High Courts20 Oct 1981
Zaibunissa Bivi Vs The Madras State Wakf Board
Madras High Court · (1982) 1 MLJ 301
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 10 of 33
High Courts20 Oct 1981
Mohamed Nachiar Vs The District Registrar
Madras High Court · (1982) ILR (Mad) 321 : (1982) 95 LW 208 : (1982) 1 MLJ 415
Stamp Act, 1899 — Section 40(1)(b)
High Courts19 Oct 1981Dismissed
Swaminathan Vs Muthammal (Deceased) and Others
Madras High Court · (1981) 10 MAD CK 0008
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 25, 3(1)
High Courts19 Oct 1981
R. Govindarajulu Vs The Superintendent of Police and Another
Madras High Court · (1982) 1 MLJ 117
High Courts17 Oct 1981Dismissed
In Re: Kuttappan alias Sugathan and Sudakar alias Sudakaran
Madras High Court · (1989) LW(Cri) 496
Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
High Courts16 Oct 1981
C. Kalyanam Vs Government of Tamil Nadu and Another
Madras High Court · (1982) 2 LLJ 299
Tamil Nadu Pension Rules, 1978 — Rule 10, 17, 6, 8, 9
High Courts16 Oct 1981
Masilamani Udayar Vs Ramakrishna Chettiar
Madras High Court · (1982) ILR (Mad) 445 : (1982) 95 LW 49 : (1982) 1 MLJ 209
High Courts16 Oct 1981
Pushpa Mallick, Proprietor, Truplex Dry Cleaners Vs Jammal Mohammed by Power Agent N.P. Sethu Sendadavan
Madras High Court · (1981) 94 LW 811 : (1982) 1 MLJ 81
High Courts16 Oct 1981
Dr. C. Kalyanam Vs The Government of Tamil Nadu and Another
Madras High Court · (1982) 2 MLJ 93
Tamil Nadu Pension Rules, 1978 — Rule 9(2)(b)
High Courts16 Oct 1981
N. Nataraj Vs Gangawar Mahajana Trust
Madras High Court · (1982) 95 LW 117 : (1982) 1 MLJ 215
High Courts16 Oct 1981
Jagadeeswari Oil Trading Co. Vs The Assistant Commercial Tax Officer, Collection Wing, Madras and Another
Madras High Court · (1983) 52 STC 125
Tamil Nadu General Sales Tax Act, 1959 — Section 19, 24, 24(2)
High Courts16 Oct 1981Dismissed
Arumugham Chettiar Vs Ganapathi Chettiar and Others
Madras High Court · (1981) 10 MAD CK 0009
High Courts16 Oct 1981
In re: V.K. Dorairajan
Madras High Court · (1982) LW(Cri) 36
Penal Code, 1860 (IPC) — Section 165(A)
High Courts15 Oct 1981
The Deputy Commissioner (C.T.), Coimbatore Division, Coimbatore Vs Karthikeya Press
Madras High Court · (1982) 51 STC 28
High Courts15 Oct 1981
C.P. Radhakrishnan Vs Dy. Commercial Tax Officer, Ferambuy II Asst. Circle, Madras
Madras High Court · (1982) LW(Cri) 11
Tamil Nadu Entertainments Tax Act, 1939 — Section 14(1)(b)
High Courts15 Oct 1981
The Special Tahsildar (L.A.), Modernisation of Vaigai Channel Scheme Vs The Managing Director, Alavai Industries (P.) Limited
Madras High Court · (1984) 97 LW 598 : (1982) 2 MLJ 390
Land Acquisition Act, 1894 — Section 25(2)
High Courts15 Oct 1981
Deputy Commissioner of Commercial Taxes, Tiruchirapalli Vs P.V. Perumal Swami
Madras High Court · (1983) 53 STC 221
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 17, 17(1)
High Courts15 Oct 1981
Avon Plastics Vs The State of Tamil Nadu
Madras High Court · (1982) 49 STC 268
Tamil Nadu General Sales Tax Act, 1959 — Section 31(3), 34
High Courts15 Oct 1981
Monsanto Chemicals of India (P.) Limited Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 278
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts15 Oct 1981
The State of Tamil Nadu Vs Gopal Nair and Sons
Madras High Court · (1982) 51 STC 257