High Courts15 Oct 1981
S. Moses Nadar Vs State by Sub-Inspector of Police, Panangudi
Madras High Court · (1982) CriLJ 555
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(5), 482Penal Code, 1860 (IPC) — Section 411, 412, 413, 414, 415
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 11 of 33
High Courts15 Oct 1981
The State of Tamil Nadu Vs P.M.A. Mathurai Veerasamy and Co.
Madras High Court · (1983) 52 STC 131
Tamil Nadu General Sales Tax Act, 1959 — Section 22, 22(2), 3
High Courts15 Oct 1981
In re: Rayar
Madras High Court · (1982) LW(Cri) 47
Criminal Procedure Code, 1973 (CrPC) — Section 395, 397
High Courts14 Oct 1981
COMMISSIONER OF Income Tax, MADRAS Vs R. MALA.
Madras High Court · (1982) 30 CTR 10 : (1982) 135 ITR 302
Income Tax Act, 1961 — Section 54
High Courts14 Oct 1981
Commissioner of Income Tax, Tamil Nadu Vs Inland Agencies P. Ltd.
Madras High Court · (1982) 30 CTR 174 : (1983) 143 ITR 186
Income Tax Act, 1961 — Section 2, 2(22), 24, 36, 38
High Courts14 Oct 1981
Chettinad Corporation (P) Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 141 ITR 693
Income Tax Act, 1961 — Section 246, 253, 274, 274(2), 275Wealth Tax Act, 1957 — Section 18
High Courts14 Oct 1981
Commissioner of Income Tax, Madras Vs V.R. Mala
Madras High Court · (1982) 30 CTR 10 : (1982) 135 ITR 302
Income Tax Act, 1961 — Section 54
High Courts14 Oct 1981Allowed
R. Janardhanan, Proprietor, Sri Janardhanan Transports Vs R. Ponnuswamy, Proprietor, Bhoopathy Travels and Mariappa Lorry Service
Madras High Court · (1983) ILR (Mad) 159
Motor Vehicles Act, 1939 — Section 115, 47, 59, 59(4), 64BTamil Nadu Motor Vehicles Rules, 1940 — Rule 155A, 155A(2), 155A(3), 212(1)
High Courts13 Oct 1981
Commissioner of Income Tax Vs Wheels India Ltd.
Madras High Court · (1983) 141 ITR 748
Income Tax Act, 1961 — Section 256(1)
High Courts13 Oct 1981
Rajagopal Vs Sankaran and Others
Madras High Court · (1982) ILR (Mad) 425 : (1982) 95 LW 303 : (1982) 2 MLJ 296
Civil Procedure Code, 1908 (CPC) — Section 115, 20
High Courts13 Oct 1981
S. Rajan Vs Devi Cine, Manufacturing Company
Madras High Court · (1982) 95 LW 105 : (1982) 1 MLJ 79
Partnership Act, 1932 — Section 69(2)Transfer of Property Act, 1882 — Section 106, 111(a)
High Courts13 Oct 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Wheels India Ltd.
Madras High Court · (1983) 141 ITR 748
Income Tax Act, 1961 — Section 256(1)
High Courts13 Oct 1981
Commissioner of Income Tax, Tamil Nadu-III Vs Sundaram Clayton Ltd.
Madras High Court · (1982) 136 ITR 315
Income Tax Act, 1961 — Section 254
High Courts12 Oct 1981
Commissioner of Wealth-tax, Tamil Nadu-IV Vs K. Ramakrishanan
Madras High Court · (1982) 81 CTR 362 : (1982) ILR (Mad) 274
Gift Tax Act, 1958 — Section 20Income Tax Act, 1922 — Section 25AWealth Tax Act, 1957 — Section 20, 20(2), 27(1)
High Courts12 Oct 1981
Anil Sound Caps Vs Commissioner of Income Tax, Madras
Madras High Court · (1982) 31 CTR 68 : (1983) 141 ITR 457 : (1983) 15 TAXMAN 510
Income Tax Act, 1961 — Section 185(3)
High Courts12 Oct 1981
Sri Ganeshar Aluminium Factory C/o. Jeewanlal (1929) Limited Vs Industrial Tribunal, Madras and Another
Madras High Court · (1982) 45 FLR 68 : (1982) 1 LLJ 159
Industrial Disputes Act, 1947 — Section 11A, 19(1)
High Courts12 Oct 1981
Khanmal Vs S. Ganapathy Chettiar
Madras High Court · (1983) 52 STC 177
Tamil Nadu General Sales Tax Act, 1959 — Section 54, 57, 57(1)
High Courts01 Oct 1981
A.M. Ahamed and Co., Madras and Others Vs Union of India and Others
Madras High Court · AIR 1982 Mad 247
Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(6)
High Courts01 Oct 1981
R. Rajamanickam, For himself and on Behalf of Ors. Award Staff Vs Indian Bank
Madras High Court · (1981) 2 LLJ 367
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 2Payment of Wages Act, 1936 — Section 2
High Courts30 Sept 1981Allowed
E.M. Subbiah Vs Kempakkal Gowder and Others
Madras High Court · (1981) 09 MAD CK 0073
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 44, Order 21 Rule 45Criminal Procedure Code, 1973 (CrPC) — Section 195