High Courts17 Sept 1981
K. Narayanaswamy Vs Deputy Director, Enforcement Directorate, Madras and Another
Madras High Court · AIR 1983 Mad 53
Foreign Exchange Regulation Act, 1947 — Section 5(1)
COURT ARCHIVE
Madras High Court judgments, 1981
647 judgments · page 15 of 33
High Courts16 Sept 1981
A.T. Sivasankaran Vs The State of Tamil Nadu and others
Madras High Court · (1984) ILR (Mad) 93
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Sept 1981
Commissioner of Income Tax, Tamil Nadu II Vs United Nilgiri Service P. Ltd.
Madras High Court · (1982) 136 ITR 658
Income Tax Act, 1961 — Section 104, 104(2)
High Courts16 Sept 1981
A.T. Sivasankaran Vs The State of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 93
Industrial Disputes Act, 1947 — Section 11A
High Courts15 Sept 1981
Commissioner of Income Tax Vs Ramanlal Kamdar
Madras High Court · (1987) 169 ITR 802
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts14 Sept 1981
State Industries Promotion Corporation of Tamil Nadu Ltd., Sipcot Vs Arvind Distillery and Chemicals Ltd., Madras and Others
Madras High Court · AIR 1982 Mad 273 : (1982) 95 LW 167
City Civil Court Act, 1953 — Section 12
High Courts14 Sept 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Lakshmi Mills Co. Ltd.
Madras High Court · (1982) 26 CTR 163 : (1982) 135 ITR 203
Income Tax Act, 1961 — Section 37
High Courts14 Sept 1981
Ganesan and Another Vs K.V. Pandurangan and Others
Madras High Court · (1982) ILR (Mad) 420 : (1982) 95 LW 96 : (1982) 1 MLJ 313
Motor Vehicles Act, 1937 — Section 110A, 110A(3)
High Courts11 Sept 1981
Southern Synthetics Ltd., Madras Vs State of Tamil Nadu and Others
Madras High Court · AIR 1982 Mad 339 : (1982) ILR (Mad) 201 : (1984) 97 LW 513 : (1982) 95 LW 513
Industries (Development and Regulation) Act, 1951 — Section 2Tamil Nadu Denatured Spirit Methyl Alcohal and Varnish (French Polish) Rules, 1959 — Rule 2, 9
High Courts09 Sept 1981
Rajeshwari Devi Vs S.M. Rabi and Others
Madras High Court · (1982) ILR (Mad) 433 : (1982) 95 LW 290 : (1982) 2 MLJ 263
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2)
High Courts09 Sept 1981
Oriental Fire and General Insurance Co. Ltd. Vs Alamelu and Others
Madras High Court · (1982) ACJ 256 : AIR 1983 Mad 221 : (1983) ILR (Mad) 60 : (1983) 96 LW 82
Motor Vehicles Act, 1939 — Section 110, 95, 95(2)
High Courts09 Sept 1981
Commissioner of Wealth-tax, Tamil Nadu-I Vs Satish
Madras High Court · (1982) 31 CTR 46 : (1983) ILR (Mad) 240 : (1982) 133 ITR 834
Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts09 Sept 1981Allowed
The Commissioner of Income Tax Vs Shri Ch. Satish
Madras High Court · (1983) ILR (Mad) 240
General Clauses Act, 1897 — Section 13(2)Wealth Tax Act, 1957 — Section 2, 5(1)
High Courts08 Sept 1981
K. Rengaswamy Naidu Vs The Tamil Nadu Handloom Weavers Co-operative Society Limited
Madras High Court · (1982) 1 MLJ 130
High Courts08 Sept 1981
P. Kandaswamy Vs Hajee K.S. Mohamed Mohideen Rowther
Madras High Court · (1982) 1 MLJ 179
High Courts08 Sept 1981
N. Sambasivam Vs Abdul Sattar
Madras High Court · (1982) 95 LW 58 : (1982) 1 MLJ 75
High Courts08 Sept 1981
T. Thiruppathi Vs Maimoon Bibi and Others
Madras High Court · AIR 1982 Mad 120 : (1982) 95 LW 35 : (1982) 1 MLJ 154
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
High Courts08 Sept 1981
L.A.K. Shanmughasundaram Chettiar and Another Vs Municipal Council and Another
Madras High Court · (1990) 2 MLJ 224
High Courts08 Sept 1981
Commissioner of Income Tax, Tamil Nadu-V Vs Textool Co. Ltd.
Madras High Court · (1982) 27 CTR 133 : (1982) 135 ITR 200
Income Tax Act, 1961 — Section 36
High Courts08 Sept 1981
Bharat Trading Company and Another Vs K. Shanmughasundaram
Madras High Court · (1982) 95 LW 258 : (1982) 1 MLJ 94