COURT ARCHIVE

Madras High Court judgments, 1981

647 judgments · page 25 of 33

High Courts16 Apr 1981Dismissed

Perumal Gounder Vs Chinna Kuppanna Gounder

Madras High Court · AIR 1981 Mad 271 : (1982) ILR (Mad) 112

Tamil Nadu Debt Relief Act, 1980 — Section 10, 11, 12, 13, 3Tamil Nadu Debt Relief Rules, 1979 — Rule 10, 11, 3, 3(1), 3(2)

High Courts10 Apr 1981

State Vs Venkateswaran

Madras High Court · (1982) LW(Cri) 39

Prevention of Food Adulteration Act, 1954 — Section 16(i)(a)(i), 7(i)(a)

High Courts09 Apr 1981

K. Gurumurthy, authorised representive of certain workers Vs Simpson and Co. and Others

Madras High Court · (1982) 1 MLJ 394

Industrial Disputes Act, 1947 — Section 25M(2), 25O

High Courts09 Apr 1981Allowed

Mallika and Others Vs S.V. Alagarsami (Died) and Others

Madras High Court · (1982) ACJ 272

Motor Vehicles Act, 1939 — Section 110A, 95, 95(1)

High Courts09 Apr 1981

Union of India Vs J.K. Parlesha and Co. and Others

Madras High Court · (1983) 144 ITR 767

Income Tax Act, 1961 — Section 277

High Courts09 Apr 1981

K. Gurumurthy, Authorised Representative of Certain Workmen, etc., etc. Vs Simpson and Co., Madras and Others, etc., etc.

Madras High Court · (1982) ILR (Mad) 256 : (1981) 2 LLJ 360 : (1982) 95 LW 196

Constitution of India, 1950 — Article 14, 19(1), 19(6)Industrial Disputes Act, 1947 — Section 2, 25, 25C, 25D

High Courts09 Apr 1981

Mallika and others Vs S.V. Alagarsami (died) and Others

Madras High Court · (1982) ACJ 272

Motor Vehicles Act, 1939 — Section 95

High Courts09 Apr 1981

Abdul Rahiman Vs Habib Ammal, Rajagopalan Moopanar and Suseela Ammal

Madras High Court · (1981) 04 MAD CK 0003

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts08 Apr 1981

N. Kailasam Vs The Secretary to Government of Tamil Nadu Home (Cinema) Fort St. George, Madras and Others

Madras High Court · (1981) 04 MAD CK 0037

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 11, 5(1)

High Courts06 Apr 1981

N.C.T. Chidambaram Chettiar and Another Vs Ct. A. Ct. Subramaniam and Others

Madras High Court · AIR 1982 Mad 228 : (1982) 95 LW 126

Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 3, 4Trusts Act, 1882 — Section 90

High Courts06 Apr 1981

State Vs Panchanadham

Madras High Court · (1981) LW(Cri) 220

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts06 Apr 1981Dismissed

State by Public Prosecutor Vs Panchattadham

Madras High Court · (1981) LW(Cri) 220

Prevention of Food Adulteration Act, 1954 — Section 17(1)(b), 7(i)

High Courts03 Apr 1981

V.S. Alwar Ayyangar Vs Gurusamy Thevar

Madras High Court · AIR 1981 Mad 354 : (1982) ILR (Mad) 197 : (1981) 94 LW 707

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, 47Specific Relief Act, 1963 — Section 39Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16A

High Courts03 Apr 1981

The Regional Director of Employees' State Insurance Corporation Vs Amalgamation Repco Ltd.

Madras High Court · (1982) ILR (Mad) 210 : (1982) 95 LW 264 : (1982) 2 MLJ 126

Employees State Insurance Act, 1948 — Section 2(22)

High Courts03 Apr 1981

Employees' State Insurance Corporation, Madras Vs Amalgamations Repco Limited, Madras

Madras High Court · (1983) 2 LLJ 193

Employees State Insurance Act, 1948 — Section 2, 22(2), 39, 75

High Courts02 Apr 1981

Krishnamoorthy Koundar Vs Paramasiva Koundar

Madras High Court · AIR 1981 Mad 310 : (1981) ILR (Mad) 407

Specific Relief Act, 1963 — Section 37Transfer of Property Act, 1882 — Section 53

High Courts01 Apr 1981

Satyendra Kumar Vs Commissioner of Income Tax, Madras

Madras High Court · (1981) 24 CTR 28 : (1983) 140 ITR 840

High Courts01 Apr 1981

R.V. Dharmalinga Mudaliar Vs K. Annamalai

Madras High Court · AIR 1981 Mad 312 : (1982) ILR (Mad) 327 : (1981) 94 LW 487 : (1981) 2 MLJ 234

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)

High Courts01 Apr 1981

Annamalai Chettiar Vs The Union of India

Madras High Court · (1981) 04 MAD CK 0006

Civil Procedure Code, 1908 (CPC) — Section 20, 20(c), 80

High Courts31 Mar 1981

State of Tamil Nadu and Others Vs P.M. Madhavan Nair and Others

Madras High Court · (1982) 49 STC 244

Income Tax Act, 1922 — Section 30, 30(1), 31, 33Limitation Act, 1963 — Section 28Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16(1), 16(2)