High Courts26 Jul 1934
Penumetsa Ramachandra Raju Vs The Secretary of State for India in Council
Madras High Court · 151 Ind. Cas. 765(1)
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 17 of 27
High Courts25 Jul 1934
P.C. Thirumalai Goundar Vs Town Bank, Ltd.
Madras High Court · AIR 1934 Mad 709 : (1935) ILR (Mad) 230 : 153 Ind. Cas. 630 : (1934) 40 LW 704
High Courts24 Jul 1934
(Penumetsa) Ramachandraraju Vs Secy. of State
Madras High Court · AIR 1934 Mad 689 : (1934) 40 LW 626
High Courts24 Jul 1934
(Adivi) Bapiraju and Another Vs Tummalapalli Sreeramulu and Others
Madras High Court · AIR 1934 Mad 662 : (1934) 40 LW 588
High Courts24 Jul 1934
Adivi Bapiraju and Another Vs Tummalapalli Sreeramulu and Others
Madras High Court · 152 Ind. Cas. 459
High Courts23 Jul 1934
At. N. At. Chockalingam Chettiar Vs Rama Mu Rama Palaniappa Chettiar
Madras High Court · AIR 1935 Mad 23 : (1935) ILR (Mad) 261 : 155 Ind. Cas. 184 : (1935) 42 LW 979
High Courts23 Jul 1934
Kadir Moideen Rowther and Others Vs Asiaru
Madras High Court · AIR 1934 Mad 702 : 152 Ind. Cas. 641 : (1934) 40 LW 682
High Courts10 May 1934
P.V. Janaki Vs Kalliani Amma and Another
Madras High Court · AIR 1934 Mad 675 : 152 Ind. Cas. 643
High Courts10 May 1934
Kailasam Pillai Vs Chidambaram Pillai
Madras High Court · AIR 1935 Mad 22(1) : 152 Ind. Cas. 129 : (1934) 40 LW 666
High Courts10 May 1934
Rm. Ar. Ar. Rm. Arunachalam Chettiar Vs Ar. S. Sp. Arunachalam Chettiar and Others
Madras High Court · AIR 1935 Mad 146 : 153 Ind. Cas. 259
High Courts10 May 1934
V.R. Ramaswami Naidu Vs Vaiyapuri Nadan
Madras High Court · AIR 1934 Mad 653 : 152 Ind. Cas. 135 : (1934) 40 LW 783
High Courts10 May 1934
Andalammal Vs A. Marga Chetti and Others
Madras High Court · AIR 1934 Mad 634 : 152 Ind. Cas. 64 : (1934) 40 LW 360
High Courts10 May 1934
Koya Ankamma Vs Konaganchi Kameswaramma
Madras High Court · (1934) 40 LW 760 : (1935) 68 MLJ 87
Limitation Act, 1963 — Article 44
High Courts10 May 1934
Pendyala Subba Rao Vs Lingamallu Ramalingayya
Madras High Court · AIR 1934 Mad 619 : 152 Ind. Cas. 157 : (1934) 40 LW 364
Civil Procedure Code, 1908 (CPC) — Section 16(II)
High Courts09 May 1934
Muthuraman Chettiar Vs Adaikappa Chetty and Others
Madras High Court · AIR 1934 Mad 730(1) : (1935) ILR (Mad) 407 : 153 Ind. Cas. 325 : (1934) 40 LW 604
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts09 May 1934
Mahaboob Sir Frajavantu Sri Rajah Parthasarathy Appa Rao, Savayi Asva Rao Bahadur, Zamindar Garu (dead) and Another Vs The Secretary of State for India in Council and Others
Madras High Court · (1935) ILR (Mad) 141 : (1935) 41 LW 689 : (1935) 68 MLJ 409
High Courts09 May 1934
Mahaboob Sir Fajvantu Sri Rajah Parthasarathi Appa Rao and Another Vs Secy. of State and Others
Madras High Court · AIR 1936 Mad 313
Limitation Act, 1963 — Article 120
High Courts09 May 1934
Mahboob Sir Fajvantu Sri Rajah Parthasarathi Appa Rao and Another Vs Secretary of State and Others
Madras High Court · 162 Ind. Cas. 661
Limitation Act, 1963 — Article 120
High Courts08 May 1934
Sri Sri Sushilamala Patta Mahadevi Vs Joya Deman Sumantho
Madras High Court · AIR 1934 Mad 643 : (1934) 40 LW 372
High Courts08 May 1934
South Indian Railway Co. Ltd. Vs Nanjiah Narayanaswami Pillai
Madras High Court · AIR 1934 Mad 652 : (1934) 40 LW 625