High Courts31 Mar 1981
Union of India Vs Tamil Nadu Small Industries Corporation Ltd.
Madras High Court · AIR 1981 Mad 316 : (1981) 94 LW 469
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 26 of 33
High Courts30 Mar 1981
R. Sundaresan and Others Vs A. Ramachandran and Co. by Partner Ramachandran and Others
Madras High Court · (1981) 1 MLJ 389
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Mar 1981
Commissioner of Income Tax, Tamil Nadu-II Vs Seshasayee Brothers P. Ltd.
Madras High Court · (1984) 146 ITR 322
Income Tax Act, 1961 — Section 37(1), 39
High Courts30 Mar 1981
J.K.A. Rajappa Chettiar Vs The Director of Enforcement, New Delhi
Madras High Court · (1982) CriLJ 1562
Foreign Exchange Regulation Act, 1947 — Section 12(2), 23, 23(1)
High Courts29 Mar 1981
Commissioner of Income Tax, Tamil Nadu-V Vs L. Kuppuswamy Chettiar
Madras High Court · (1981) 25 CTR 315 : (1981) 132 ITR 416
Income Tax Act, 1961 — Section 23, 23(1), 24, 24(1)
High Courts29 Mar 1981
T.M.N.M. SOMASUNDARA NADAR SONS Vs COMMISSIONER OF Income Tax, TAMIL NADU-IV.
Madras High Court · (1982) 137 ITR 815
Income Tax Act, 1961 — Section 40(b)
High Courts29 Mar 1981
S. Muthiah Vs Commissioner of Income Tax, Madras M. Subbaraya Mudaliar Vs Commissioner of Income Tax
Madras High Court · (1983) 140 ITR 1030
Income Tax Act, 1961 — Section 263, 35B, 67(3)
High Courts29 Mar 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Sundaram Clayton Ltd.
Madras High Court · (1981) 03 MAD CK 0018
Income Tax Act, 1961 — Section 80
High Courts29 Mar 1981
T.M.N.M. Somasundara Nadar Sons Vs Commissioner of Income Tax, Tamil Nadu-IV
Madras High Court · (1981) 03 MAD CK 0008
Income Tax Act, 1961 — Section 40
High Courts27 Mar 1981
Selambal and Another Vs Mannankatti and Others
Madras High Court · AIR 1982 Mad 8 : (1982) ILR (Mad) 84 : (1981) 94 LW 464
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9
High Courts27 Mar 1981
R. Natarajan Vs Controller of Estate Duty
Madras High Court · (1981) 03 MAD CK 0029
Estate Duty Act, 1953 — Section 31(1), 33(1)
High Courts27 Mar 1981
Commissioner of Income Tax, Tamil Nadu-I Vs S. Balasubramanian
Madras High Court · (1982) 138 ITR 815
Income Tax Act, 1961 — Section 154(7), 155, 155(5), 2(47), 33
High Courts25 Mar 1981Dismissed
In Re: Thangavelu
Madras High Court · (1981) LW(Cri) 237
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 100, 106, 300, 302
High Courts25 Mar 1981
E.A.V. Krishnamurthy and Son Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 640
Income Tax Act, 1961 — Section 36, 36(1), 36(2), 41(4)
High Courts25 Mar 1981
V.V. Mahalinga Nadar Vs The Assistant Commissioner of Civil Supplies, Madras-1 and others
Madras High Court · (1981) 03 MAD CK 0001
High Courts24 Mar 1981
Chinnaraju Naidu Vs Bavani Bai
Madras High Court · (1981) 03 MAD CK 0047
Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 14, 14(1)(b), 15, 16
High Courts23 Mar 1981
R. Rangaswami Gounder and Others Vs Income Tax Officer/Wealth Tax Officer, City Circle III(1), Coimbatore and Others
Madras High Court · (1983) 140 ITR 514
Wealth Tax Act, 1957 — Section 16A, 17A(1), 17A(4)
High Courts20 Mar 1981
Venkatesh Emporium Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1982) 137 ITR 593
Income Tax Act, 1961 — Section 40
High Courts20 Mar 1981
R. Veerappan Vs Shanmugavelu
Madras High Court · AIR 1982 Mad 445 : (1981) 94 LW 741
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971 — Section 23, 3, 5
High Courts20 Mar 1981Dismissed
A. Paramasivan Vs State
Madras High Court · (1981) 03 MAD CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482