 LW 49
Madras Court of Wards Act, 1902 — Section 49
High Courts03 Apr 1934
In Re: Chidambaram Chettiar
Madras High Court · AIR 1934 Mad 566 : (1934) ILR (Mad) 1028 : 152 Ind. Cas. 778 : (1934) 40 LW 295
High Courts03 Apr 1934
Nelakanti Sundara Sivarao and Another Vs Sammangi Gangamma and Another
Madras High Court · AIR 1934 Mad 506 : (1935) ILR (Mad) 84 : (1934) 40 LW 34 : (1935) 68 MLJ 66
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Mar 1934
Ayya Pillai Vs Ayyadurai Goundan and Others
Madras High Court · AIR 1935 Mad 81 : (1934) 40 LW 823
High Courts29 Mar 1934
Subbalakshmi Ammal and Another Vs A. Narayana Ayyar
Madras High Court · AIR 1934 Mad 535 : (1935) ILR (Mad) 150 : 152 Ind. Cas. 391 : (1934) 40 LW 196
High Courts29 Mar 1934
Iswara Shetty Vs Ramappa Shetty and Others
Madras High Court · AIR 1934 Mad 658
High Courts29 Mar 1934
Ishwara Shetty Vs Ramappa Shetty and Others
Madras High Court · 152 Ind. Cas. 201 : (1934) 40 LW 545
Contract Act, 1872 — Section 69
High Courts28 Mar 1934
S.T. Rm. Chidambaram Chettiar Vs S.A.R.M. Annamalai Chettiar and Others
Madras High Court · AIR 1934 Mad 593 : 152 Ind. Cas. 519 : (1934) 40 LW 266
High Courts28 Mar 1934
Duraipandiyan Vs Solaimalai Pillai and Others
Madras High Court · AIR 1934 Mad 467 : (1935) ILR (Mad) 169 : (1934) 40 LW 202
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, 141
High Courts27 Mar 1934
Gopalasami Baghavathar and Others Vs Nataraja Chettiar and Another
Madras High Court · AIR 1934 Mad 645
High Courts27 Mar 1934
P.M. Balasubramaniam Mudaliar Vs Marian Rodrigues and Others
Madras High Court · AIR 1934 Mad 507 : (1934) ILR (Mad) 951 : 153 Ind. Cas. 535 : (1934) 40 LW 108
Succession Act, 1925 — Section 306