The Chief Engineer (Highways and Rural Works) and Another Vs A. Chengalvarayan
Madras High Court · (1982) 2 MLJ 250
COURT ARCHIVE
647 judgments · page 8 of 33
Madras High Court · (1982) 2 MLJ 250
Madras High Court · (1984) 150 ITR 600
Madras High Court · (1982) CriLJ 2285
Madras High Court · (1982) ILR (Mad) 303
Madras High Court · (1982) 29 CTR 78 : (1982) 135 ITR 56
Madras High Court · (1982) 29 CTR 78 : (1982) 135 ITR 56
Madras High Court · (1982) 30 CTR 1 : (1982) 135 ITR 322
Madras High Court · (1982) ILR (Mad) 341
Madras High Court · AIR 1982 Mad 244 : (1982) 95 LW 14 : (1982) 1 MLJ 100
Madras High Court · (1982) 95 LW 298 : (1982) 1 MLJ 160
Madras High Court · (1983) 31 CTR 350 : (1983) 140 ITR 451
Madras High Court · AIR 1983 Mad 168 : (1982) 95 LW 284 : (1982) 95 LW 282
Madras High Court · (1982) 1 MLJ 381
Madras High Court · (1981) 10 MAD CK 0045
Madras High Court · AIR 1982 Mad 323 : (1982) ILR (Mad) 1 : (1982) 95 LW 187 : (1982) 1 MLJ 401
Madras High Court · (1984) 57 STC 69
Madras High Court · (1982) 2 LLJ 135 : (1982) 95 LW 202
Madras High Court · (1983) 31 CTR 350 : (1983) 140 ITR 451
Madras High Court · (1982) 1 MLJ 273