COURT ARCHIVE

Madras High Court judgments, 1981

647 judgments · page 13 of 33

High Courts25 Sept 1981

S.M.S.V. Nagaraja Nadar Vs The Special Tahsildar, Land Acquisition, (Harijan Welfare), Vusalampatti, Madurai

Madras High Court · AIR 1982 Mad 448 : (1982) 95 LW 254 : (1982) 2 MLJ 111

Land Acquisition Act, 1894 — Section 10, 9(1)

High Courts25 Sept 1981

Suseela Vs State

Madras High Court · (1981) 09 MAD CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 537

High Courts25 Sept 1981Allowed

M.N. Subramanian Vs S. Pasupathy

Madras High Court · (1981) LW(Cri) 251

Penal Code, 1860 (IPC) — Section 427, 447

High Courts24 Sept 1981

The Thanjavur Leather and Autoliners Industrial Co-operative Society Limited Vs The State of Tamil Nadu

Madras High Court · (1983) 52 STC 343

Tamil Nadu General Sales Tax Act, 1959 — Section 17

High Courts24 Sept 1981

The Poly Clinic, Nagercoil Vs Regional Commissioner, Employees Provident Fund, Tamil Nadu and Others

Madras High Court · (1983) 1 LLJ 449

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 5Employees State Insurance Act, 1948 — Section 2(9)Industrial Disputes Act, 1947 — Section 2

High Courts24 Sept 1981

The State of Tamil Nadu Vs Kapadia Paints and Allied Industries

Madras High Court · (1983) 53 STC 96

High Courts24 Sept 1981

Pondicherry Fertiliser Co. Vs Union Territory of Pondicherry

Madras High Court · (1982) 51 STC 37

High Courts23 Sept 1981Dismissed

Sundaram and Others Vs State of Tamil Nadu

Madras High Court · (1982) LW(Cri) 50

High Courts23 Sept 1981

Palaniappa Gounder Vs The Additional Collector of Trichy and Others

Madras High Court · (1982) ILR (Mad) 109

Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 367, 369, 423, 424

High Courts23 Sept 1981

Hamsammal Vs P.V. Thakkar

Madras High Court · AIR 1982 Mad 108

Specific Relief Act, 1963 — Section 20

High Courts23 Sept 1981

South India Viscose Ltd. Vs Commissioner of Income Tax

Madras High Court · (1982) 29 CTR 356 : (1982) 135 ITR 206

Income Tax Act, 1961 — Section 37(1)

High Courts23 Sept 1981

P. Sivaputhiran Vs The State and Another

Madras High Court · (1981) 09 MAD CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts23 Sept 1981

G.N. Dass and Somasundaram Iyer Soma alias Govindasamy Vs State

Madras High Court · (1982) LW(Cri) 77

Penal Code, 1860 (IPC) — Section 379, 426, 448

High Courts23 Sept 1981

Palaniappa Gounder Vs The Additional Collector of Trichirapalli and others

Madras High Court · (1982) ILR (Mad) 109

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 96Criminal Procedure Code, 1973 (CrPC) — Section 367, 369, 424

High Courts22 Sept 1981

COMMISSIONER OF Income Tax, TAMIL NADU-III Vs KATPADI CO-OPERATIVE TIMBER WORKS LTD.

Madras High Court · (1981) 25 CTR 312 : (1982) 135 ITR 287

Income Tax Act, 1961 — Section 256(1)

High Courts22 Sept 1981

Associated Publishers (Madras) Ltd. Vs Govt. of Tamil Nadu and Others

Madras High Court · (1982) 2 LLJ 107

Industrial Disputes Act, 1947 — Section 10Payment of Bonus Act, 1965 — Section 36

High Courts22 Sept 1981

Commissioner of Income Tax, Tamil Nadu-III Vs Katpadi Co-operative Timber Works Ltd.

Madras High Court · (1981) 25 CTR 312 : (1982) 135 ITR 287

Income Tax Act, 1961 — Section 263, 41(2), 72, 80E, 80E(1)

High Courts22 Sept 1981

Arasu Vs State

Madras High Court · (1982) CriLJ 1138 : (1982) ILR (Mad) 458

Criminal Procedure Code, 1973 (CrPC) — Section 438

High Courts22 Sept 1981

Commissioner of Income Tax, Tamil Nadu-II Vs V.S. Thyagaraja Mudaliar

Madras High Court · (1982) 29 CTR 353 : (1983) 140 ITR 128

Income Tax Act, 1961 — Section 171

High Courts22 Sept 1981

Commissioner of Income Tax Vs Hind Mercantile Corporation (In Liquidation)

Madras High Court · (1989) 177 ITR 149

Income Tax Act, 1961 — Section 256(2), 271(1)