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Madras High Court judgments, 1981

647 judgments · page 4 of 33

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High Courts08 Dec 1981

Commissioner of Income Tax, Tamil Nadu-IV Vs A.C. Paul

Madras High Court · (1983) 142 ITR 811

Income Tax Act, 1961 — Section 271(1), 271(1)(C)
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High Courts08 Dec 1981

Commissioner of Wealth-tax, Madras and Others Vs S. Ramaswami and Others

Madras High Court · (1983) 140 ITR 606

Wealth Tax Rules, 1957 — Rule 1D, 2E
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High Courts07 Dec 1981

The State of Tamil Nadu Vs The Tata Oil Mills Co. Ltd.

Madras High Court · (1983) 52 STC 328(1)

Central Sales Tax Act, 1956 — Section 5(3)
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High Courts07 Dec 1981

C. Umapathy Vs The Manager (Marketing), Tamilnadu Dairy Development Corporation, Madras and Others

Madras High Court · (1984) 1 LLJ 248

Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
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High Courts07 Dec 1981

Anand Prakash Vs T.N. Shanmugam

Madras High Court · (1981) 12 MAD CK 0047

Presidency Towns Insolvency Act, 1909 — Section 13, 13(4)
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High Courts07 Dec 1981

The State of Tamil Nadu Vs K. Alagesan

Madras High Court · (1983) 52 STC 67

Tamil Nadu General Sales Tax Act, 1959 — Section 38
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High Courts07 Dec 1981

Kasapparai and Others Vs State

Madras High Court · (1983) LW(Cri) 57

Criminal Procedure Code, 1973 (CrPC) — Section 107, 107(1), 111
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High Courts04 Dec 1981

Bank of Madura Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another

Madras High Court · (1983) 96 LW 35 : (1982) 2 MLJ 346

Tamil Nadu Shops and Establishments Act, 1947 — Section 41(2)
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High Courts04 Dec 1981

Ragubathy Paul Roslan Vs The Under Secretary, Education Ministry of External Affairs (Students Cell) and Another

Madras High Court · (1982) ILR (Mad) 360 : (1982) 1 MLJ 378

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High Courts02 Dec 1981

M. Basheer Ahmad and Others Vs R. Govindarajulu Mahalakshmi Transport Vs R. Govindarajulu and Another

Madras High Court · (1982) 2 MLJ 307

Motor Vehicles Act, 1988 — Section 47(1)Partnership Act, 1932 — Section 42(c)Tamil Nadu Motor Vehicles (Taxation of Passengers and Goods) Act, 1952 — Section 14
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High Courts02 Dec 1981

Punithammal and Others Vs Krishna Mudaliar

Madras High Court · (1984) 97 LW 724 : (1982) 1 MLJ 365

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High Courts02 Dec 1981

Commissioner of Income Tax Vs Pioneer Engineer Syndicate Pioneer Engineer Syndicate Vs Commissioner of Income Tax

Madras High Court · (1991) 188 ITR 287

Income Tax Act, 1961 — Section 256(2), 271(1), 271(4A)
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High Courts02 Dec 1981

Commissioner of Income Tax Vs Trichy United Bank Ltd.

Madras High Court · (1984) 17 TAXMAN 107

Banking Regulation Act, 1949 — Section 44ACompanies Act, 1956 — Section 394Income Tax Act, 1961 — Section 236, 237, 246, 246(n)
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High Courts01 Dec 1981

Wheels India Limited Vs The State of Tamil Nadu and Another

Madras High Court · (1983) 52 STC 245

Constitution of India, 1950 — Article 226
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High Courts01 Dec 1981

G. Alagiri Vs Collector of Thanjavur and Others

Madras High Court · AIR 1983 Mad 134 : (1983) ILR (Mad) 176

Constitution of India, 1950 — Article 226Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 9BTamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 47A
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High Courts01 Dec 1981Allowed

N. Sambandam and Others Vs Accommodation Controller and Others

Madras High Court · (1982) ILR (Mad) 311

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
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High Courts01 Dec 1981

Karayandi Kousalya Vs Kunhayi Sahia

Madras High Court · (1982) ILR (Mad) 44 : (1982) 95 LW 286 : (1982) 2 MLJ 273

Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 25
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High Courts30 Nov 1981

Mazzban B. Irani and others Vs S.R. Mazda, Executor of the Estate of R.F. Mazda

Madras High Court · (1982) ILR (Mad) 55

Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 33, 36Succession Act, 1925 — Section 213
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High Courts30 Nov 1981Allowed

S. Rajagopala Vandayar and Sons Vs Royal Transports (P) Ltd.

Madras High Court · (1982) ILR (Mad) 286

Tamil Nadu Motor Vehicles Rules, 1940 — Rule 155A(2)Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 47(1), 64B
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High Courts30 Nov 1981Dismissed

Maizban B. Irani and Others Vs S.R. Mazda and M.F. Mazda

Madras High Court · (1982) ILR (Mad) 55

Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 33, 36Succession Act, 1925 — Section 213
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