High Courts03 Feb 1981
K. Visalakshi and others Vs Maruthamuthu Pillai, rep. by power agent Pushpaleelavathi
Madras High Court · (1981) 02 MAD CK 0032
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 31 of 33
High Courts03 Feb 1981
Meenambika Trading Company Vs Union of India (UOI) and Others
Madras High Court · (1983) 2 MLJ 508
Railways Act, 1890 — Section 77C(1)(b)
High Courts03 Feb 1981
Duraisami Reddiar and Another Vs Saroja Ammal and Others
Madras High Court · AIR 1981 Mad 351
Transfer of Property Act, 1882 — Section 8
High Courts02 Feb 1981
R. Purushothaman Vs K.B. Vijayalakshmi
Madras High Court · AIR 1982 Mad 308 : (1981) 94 LW 812
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23
High Courts02 Feb 1981
Rathinam and others Vs Kuppuswami Odayar
Madras High Court · AIR 1981 Mad 170
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(b)
High Courts02 Feb 1981Dismissed
Rethinam and Others Vs Kuppuswami Odayar
Madras High Court · AIR 1981 Mad 170
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)
High Courts30 Jan 1981
Bagiammal Vs Subramaniam and Others
Madras High Court · (1981) 94 LW 658 : (1981) 1 MLJ 253
Limitation Act, 1963 — Section 5
High Courts30 Jan 1981
V.R. Santhanam Iyer Vs V.S. Sundra Hammal
Madras High Court · AIR 1981 Mad 244 : (1981) 94 LW 304
High Courts30 Jan 1981
R. Mohmood and Another Vs Ebrahim Saifuddin and Co. and Others
Madras High Court · AIR 1982 Mad 3 : (1981) 94 LW 387
Constitution of India, 1950 — Article 226Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10
High Courts30 Jan 1981
M. Anbalagam Vs State
Madras High Court · (1981) CriLJ 1179
Penal Code, 1860 (IPC) — Section 171, 171C
High Courts29 Jan 1981Allowed
In Re: M.A. Anthony
Madras High Court · (1981) LW(Cri) 134
Penal Code, 1860 (IPC) — Section 420, 468
High Courts29 Jan 1981
Dr. Krishnamurthi Iyer Vs S. Govindaraja Pillai
Madras High Court · (1982) ILR (Mad) 178 : (1982) 95 LW 176 : (1982) 1 MLJ 421
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts29 Jan 1981
Commissioner of Income Tax Vs Thanthi Trust
Madras High Court · (1981) 23 CTR 155 : (1982) 137 ITR 735
Income Tax Act, 1961 — Section 11, 11(1), 11(4), 12, 13
High Courts28 Jan 1981Allowed
Srinivasan by K. Kempu Chettiar Vs S.S. Arumugam
Madras High Court · (1982) ILR (Mad) 299
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 19Transfer of Property Act, 1882 — Section 106
High Courts28 Jan 1981
Srinivasan Vs Arurnuaham
Madras High Court · AIR 1981 Mad 246 : (1981) 94 LW 310 : (1981) 2 MLJ 16
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 19
High Courts28 Jan 1981
State Bank of Travancore Vs Dy. Commissioner of Labour, Coimbatore and Another
Madras High Court · (1981) 1 LLJ 393
Tamil Nadu Shops and Establishments Act, 1947 — Section 41, 41(1), 41(2)
High Courts28 Jan 1981
Sri Ram Products Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 187
Drugs and Cosmetics Act, 1940 — Section 3
High Courts28 Jan 1981
The X-ray and Allied Products Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 121
High Courts27 Jan 1981
Pichai Mohamed and Others Vs P.P. Muthu Mohamed and Others
Madras High Court · (1986) 1 MLJ 76
Tamil Nadu Civil Courts Act, 1873 — Section 16