COURT ARCHIVE

Madras High Court judgments, 1981

647 judgments · page 21 of 33

High Courts16 Jul 1981

B. Soundarapandian Vs Industrial Finance Corporation of India

Madras High Court · AIR 1982 Mad 206 : (1982) ILR (Mad) 376 : (1982) 95 LW 21 : (1982) 1 MLJ 233

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 2, 122Industrial Finance Corporation Act, 1948 — Section 30(11), 30(14)Madras High Court (Original Side) Rules, 1956 — Order 34 Rule 4, Order 34 Rule 7

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High Courts15 Jul 1981Allowed

P. Karuppiah Vs The Inspector General of Police and Another

Madras High Court · (1982) ILR (Mad) 432

Constitution of India, 1950 — Article 311, 311(2)Tamil Nadu Liberalised Pension Rules, 1960 — Rule 2(3), 3(2)

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High Courts15 Jul 1981

P. Karuppiah Vs The Inspector General of Police Tamil Nadu and another

Madras High Court · (1982) ILR (Mad) 432

Constitution of India, 1950 — Article 311, 311(2)

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High Courts14 Jul 1981

Rathinasamy Vs Komalavalli and Another

Madras High Court · AIR 1983 Mad 45

Limitation Act, 1963 — Section 10, 11, 12, 13, 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(1)

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High Courts14 Jul 1981

Rethinasamy Vs Komalavalli and Another

Madras High Court · (1983) ILR (Mad) 97 : (1984) 97 LW 552 : (1982) 2 MLJ 406

Evidence Act, 1872 — Section 3Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(1)(b)

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High Courts14 Jul 1981

Sakuntala Ammal and Another Vs Seetharama Reddiar and Others

Madras High Court · (1982) ILR (Mad) 206 : (1982) 95 LW 56 : (1982) 1 MLJ 312

Provincial Insolvency Act, 1920 — Section 28(2)

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High Courts14 Jul 1981

Commissioner of Income Tax Vs A.V.M. Ltd.

Madras High Court · (1985) 21 TAXMAN 232

Income Tax Act, 1961 — Section 41(1)

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High Courts13 Jul 1981

New India Assurance Co. Ltd. Vs N. Ganapathy and Others

Madras High Court · (1982) ACJ 282

Motor Vehicles Act, 1988 — Section 103A(1), 31, 96

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High Courts10 Jul 1981

Ghansham Singh Vs Commissioner of Income Tax

Madras High Court · (1983) 14 TAXMAN 428

Constitution of India, 1950 — Article 134AIncome Tax Act, 1961 — Section 10(2)(xv), 261

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High Courts10 Jul 1981

Tudor Gunasekhar Jayavardene Vs The Government of India and Others

Madras High Court · (1982) LW(Cri) 175

Constitution of India, 1950 — Article 226

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High Courts09 Jul 1981

B.K.C.M. Palanichamy Vs T.R. Subramaniam

Madras High Court · (1981) 07 MAD CK 0049

Contract Act, 1872 — Section 74

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High Courts08 Jul 1981

M.R. Electronic Components Ltd. Vs Commissioner of Income Tax, Madras

Madras High Court · (1982) 31 CTR 70 : (1982) 136 ITR 305

Income Tax Act, 1961 — Section 37(1)

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High Courts08 Jul 1981

Nagaiah Vs P.A. Kaliyappan and Others

Madras High Court · AIR 1982 Mad 215

Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 13, 14(2)

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High Courts08 Jul 1981

MR. Electronic Components Ltd. Vs Commissioner of Income Tax

Madras High Court · (1982) 11 TAXMAN 130

Companies Act, 1956 — Section 43A(2)Income Tax Act, 1961 — Section 256(1)

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High Courts08 Jul 1981

M.A. Hameed Khan Vs Abdul Khader Makeri

Madras High Court · (1981) 07 MAD CK 0003

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4

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High Courts07 Jul 1981

P.S. Guna Kumar and Others Vs The Ramamurthy Metal Decorating Industries Private Limited and Others Thiruppathi Venkatachalapathi Lorry Service, Suttur Vs Ravi Paints and Chemicals Ltd. and Others

Madras High Court · (1982) 95 LW 147 : (1982) 1 MLJ 203

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High Courts07 Jul 1981

Sundaram Textiles Ltd., Madurai Vs Assistant Collector of Customs, Madras and Another

Madras High Court · (1984) 2 ECC 265 : (1983) 13 ELT 909 : (1983) 2 MLJ 92

Customs Act, 1962 — Section 12, 15, 25, 46, 68

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High Courts06 Jul 1981

Muniandi Kone and Others Vs Sri Ramanatha Sethupathi, Hereditary Trustee of Arulmigu Mangalanathaswami Temple and Another

Madras High Court · AIR 1982 Mad 170 : (1981) 94 LW 771 : (1982) 1 MLJ 20

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts03 Jul 1981

Vaithilinga Velalar Vs Velayutha Velalar and Others

Madras High Court · (1982) 2 MLJ 53

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High Courts03 Jul 1981

T. Sundaramoorthy Vs P. Kanakaraj and Another

Madras High Court · AIR 1982 Mad 130 : (1982) ILR (Mad) 323 : (1981) 94 LW 762

Pondicherry Municipalities Act, 1973 — Section 158

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