High Courts17 Feb 1981
Guruswami Chettiar Vs Savithri Ammal and Others
Madras High Court · (1983) 2 MLJ 88
Madras City Tenants Protection Act, 1922 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 30 of 33
High Courts17 Feb 1981
Anama Gounder Vs A.C. Ponnusami
Madras High Court · AIR 1982 Mad 81 : (1982) ILR (Mad) 78 : (1981) 94 LW 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40(1), 15Tamil Nadu Debt Relief Act, 1976 — Section 3(1)
High Courts17 Feb 1981Dismissed
Parvathnam Muthu Vs Union of India (UOI)
Madras High Court · (1982) ILR (Mad) 70
Railways Act, 1989 — Section 78B
High Courts16 Feb 1981
The State of Tamil Nadu Vs K.M. Natarajan
Madras High Court · (1981) 48 STC 315
Tamil Nadu General Sales Tax Act, 1959 — Section 7A(1)
High Courts16 Feb 1981
General Travels, Bangalore and Others Vs Chandrakala Shetty and Others
Madras High Court · (1982) ACJ 597 : AIR 1982 Mad 62 : (1981) ILR (Mad) 399
Motor Vehicles Act, 1939 — Section 110, 110
High Courts16 Feb 1981Allowed
C.N. Ramaswamy Vs The Chief Engineer Distribution, Tamil Nadu Electricity Board and Another
Madras High Court · (1981) ILR (Mad) 466
Constitution of India, 1950 — Article 311
High Courts16 Feb 1981
T. Thangamuthu Vs A. Gowrishanker
Madras High Court · (1983) 2 MLJ 215
Contract Act, 1872 — Section 39Provincial Small Cause Courts Act, 1887 — Section 15(1)Specific Relief Act, 1963 — Section 27
High Courts13 Feb 1981
C.V. Ranganathan Vs Union of India and Others
Madras High Court · (1981) 02 MAD CK 0013
Penal Code, 1860 (IPC) — Section 109, 112, 161, 163, 165
High Courts12 Feb 1981
Neyveli Lignite Corporation Ltd. Vs M/s. S.S. Engineering Co.
Madras High Court · (1981) 02 MAD CK 0006
Sales of Goods Act, 1930 — Section 61(2)
High Courts11 Feb 1981
Ganesan Vs Valambal Ammal
Madras High Court · (1981) 94 LW 671 : (1982) 1 MLJ 71
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3)(a)(i)
High Courts10 Feb 1981
Calcutta Insurance, Madras, now known as National Insurance Co. Ltd. Vs Thirumalai Animal and Others
Madras High Court · AIR 1982 Mad 83 : (1982) ILR (Mad) 21
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 62Motor Vehicles Act, 1988 — Section 116
High Courts09 Feb 1981
Smt. M.K. Srimathi Ammal Vs P. Chellammal and Another
Madras High Court · (1982) ILR (Mad) 72 : (1982) 95 LW 98 : (1982) 1 MLJ 315
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976 — Section 3
High Courts09 Feb 1981
P.C. Govindaswamy Chettiar Vs K.S. Subramanian and others
Madras High Court · (1981) 02 MAD CK 0003
High Courts06 Feb 1981
Jannet Chit Funds Pvt. Ltd. (In Liqn), Madras Vs M.N. Ethirajan and Others
Madras High Court · AIR 1982 Mad 133 : (1982) ILR (Mad) 63 : (1981) 94 LW 507
Tamil Nadu Chit Funds Act, 1961 — Section 25(2)
High Courts06 Feb 1981
Isaac Judson Vs Government of Pondicherry and others
Madras High Court · (1981) 02 MAD CK 0035
Treasure Trove Act, 1878 — Section 10, 20, 4, 5(a), 6
High Courts06 Feb 1981
C.P.M. Abdul Hameed Vs Ajeetha Ammal
Madras High Court · (1981) 02 MAD CK 0034
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(a), 14(1)(b)
High Courts06 Feb 1981
Angappa Gounder and Others Vs Rajavelu Gounder and Another
Madras High Court · AIR 1981 Mad 282 : (1981) 94 LW 444
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Feb 1981
Indian Overseas Bank Vs N.A. Sellamuthu and Others
Madras High Court · AIR 1982 Mad 89 : (1981) 94 LW 626
Transfer of Property Act, 1882 — Section 28(2), 58
High Courts04 Feb 1981
Govinda Gouder Vs Deenappa Gouder
Madras High Court · AIR 1981 Mad 240 : (1981) 94 LW 358
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 4, 4(1), 5, 5(2), 9
High Courts04 Feb 1981
Kores India Limited Public Limited Company Vs Dinesh Mothilal
Madras High Court · (1982) 2 MLJ 124
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(4), 7