High Courts03 May 1934
Donthi Venkataratnam and Others Vs Nagappa and Another
Madras High Court · AIR 1934 Mad 616 : 152 Ind. Cas. 163 : (1934) 40 LW 474
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 19 of 27
High Courts03 May 1934
(Palavalasa) Suramma Nayuralu Vs (Savirigana) Surayya and Others
Madras High Court · AIR 1934 Mad 585 : 152 Ind. Cas. 612 : (1934) 40 LW 440
High Courts03 May 1934
Rama Mudali Vs Marappa Goundan
Madras High Court · AIR 1934 Mad 638 : (1934) 40 LW 638
High Courts02 May 1934
Shunmugam Sundaram Chettiar Vs A.A. Ranga Rama Naicker
Madras High Court · AIR 1934 Mad 641
High Courts02 May 1934
Commissioner of Income Tax Vs Narayana Gajapati Raju Bahadur Garu
Madras High Court · (1934) 40 LW 487
High Courts02 May 1934
COMMISSIONER OF Income Tax, MADRAS Vs NARAYANA GAJAPATI RAJU BAHADUR GARU.
Madras High Court · (1934) ILR (Mad) 1023 : (1934) 2 ITR 288
Tamil Nadu Impartible Estates Act, 1904 — Section 14(1)
High Courts02 May 1934
Mangala Lakshmappa Vs Pathala Musud Sahib
Madras High Court · AIR 1934 Mad 700 : 152 Ind. Cas. 683 : (1934) 40 LW 636
Stamp Act, 1899 — Section 36
High Courts02 May 1934
A. Ramaswami Naidu Vs Meera Muhaideen Rowther
Madras High Court · AIR 1934 Mad 610 : 151 Ind. Cas. 621 : (1934) 40 LW 356
Evidence Act, 1872 — Section 195, 33
High Courts02 May 1934
S. R. M. S. SUBRAHMANYAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1934) 2 ITR 295
Income Tax Act, 1922 — Section 66(3)
High Courts02 May 1934
The Commissioner Of Income Tax, Madras Vs Sri Rajah Vyricherla Narayana Gajapathi Raju Bahadur Garu, Zemindar of Chemudu etc., Estates Vizagapatam
Madras High Court · AIR 1934 Mad 608 : 151 Ind. Cas. 926
High Courts02 May 1934
Kulandavelu Pillai and Another Vs Patta Muthu Mudaliar
Madras High Court · AIR 1934 Mad 651 : (1934) 40 LW 506
High Courts02 May 1934
S.R.M.S. Subramania Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1934 Mad 539
Income Tax Act, 1961 — Section 66(3)
High Courts02 May 1934
S.R.M.S. Subrahmanyan Chettiar Vs Commissioner of Income Tax
Madras High Court · (1935) ILR (Mad) 105 : (1934) 40 LW 318
Income Tax Act, 1922 — Section 66(3)
High Courts02 May 1934
Kulandavelu Pillai, President Veeravanallur Panchayat Board and Another Vs Patta Muthu Mudaliar
Madras High Court · 152 Ind. Cas. 261
Madras Local Boards Act, 1884 — Section 56(4)
High Courts02 May 1934
Ayyappa Naicker Vs Thayammal and Others
Madras High Court · AIR 1935 Mad 17 : (1934) 40 LW 883
High Courts02 May 1934
Neelam Thirapatirayudu and Others Vs Secy. of State
Madras High Court · AIR 1935 Mad 70 : 163 Ind. Cas. 93 : (1936) 43 LW 369
High Courts02 May 1934
Shanmugam Sundaram Chettiar Vs A.A. Rangarama Naicker
Madras High Court · 152 Ind. Cas. 703
Companies Act, 1913 — Section 100
High Courts02 May 1934
Muthuraman Chetti Vs V.R.M.R.M. Periannan Chettiar and Others
Madras High Court · AIR 1934 Mad 621 : 152 Ind. Cas. 293 : (1934) 40 LW 347
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts01 May 1934
Commissioner of Income Tax Vs Madras Cricket Club
Madras High Court · AIR 1934 Mad 670
High Courts01 May 1934
Krishna Ayyar Vs Subbalakshmi Ammal
Madras High Court · AIR 1934 Mad 724 : (1935) ILR (Mad) 252 : 153 Ind. Cas. 94 : (1934) 40 LW 712