High Courts18 Mar 1981
P. Raman Vs The Commissioner, Madurai City Municipal Corporation, Madurai
Madras High Court · AIR 1982 Mad 56
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 27 of 33
High Courts18 Mar 1981
Structee Mech India, Partnership firm and Others Vs Bharatkumar Pahlajrai and Others
Madras High Court · AIR 1982 Mad 51 : (1981) 94 LW 529
Partnership Act, 1932 — Section 18, 2Presidency Towns Insolvency Act, 1909 — Section 9
High Courts17 Mar 1981
S.K. Mohamed Kasim Vs Controller of Estate Duty
Madras High Court · (1981) 7 TAXMAN 418
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts17 Mar 1981
S.K. Mohamed Kasim Vs Controller of Estate Duty, Madras
Madras High Court · (1982) 136 ITR 475
Estate Duty Act, 1953 — Section 10
High Courts16 Mar 1981
Tamil Nadu Wakf Board Vs Sannasi Munayathiriyan
Madras High Court · AIR 1982 Mad 293 : (1981) 94 LW 511
Waqf Act, 1954 — Section 3(1)
High Courts16 Mar 1981
Athianna Gounder and others Vs Nachiappan and others
Madras High Court · (1982) LW(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts14 Mar 1981
Commissioner of Income Tax, Tamil Nadu-I Vs A.V.M. Ltd.
Madras High Court · (1981) 03 MAD CK 0009
Income Tax Act, 1961 — Section 41, 41(1)
High Courts13 Mar 1981
New India Insurance Co. Ltd. Vs N. Ganapathy and Others
Madras High Court · (1981) 03 MAD CK 0057
Motor Vehicles Act, 1939 — Section 103A
High Courts13 Mar 1981
Muthammal and Others Vs Maruthathal
Madras High Court · (1981) CriLJ 833
Evidence Act, 1872 — Section 109Penal Code, 1860 (IPC) — Section 107, 109, 111, 114, 494
High Courts12 Mar 1981
Palani Goundar and Others Vs Thirumalai Goundar and Others
Madras High Court · AIR 1982 Mad 57 : (1982) ILR (Mad) 27 : (1981) 94 LW 516
Transfer of Property Act, 1882 — Section 54, 58
High Courts12 Mar 1981
Jeewanlal (1929) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 58
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 16(4), 55
High Courts12 Mar 1981
Controller of Estate Duty, Tamil Nadu Vs S.T.B. Ameen Khaleeli
Madras High Court · (1983) 143 ITR 679
Estate Duty Act, 1953 — Section 44, 46, 46(1), 46(2)
High Courts11 Mar 1981
Controller of Estate Duty, Tamil Nadu-II, Madras Vs R.M. Venkatachalam
Madras High Court · (1984) 147 ITR 746
Estate Duty Act, 1953 — Section 33(1), 34(1), 34(2), 39, 39(3)Hindu Succession Act, 1956 — Section 30, 6
High Courts11 Mar 1981Dismissed
In Re: Thangaraju
Madras High Court · (1981) 03 MAD CK 0046
Penal Code, 1860 (IPC) — Section 300
High Courts11 Mar 1981
Melur Panchayat Union and Another Vs L. Sundararajan and Others
Madras High Court · AIR 1982 Mad 278 : (1982) 95 LW 53 : (1982) 1 MLJ 285
Civil Procedure Code, 1908 (CPC) — Section 92(1)
High Courts11 Mar 1981
Abdul Jabbar Vs Abdul Muthaliff and Others
Madras High Court · AIR 1982 Mad 12 : (1981) 94 LW 492
Contract Act, 1872 — Section 23
High Courts11 Mar 1981
Bright Son Jose Vs Madurai Kamaraj University and Another
Madras High Court · AIR 1982 Mad 79 : (1981) 94 LW 433
Constitution of India, 1950 — Article 226
High Courts10 Mar 1981
Ponnuchami Servai Vs Balasubramanian and Others
Madras High Court · AIR 1982 Mad 281 : (1981) 94 LW 796
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 53
High Courts10 Mar 1981
Ghansham Singh Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1982) 31 CTR 56 : (1983) 141 ITR 601
Income Tax Act, 1961 — Section 37(1)
High Courts09 Mar 1981
The State of Tamil Nadu Vs Sri Ramanathan Farms Private Ltd.
Madras High Court · (1982) 51 STC 147
Central Sales Tax Act, 1956 — Section 2