High Courts27 Feb 1981Dismissed
State by Public Prosecutor Vs Rangaswami and Another
Madras High Court · (1981) LW(Cri) 207
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(i)
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 29 of 33
High Courts26 Feb 1981
Bhagathyammal Vs Dhanabagyathammal
Madras High Court · AIR 1981 Mad 303
Contract Act, 1872 — Section 73Limitation Act, 1963 — Article 53Transfer of Property Act, 1882 — Section 55(2)
High Courts25 Feb 1981
M. Venkatesan Vs Commissioner of Income Tax, Tamil Nadu-V
Madras High Court · (1983) 144 ITR 886
Income Tax Act, 1961 — Section 2(14), 47, 49(1)
High Courts24 Feb 1981
Ellapuram Panchayat Union Vs Sri Bhavaniamman Devastanam
Madras High Court · (1981) 1 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14, Order 41 Rule 17(1), Order 41 Rule 17(2), Order 41 Rule 21, 14
High Courts24 Feb 1981
Commissioner of Income Tax, Tamil Nadu-IV, Madras Vs Ganesh Fire Works Industries
Madras High Court · (1984) 147 ITR 781
Income Tax Act, 1961 — Section 184, 184(1), 184(7), 185, 185(2)
High Courts24 Feb 1981Dismissed
N. Devarajan Vs D.V. Munirathnam
Madras High Court · (1982) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2), 7(3), 7(6)Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 23(1), 23(2), 23(3), 23(4), 27
High Courts23 Feb 1981
Devi Talkies P. Ltd. and Another Vs V.R. Parthasarathi Iyengar
Madras High Court · (1981) 02 MAD CK 0043
Companies Act, 1956 — Section 255(1), 283, 283(1)
High Courts23 Feb 1981
United India Fire and General Insurance Co. Ltd., Madurai Vs M.S. Durairaj and Others
Madras High Court · AIR 1982 Mad 287 : (1982) 1 MLJ 111
Motor Vehicles Act, 1939 — Section 110B, 110C, 95
High Courts23 Feb 1981
Ko. Perumal Naidu and another Vs Aishama Bi and four others
Madras High Court · (1981) 02 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Transfer of Property Act, 1882 — Section 43
High Courts20 Feb 1981
The Management, Sri Jayaram Motor Service Vs Pitchammal
Madras High Court · (1982) ILR (Mad) 328 : (1982) 95 LW 162 : (1982) 1 MLJ 388
Workmens Compensation Act, 1923 — Section 3
High Courts20 Feb 1981
K.P. Lonappan and Sons Vs S. Mohamed Iqbal
Madras High Court · AIR 1981 Mad 238 : (1981) 94 LW 282
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12(1)
High Courts20 Feb 1981
Light Roofings Ltd. Vs Superintendent of Central Excise, Kancheepuram and Others
Madras High Court · (1981) 8 ELT 738
Central Excises and Salt Act, 1944 — Section 10A, 11A, 40Constitution of India, 1950 — Article 226
High Courts20 Feb 1981
S. Louis Raj Vs Roslyn L. Raj
Madras High Court · (1981) 02 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 203, 239, 249, 262, 362Penal Code, 1860 (IPC) — Section 107, 494
High Courts20 Feb 1981
Mettur Chemical and Industrial Corporation Ltd. Vs Assistant Collector of Customs and Central Excise and Another
Madras High Court · (1981) 1 ECR 477 : (1981) 8 ELT 884
Central Excises and Salt Act, 1944 — Section 4
High Courts20 Feb 1981
Sri Jayaram Motor Service Vs Pitchammal
Madras High Court · (1982) 45 FLR 254 : (1982) 2 LLJ 149 : (1982) 95 LW 162
Workmens Compensation Act, 1923 — Section 3
High Courts19 Feb 1981
National Insurance Co. Ltd. (Formerly known as Calcutta Insurance, Madras) Vs Thirumalai Ammal and Others
Madras High Court · (1983) 54 CompCas 608 : (1981) 94 LW 717
Contract Act, 1872 — Section 62Motor Vehicles Act, 1939 — Section 103A, 105
High Courts18 Feb 1981
B. Pankajammal (Proprietrix), Baskaran Motor Service, Polur (N.A. Dist.) Vs Rathikanthammal and Another
Madras High Court · (1982) 44 FLR 422 : (1982) ILR (Mad) 314 : (1982) 1 LLJ 261
Industrial Disputes (Central) Rules, 1957 — Rule 62, 62(2)Industrial Disputes Act, 1947 — Section 2A, 33, 33(4), 33C(1), 33C(2)
High Courts18 Feb 1981Allowed
Munuswamy Mudaliar Vs Adimoola Mudaliar and Another
Madras High Court · (1981) 02 MAD CK 0008
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(1)
High Courts17 Feb 1981
National Insurance Co. Ltd. Vs Mahadevayya and Others
Madras High Court · AIR 1982 Mad 151 : (1982) ILR (Mad) 165
Motor Vehicles Act, 1939 — Section 2(13), 2(33), 3(1)
High Courts17 Feb 1981
Kullappan Vs Meenakshi
Madras High Court · (1982) ACJ 543 : AIR 1982 Mad 176 : (1982) 95 LW 6 : (1982) 95 LW 56
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Motor Vehicles Act, 1939 — Section 110, 95(2)