High Courts19 Jun 1981
Ramnath Goenka Vs A.R. Raji
Madras High Court · (1981) 06 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 409, 500
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 23 of 33
High Courts19 Jun 1981
Jeevanlal (1929) Limited and Others Vs Controlling Authority Under the Payment of Gratuity Act and Others
Madras High Court · (1982) 1 LLJ 86
Constitution of India, 1950 — Article 133(1), 134, 14, 19, 19(1)Industrial Disputes Act, 1947 — Section 25Payment of Gratuity Act, 1972 — Section 14, 2, 4, 4(2), 5
High Courts19 Jun 1981
Vyapuri Mudaliar Vs Vallammi and Others
Madras High Court · (1982) ILR (Mad) 184 : (1982) 95 LW 89 : (1982) 1 MLJ 309
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 21
High Courts18 Jun 1981
Elgi Equipments (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 45
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3(1), 37, 4, 51
High Courts17 Jun 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Wavin India Ltd.
Madras High Court · (1983) 143 ITR 281
Income Tax Act, 1961 — Section 35, 35(2), 37
High Courts17 Jun 1981
Commissioner of Income Tax, Tamilnadu-III Vs Southern Sea Foods (P.) Ltd.
Madras High Court · (1982) 31 CTR 23 : (1983) 140 ITR 855 : (1983) 12 TAXMAN 67
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts17 Jun 1981
Balu Chettiar and Brothers Vs The State of Tamil Nadu
Madras High Court · (1983) 53 STC 265
High Courts17 Jun 1981
Southern Motors, Madurai Vs C. Sivajothiammal and Others
Madras High Court · (1982) ACJ 85 : AIR 1982 Mad 219 : (1982) 95 LW 232 : (1982) 1 MLJ 440
Motor Vehicles Act, 1939 — Section 110, 116, 95(2)
High Courts16 Jun 1981
Saravana Oils Vs Bhaskaran M/s. Ajey and Sons Vs Food Inspector, Tindivattam Municipality
Madras High Court · (1982) LW(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Jun 1981
Balakrishnan Vs Krishna Moorthy and Others
Madras High Court · AIR 1982 Mad 436 : (1982) ILR (Mad) 88 : (1982) 95 LW 270 : (1982) 2 MLJ 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86, 45A, 51Pondicherry (Extension of Laws) Act, 1968 — Section 3, 4
High Courts16 Jun 1981
Namasivayam Vs State
Madras High Court · (1982) CriLJ 707
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 170, 173, 173(2)(1)Penal Code, 1860 (IPC) — Section 149, 353, 409
High Courts15 Jun 1981
State (Food Inspector, Town Panchayat, Eral) Vs Beerbath and Company and Others
Madras High Court · (1982) LW(Cri) 5
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts06 Jun 1981
S. Gayathri Vs The Commissioner of Police, Madras and Others
Madras High Court · (1981) 06 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts02 Jun 1981
Kaiser Otmar Vs The State of Tamil Nadu and 2 Others
Madras High Court · (1981) 06 MAD CK 0028
Constitution of India, 1950 — Article 226
High Courts04 May 1981
O.R. Seshadri and Others Vs B. Sundarsana Gupta
Madras High Court · AIR 1982 Mad 23 : (1982) ILR (Mad) 339 : (1981) 94 LW 481
Presidency Small Cause Courts Act, 1882 — Section 10Tamil Nadu Buildings (Lease and Rent Control) Rules, 1961 — Rule 17
High Courts30 Apr 1981
Arokiasamy and Another Vs Martial Margaret
Madras High Court · AIR 1982 Mad 93 : (1982) 95 LW 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 47Constitution of India, 1950 — Article 133
High Courts30 Apr 1981
Arumugham Vs Food Inspector, Peria Nagamam, Coimbatore District
Madras High Court · (1982) LW(Cri) 52
Prevention of Food Adulteration Act, 1954 — Section 2(i)(a)(1), 7(i)
High Courts30 Apr 1981Dismissed
Thulasibai Ammal Vs Kanna Pandithar and Others
Madras High Court · (1982) ILR (Mad) 238
Court Fees Act, 1870 — Article 17BTamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 52
High Courts30 Apr 1981
His Holiness Chitramuthu Adigal Athma Santhi Nilayam Vs The District Collector and Another
Madras High Court · (1982) 1 MLJ 1
High Courts30 Apr 1981
S.D. Usman and Others Vs State
Madras High Court · (1981) 04 MAD CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 161, 21, 420