Dharul Ulam Madarsha Vs State of Tamil Nadu
Madras High Court · AIR 1982 Mad 128 : (1982) ILR (Mad) 446 : (1981) 94 LW 807
COURT ARCHIVE
647 judgments · page 20 of 33
Madras High Court · AIR 1982 Mad 128 : (1982) ILR (Mad) 446 : (1981) 94 LW 807
Madras High Court · (1982) 2 LLJ 155 : (1982) 95 LW 152 : (1982) 1 MLJ 406(1)
Madras High Court · (1982) 1 LLJ 370
Madras High Court · (1982) ILR (Mad) 354
Madras High Court · AIR 1982 Mad 202 : (1981) 94 LW 803
Madras High Court · AIR 1982 Mad 101 : (1982) ILR (Mad) 397 : (1981) 94 LW 703 : (1982) 1 MLJ 4
Madras High Court · (1982) LW(Cri) 18
Madras High Court · AIR 1982 Mad 218 : (1982) 95 LW 115
Madras High Court · (1984) 56 STC 8
Madras High Court · (1982) 50 STC 106
Madras High Court · (1982) CriLJ 1140
Madras High Court · (1983) 52 STC 241
Madras High Court · (1982) 1 MLJ 248
Madras High Court · (1982) ACJ 118
Madras High Court · AIR 1982 Mad 117 : (1982) ILR (Mad) 1 : (1982) 95 LW 10
Madras High Court · (1983) 12 TAXMAN 70
Madras High Court · (1982) 10 ELT 360
Madras High Court · (1982) ILR (Mad) 103
Madras High Court · AIR 1982 Mad 424 : (1983) ILR (Mad) 348 : (1984) 97 LW 529 : (1982) 95 LW 529 : (1982) 2 MLJ 74
Madras High Court · (1983) 52 STC 281