High Courts23 Mar 1934

In Re: Nagu Servai

Madras High Court · (1935) ILR (Mad) 1101 : 150 Ind. Cas. 773 : (1934) 40 LW 90

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts23 Mar 1934

Nagu Servai Vs Emperor

Madras High Court · AIR 1934 Mad 473

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts22 Mar 1934

In Re: Mala Chengadu

Madras High Court · AIR 1934 Mad 457 : (1934) ILR (Mad) 928 : 150 Ind. Cas. 796 : (1934) 40 LW 63

Criminal Procedure Code, 1898 (CrPC) — Section 109(a), 109(b)