High Courts06 Jan 1981
Management of Craigmore Estate, Kullakamby Post, Nilgiris Dist. Vs Labour Court, Coimbatore and Another
Madras High Court · (1981) 2 LLJ 23
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 33 of 33
High Courts06 Jan 1981
Ranganatha Naidu Vs Balaram Naidu and others
Madras High Court · (1981) 01 MAD CK 0035
High Courts06 Jan 1981
Kani Ammal and Others and Syed Assanammal Vs Tamil Nadu State Wakf Board and Others
Madras High Court · (1982) 2 MLJ 196
High Courts06 Jan 1981
P.M. Abdul Latif and Others Vs Assistant Collector of Central Excise, Trichirapalli and Others
Madras High Court · (1984) 2 ECC 350 : (1983) 3 ECR 55 : (1985) 22 ELT 758
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2, 3
High Courts06 Jan 1981
Kani Ammal and Others Vs Tamil Nadu Wakf Board and Others
Madras High Court · AIR 1983 Mad 188
Transfer of Property Act, 1882 — Section 11, 8
High Courts05 Jan 1981
The State of Tamil Nadu Vs Nava Bharath Enterprises (P.) Ltd.
Madras High Court · (1983) 52 STC 235
Tamil Nadu General Sales Tax Act, 1959 — Section 21, 21(3), 21(7), 22, 22(2)
High Courts02 Jan 1981
Gopal Gounder and others Vs Kothandarama Gounder
Madras High Court · (1981) 01 MAD CK 0004
Transfer of Property Act, 1882 — Section 111(g)