COURT ARCHIVE

Madras High Court judgments, 1981

647 judgments · page 28 of 33

High Courts09 Mar 1981

Indian Bank Vs Federation of Indian Bank Employees Union and Another

Madras High Court · (1982) 1 LLJ 123

Banking Regulation Act, 1949 — Section 36(A), 36(B), 36(D)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19, 19(1), 19(2)

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High Courts09 Mar 1981

T.S.G. Rajam Vs Commissioner of Agricultural Income Tax, Madras and Another

Madras High Court · (1983) 144 ITR 959

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High Courts07 Mar 1981

Commissioner of Income Tax, Tamil Nadu-II Vs S. Ramal Ammal

Madras High Court · (1982) 31 CTR 16 : (1982) 135 ITR 292

Income Tax Act, 1961 — Section 37(1)

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High Courts06 Mar 1981Dismissed

A. Kanagasabapathy Vs The Sub-Inspector of Police, C.B.I., S.P.E., Madras-6

Madras High Court · (1981) 03 MAD CK 0045

Penal Code, 1860 (IPC) — Section 409, 467

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High Courts06 Mar 1981

State by Public Prosecutor Vs Muthuswami

Madras High Court · (1981) 03 MAD CK 0023

Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7

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High Courts05 Mar 1981

Gangabai and Others Vs The State of Tamil Nadu

Madras High Court · (1981) 48 STC 508

Tamil Nadu General Sales Tax Act, 1959 — Section 15, 16, 16(1), 16(2), 45

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High Courts05 Mar 1981

Venkatakrishna Rice Company Vs Commissioner of Income Tax

Madras High Court · (1987) 163 ITR 129

Income Tax Act, 1961 — Section 147, 246, 252, 263, 264

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High Courts05 Mar 1981

C. Manuel Vs Management of Needle Industries (India) Ltd. Keeti, Nilgiris and Another

Madras High Court · (1981) 2 LLJ 102

Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(5), 2Tamil Nadu Industrial Disputes Rules, 1958 — Rule 24

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High Courts05 Mar 1981

R. Saravanan Vs Vedaranyaswaraswami Devastanam, Vellalar Koil and Another

Madras High Court · AIR 1982 Mad 396 : (1982) ILR (Mad) 367 : (1982) 95 LW 322 : (1982) 2 MLJ 290

General Clauses Act, 1897 — Section 3(26)Transfer of Property Act, 1882 — Section 105

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High Courts05 Mar 1981

V.A. Narayana Raja Vs Ranganayaki Achi (died) and Others

Madras High Court · (1982) ILR (Mad) 37 : (1982) 95 LW 122 : (1982) 1 MLJ 445

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 90

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High Courts05 Mar 1981

The Corporation of Madurai Vs K. Sundara Thevar

Madras High Court · (1982) 95 LW 324 : (1982) 2 MLJ 112

Tamil Nadu Panchayats Act, 1994 — Section 86

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High Courts04 Mar 1981

M. Meenakshisundaram Vs S. Venkatesan

Madras High Court · AIR 1981 Mad 277 : (1982) ILR (Mad) 227 : (1981) 94 LW 404 : (1981) 2 MLJ 288

Evidence Act, 1872 — Section 114Tamil Nadu Buildings (Lease and Rent control) (Amendment) Act, 1973 — Section 10(2)

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High Courts04 Mar 1981

Ramaswamy Gounder and Others Vs State

Madras High Court · (1981) CriLJ 1054

Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 323Penal Code, 1860 (IPC) — Section 148, 307, 324(3), 342, 426

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High Courts04 Mar 1981

Board of Revenue, Madras Vs Associated Pharmaceutical Industries Private Limited

Madras High Court · (1982) 10 ELT 23 : (1981) 2 MLJ 432

Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 142, 86, 91

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High Courts03 Mar 1981Dismissed

In Re: D. Ramamurthy

Madras High Court · (1981) 03 MAD CK 0006

Penal Code, 1860 (IPC) — Section 379

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High Courts02 Mar 1981

C. Varamain David Vs The Bank of Madurai Ltd. and Another

Madras High Court · AIR 1983 Mad 15

Banking Regulation Act, 1949 — Section 2, 6Tamil Nadu Chit Funds Act, 1961 — Section 1Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976 — Section 3, 3B

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High Courts02 Mar 1981

C. Varamani David Vs The Bank of Madurai Limited and Another

Madras High Court · (1982) 95 LW 172 : (1982) 2 MLJ 117

Banking Regulation Act, 1949 — Section 6

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High Courts01 Mar 1981

Commissioner of Income Tax, Tamil Nadu III Vs S.M. Ebrahim

Madras High Court · (1981) 25 CTR 320 : (1982) 134 ITR 599

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High Courts27 Feb 1981

Raghunathan and others Vs Chellammal

Madras High Court · (1981) 02 MAD CK 0033

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 20Contract Act, 1872 — Section 2dTransfer of Property Act, 1882 — Section 55(2), 55(2)

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High Courts27 Feb 1981

S. Chellaiyan Vs S. Sathiak Tishran and Another

Madras High Court · AIR 1982 Mad 148 : (1981) 94 LW 574

Hindu Adoptions and Maintenance Act, 1956 — Section 20, 22

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