High Courts01 May 1934
Suppan Asari Vs Alima Bibi and Others
Madras High Court · AIR 1934 Mad 587 : 155 Ind. Cas. 17 : (1934) 40 LW 685
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 20 of 27
High Courts01 May 1934
Commissioner of Income Tax Vs The Madras Cricket Club
Madras High Court · (1934) 2 ITR 209
High Courts01 May 1934
Commissioner of Income Tax Vs Rm.Ar.Rm. Arunachalam Chettiar and Son
Madras High Court · (1934) 05 MAD CK 0016
High Courts01 May 1934
Commissioner of Income Tax Vs R.M.A.R. Arunachalam Chettiar and Another
Madras High Court · AIR 1934 Mad 557 : 152 Ind. Cas. 43
High Courts01 May 1934
COMMISSIONER OF Income Tax, MADRAS Vs THE MADRAS CRICKET CLUB.
Madras High Court · (1934) 2 ITR 209
High Courts01 May 1934
COMMISSIONER OF Income Tax Vs RM. AR. RM. ARUNACHALAM CHETTIAR and SON.
Madras High Court · (1934) 2 ITR 401 : (1934) 40 LW 327
High Courts30 Apr 1934
Ghulam Mohideen Sahib Vs Dist. Magistrate and Others
Madras High Court · AIR 1934 Mad 545 : 153 Ind. Cas. 4 : (1934) 40 LW 332
Madras Local Boards Act, 1884 — Section 198Public Resort Act — Section 12
High Courts30 Apr 1934
Commissioner of Income Tax Vs Karuppaswami Mooppanar
Madras High Court · (1934) 2 ITR 284
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts30 Apr 1934
COMMISSIONER OF INCOME TAX, MADRAS Vs GOPU BALAKRISHNAYYA AND OTHERS.
Madras High Court · (1935) 3 ITR 98
High Courts30 Apr 1934
COMMISSIONER OF Income Tax Vs KARUPPASWAMI MOOPPANAR.
Madras High Court · (1934) 2 ITR 284
Income Tax Act, 1961 — Section 26(2)
High Courts27 Apr 1934
M.G. Sundaragiriraja Ayyangar and Others Vs D. Balasubramania Ayyar and Another
Madras High Court · AIR 1934 Mad 637 : 152 Ind. Cas. 155
High Courts27 Apr 1934
Commissioner of Income Tax Vs P.R.A.L.M. Muthukaruppan Chettiar
Madras High Court · AIR 1934 Mad 633
High Courts27 Apr 1934
COMMISSIONER OF Income Tax, MADRAS Vs P. R. A. L. M. MUTHUKARUPPAN CHETTIAR.
Madras High Court · (1934) 2 ITR 406
Contract Act, 1872 — Section 253(7)
High Courts27 Apr 1934
Commissioner of Income Tax Vs P.R.A.L.M. Muthukarupan Chettiar
Madras High Court · 155 Ind. Cas. 705
Contract Act, 1872 — Section 253(7)
High Courts23 Apr 1934
Meppalli Raman Nambudri Vs Uralars Committee Members of Taliparamba Trichambaram and Kanhirangat Devaswoms and Others
Madras High Court · AIR 1934 Mad 672 : 152 Ind. Cas. 632 : (1934) 40 LW 540
High Courts20 Apr 1934
V. Raman Nair Vs Parameswaran Nambudiri and Others
Madras High Court · AIR 1934 Mad 683 : 153 Ind. Cas. 15 : (1934) 40 LW 629
High Courts20 Apr 1934
Peer Mohideen Rowther Vs Asia Bivi and Others
Madras High Court · AIR 1934 Mad 686 : 152 Ind. Cas. 739
High Courts20 Apr 1934
Mullankandiyil Kundangat Chalil Krishnan and Others Vs Kandangat Chalil Rama Maran and Others
Madras High Court · AIR 1935 Mad 38 : 152 Ind. Cas. 17 : (1934) 40 LW 541
High Courts20 Apr 1934
S.A.R.M.S.P.A. Annamalai Chetti and Others Vs S.A.R.M.S.P. Palaniappa Chettiar and Others
Madras High Court · AIR 1935 Mad 266 : 155 Ind. Cas. 151 : (1934) 40 LW 619
High Courts19 Apr 1934
Sarvathada Iswarayya Vs Kurubasubbanna and Another
Madras High Court · AIR 1934 Mad 637(1) : (1935) ILR (Mad) 166 : (1934) 40 LW 413