High Courts30 Nov 1981
Commissioner of Income Tax Vs Umedmal Bhandari
Madras High Court · (1983) 15 TAXMAN 471
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 5 of 33
High Courts27 Nov 1981Allowed
Subramani and Others Vs Muthayammal
Madras High Court · (1982) ILR (Mad) 25
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1), 39(2), 39(3)
High Courts27 Nov 1981
S.S.S.A. Vivekanandam Vs S.V. Kamala Bai
Madras High Court · (1982) ILR (Mad) 383 : (1982) 95 LW 255 : (1982) 1 MLJ 212
High Courts26 Nov 1981
Iqbal and Company Vs Abdul Rahim
Madras High Court · (1982) 95 LW 245 : (1982) 1 MLJ 221
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 11(1), 11(4), 23
High Courts26 Nov 1981
R.V. Appaswamy Vs Authorised Officer (Land Reforms) Kovilpatti
Madras High Court · (1982) 1 MLJ 219
High Courts25 Nov 1981Allowed
G. Sarojini Devi Vs The Indian Posts and Telegraphs Department
Madras High Court · (1981) 11 MAD CK 0061
Central Civil Services (Pension) Rules, 1972 — Rule 48
High Courts25 Nov 1981
Commissioner of Income Tax Vs Indian Express (Madurai) Ltd.
Madras High Court · (1983) 141 ITR 583
High Courts25 Nov 1981Dismissed
State by Public Prosecutor Vs V.M. Narayanasami Mudaliar and Others
Madras High Court · (1983) LW(Cri) 105
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 294A
High Courts25 Nov 1981
In re: Abdul Rasheed and Others
Madras High Court · (1982) LW(Cri) 105
Criminal Procedure Code, 1973 (CrPC) — Section 395(2)Penal Code, 1860 (IPC) — Section 147
High Courts24 Nov 1981
Abdul Azeez Sahib Vs Dhana-bagiammal and Others
Madras High Court · AIR 1983 Mad 5
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Nov 1981
Thavasumuthu Nadar Vs Ramasami Pillai and Others
Madras High Court · (1982) 2 MLJ 51
High Courts24 Nov 1981
Commissioner of Income Tax, Tamil Nadu-IV Vs Imperial Automobiles
Madras High Court · (1982) 31 CTR 32 : (1983) 141 ITR 60
Income Tax Act, 1961 — Section 271(1), 68
High Courts24 Nov 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Prakasam Readymade Store S.
Madras High Court · (1983) 140 ITR 601
Income Tax Act, 1961 — Section 271(1)
High Courts24 Nov 1981
State Bank of Bikaner and Jaipur Employees Association and Another Vs State Bank of India and Others
Madras High Court · (1982) 1 LLJ 413
Constitution of India, 1950 — Article 226, 32State Bank of India (Subsidiary Banks) Act, 1959 — Section 3, 38, 4, 51, 63, 63
High Courts24 Nov 1981
Commissioner of Income Tax Vs Apsara Talkies
Madras High Court · (1983) 15 TAXMAN 384
Income Tax Act, 1961 — Section 271(1)(c)
High Courts23 Nov 1981
The Secretary Spencer and Company Limited Vs The Additional Commissioner for Workmen's Compensations-II Compound and Another
Madras High Court · (1982) 95 LW 211 : (1982) 1 MLJ 253
High Courts20 Nov 1981
Commissioner of Income Tax, Madras (Central) Vs Devi Films (P) Ltd.
Madras High Court · (1982) 31 CTR 341 : (1983) 143 ITR 386
Income Tax Act, 1961 — Section 271(1), 5
High Courts19 Nov 1981
M.A. Rajarathnam Vs T. Rajammal
Madras High Court · AIR 1982 Mad 189 : (1982) 95 LW 76
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madras High Court Appellate Side Rules, 1965 — Order 4 Rule 21Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(1), 25, 25(2)
High Courts19 Nov 1981
Khaja Mohideen Vs The State
Madras High Court · (1981) 11 MAD CK 0025
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 44, 7(3)