High Courts06 Dec 1934
A. Vs K. R. M. KASINATHAN CHETTIAR v. COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 89
COURT ARCHIVE
Madras High Court judgments, 1934
537 judgments · page 3 of 27
High Courts05 Dec 1934
BALAJI RAO Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 461
High Courts04 Dec 1934
Pyda Ramakrishnayya and Another Vs Pyda Peda Seshamma and Others
Madras High Court · AIR 1935 Mad 346 : (1935) 41 LW 488 : (1935) 68 MLJ 369
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts04 Dec 1934
N. A. S. Vs VENKATACHALAM CHETTIAR v. COMMISSIONER OF INCOME TAX MADRAS.
Madras High Court · (1935) 3 ITR 55
Income Tax Act, 1961 — Section 66(3)
High Courts04 Dec 1934
N.A.S.V. Venkatachalam Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1935 Mad 379
Income Tax Act, 1961 — Section 66(3)
High Courts04 Dec 1934
N.A.S.V. Venkatachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1935) ILR (Mad) 367 : (1935) 41 LW 329 : (1935) 68 MLJ 227
Income Tax Act, 1961 — Section 66(3)
High Courts04 Dec 1934
Rao Bahadur Mothay Gangaraju Garu Vs The Commissioner of Income tax
Madras High Court · AIR 1935 Mad 387 : (1935) ILR (Mad) 363 : (1935) 41 LW 331 : (1935) 68 MLJ 222
High Courts04 Dec 1934
M. Ramanuja Aiyangar Vs The King-Emperor
Madras High Court · (1935) 42 LW 140 : (1935) 68 MLJ 93
Evidence Act, 1872 — Section 167, 27
High Courts04 Dec 1934
In Re: The Indian Income Tax Act, XI of 1922 Rao Bahadur Mothay Gangaraju Garu
Madras High Court · 157 Ind. Cas. 656
High Courts04 Dec 1934
MOTHAY GANGARAJU Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1935) 3 ITR 58
High Courts03 Dec 1934
S. Neelakanda Pillai Vs K.A. Kunju Pillai
Madras High Court · AIR 1935 Mad 545 : 157 Ind. Cas. 281 : (1935) 41 LW 381 : (1935) 68 MLJ 506
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts03 Dec 1934
Naranthatta Uthe Amma and Another Vs Mavila Mani Amma and Others
Madras High Court · AIR 1935 Mad 337 : (1935) 68 MLJ 372
High Courts03 Dec 1934
The United Motor Finance Co.
Madras High Court · AIR 1935 Mad 325 : 159 Ind. Cas. 432 : (1935) 41 LW 434 : (1935) 68 MLJ 336
Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 7
High Courts03 Dec 1934
Naranathatta Uthe Amma and Another Vs Mavila Mani Amma and Others
Madras High Court · 157 Ind. Cas. 509 : (1935) 41 LW 465
High Courts27 Nov 1934
A.P.K.C. Periakaruppan Chetti and Others Vs Mottayya Mudali and Others
Madras High Court · AIR 1935 Mad 240 : (1935) 41 LW 177 : (1935) 69 MLJ 30
Transfer of Property Act, 1882 — Section 8
High Courts26 Nov 1934
Arathil Kandoth Madathil Janaki Amma Vs Kinakkol Kuheema Umma and Others
Madras High Court · 159 Ind. Cas. 452
Suits Valuation Act, 1887 — Section 8
High Courts23 Nov 1934
Subhan Singh Vs Rukma Bai
Madras High Court · AIR 1935 Mad 768 : 159 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts23 Nov 1934
Ponnuswami Nadar and Another Vs The Secretary of State for India in Council
Madras High Court · 159 Ind. Cas. 454 : (1935) 41 LW 702 : (1935) 68 MLJ 327
High Courts23 Nov 1934
Somasundaram Pillai Vs Kanakasabai Pillai and Another
Madras High Court · AIR 1935 Mad 327 : 157 Ind. Cas. 602 : (1935) 41 LW 473 : (1935) 68 MLJ 354
High Courts23 Nov 1934
Lanka Ramiah and Another Vs The President of the Board of Commissioners for Hindu Religious Endowments and Another
Madras High Court · AIR 1935 Mad 396 : (1935) ILR (Mad) 764 : 157 Ind. Cas. 818 : (1935) 41 LW 411 : (1935) 68 MLJ 494
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 69, 70