High Courts13 Nov 1981
Thiagaraja Traders Vs Commissioner of Commercial Taxes, Madras-5
Madras High Court · (1982) 50 STC 137
Tamil Nadu General Sales Tax Act, 1959 — Section 40(1), 45(2)
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 7 of 33
High Courts13 Nov 1981Allowed
Abdul Majeed Vs State by Food Inspector
Madras High Court · (1981) 11 MAD CK 0006
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
High Courts12 Nov 1981
Sathyamurthy Vs Sri Vasan Finance Corporation
Madras High Court · (1983) ILR (Mad) 105 : (1982) 95 LW 102 : (1982) 1 MLJ 242
High Courts12 Nov 1981
India Overseas Bank, Komaralingam Vs G. Ramalinga Gounder and Others
Madras High Court · AIR 1983 Mad 91 : (1983) ILR (Mad) 376 : (1982) 95 LW 410
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Legal Practitioners (Fees) Rules, 1973 — Rule 3(2), 3(3)
High Courts12 Nov 1981
Bhoruka Steels Ltd. Vs The State of Tamil Nadu and Another
Madras High Court · (1983) 52 STC 70
Constitution of India, 1950 — Article 226
High Courts12 Nov 1981
State by Public Prosecutor Vs Subramanian and Others
Madras High Court · (1982) LW(Cri) 103
Prevention of Food Adulteration Act, 1954 — Section 2(ia), 7(1)
High Courts12 Nov 1981
State by Food Inspector Dindigul Municipality Vs Samsudeen and Others
Madras High Court · (1982) LW(Cri) 124
Prevention of Food Adulteration Act, 1954 — Section 7(i)
High Courts11 Nov 1981
Sri La Sri Siva Shanmugha Arumugha Meijnana Sivachariar, Tirupapuliyur by Power of Attorney Agent, Somasundara Iyer Vs S. Subramanian and Another
Madras High Court · (1984) 1 MLJ 106
Criminal Procedure Code, 1973 (CrPC) — Section 13
High Courts10 Nov 1981
Witco Match Works, Kalugumalai and Another Vs Union of India and Another
Madras High Court · (1983) 3 ECR 218 : (1983) 12 ELT 345
Central Excise Rules, 1944 — Rule 8(1)
High Courts09 Nov 1981
M. Manirajan Vs Assistant Commissioner of Police, Mylapore Range, Madras and Others
Madras High Court · AIR 1982 Mad 180 : (1982) ILR (Mad) 14
Madras City Police Act, 1888 — Section 36
High Courts09 Nov 1981
K. R. Kuppuswami Iyengar Vs Samikkannu Padayachi
Madras High Court · (1982) 1 MLJ 13
High Courts06 Nov 1981
Kandaswami Gounder Vs T. Subramania Gounder
Madras High Court · (1983) 96 LW 708 : (1982) 1 MLJ 193
High Courts06 Nov 1981
K. Pugal Vs P. Asoka
Madras High Court · (1982) 95 LW 86 : (1982) 1 MLJ 303
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 2, Order 5 Rule 9, Order 9 Rule 13, 151
High Courts06 Nov 1981
Bapjee alias Mustafa Baig Sahib Vs Parsonchand rep. by his mother and next friend Thakubai
Madras High Court · (1981) 11 MAD CK 0008
High Courts05 Nov 1981
Victory Laminations Vs Plastolite Industries and Others
Madras High Court · AIR 1982 Mad 243 : (1982) ILR (Mad) 253 : (1982) 95 LW 66 : (1982) 1 MLJ 105
High Courts05 Nov 1981
Easwaramuthy Vs The Authorised Officer, (Land Reforms) Erode and another
Madras High Court · (1981) 11 MAD CK 0066
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(5)
High Courts05 Nov 1981
P.R. Lakshmi Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 5
Tamil Nadu General Sales Tax Act, 1959 — Section 17
High Courts05 Nov 1981
Malayalee Stores Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 3
High Courts05 Nov 1981
S. Rajalakshmi Vs D. Satyamurthy and Another
Madras High Court · (1981) 94 LW 809 : (1982) 1 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 15, 24