High Courts02 Feb 1940
Puliyath Govinda Nair Vs Parekalathil Achutan Nair
Madras High Court · AIR 1940 Mad 678 : (1940) 51 LW 520 : (1940) 1 MLJ 682
Contract Act, 1872 — Section 25(3)
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 26 of 27
High Courts01 Feb 1940
The Commissioner of Income Tax Vs K.M. Ct. Murugappa Chettiar
Madras High Court · (1941) 53 LW 530 : (1941) 1 MLJ 476
High Courts01 Feb 1940
Angora Satyanarayanamurthy Vs Angora Venkamma and Another
Madras High Court · AIR 1941 Mad 365 : (1940) 51 LW 654 : (1940) 1 MLJ 708
High Courts01 Feb 1940
In Re: Sivakalathi Gramany
Madras High Court · AIR 1941 Mad 488
City Police Act — Section 75Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts01 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs K. M. CT. MURUGAPPA CHETTIAR.
Madras High Court · AIR 1941 Mad 381 : (1940) 8 ITR 297
Income Tax Act, 1961 — Section 66(2)
High Courts30 Jan 1940
Ramaswami Reddi Vs Alagayammal
Madras High Court · AIR 1940 Mad 421 : (1940) ILR (Mad) 688 : (1940) 51 LW 444 : (1940) 1 MLJ 534
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(h)
High Courts30 Jan 1940
A. M. K. FIRM Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1940) 8 ITR 474
Income Tax Act, 1922 — Section 66(3)
High Courts26 Jan 1940
In Re: Manikyam Kondayya and Others
Madras High Court · (1940) 1 MLJ 775
Penal Code, 1860 (IPC) — Section 149, 326
High Courts24 Jan 1940
Penubala Muni Krishnayya Vs Penubala Akilamma
Madras High Court · (1940) ILR (Mad) 692 : (1940) 51 LW 718 : (1940) 1 MLJ 868
Criminal Procedure Code, 1898 (CrPC) — Section 488Provincial Insolvency Act, 1920 — Section 23(1)
High Courts24 Jan 1940
V.G. Manicka Mudaliar Vs Andalammal
Madras High Court · AIR 1940 Mad 573 : (1940) 51 LW 687 : (1940) 1 MLJ 356
High Courts19 Jan 1940
Subbu Pandaram Vs Lakshminarayana Chettiar
Madras High Court · AIR 1940 Mad 435 : (1940) 51 LW 269 : (1940) 1 MLJ 300
High Courts19 Jan 1940
Madura Devasthanam Vs Masanam Pillai
Madras High Court · AIR 1940 Mad 422 : (1940) 51 LW 322 : (1940) 1 MLJ 369
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts16 Jan 1940
Vythinatha Padayachi Vs Ammalu Ammal and Another
Madras High Court · AIR 1940 Mad 610 : (1940) 51 LW 427 : (1940) 1 MLJ 595
Limitation Act, 1963 — Article 182(5)
High Courts16 Jan 1940
Official Assignee Vs Secretary M. and S.M. Railway Employee's Co-operative Urban Bank Ltd.
Madras High Court · AIR 1941 Mad 297
Presidency Towns Insolvency Act, 1909 — Section 60, 7
High Courts16 Jan 1940
The Official Assignee Vs The Secretary, M. and S.M. Ry. Employees' Co-operative Urban Bank, Limited
Madras High Court · (1941) ILR (Mad) 61 : (1941) 53 LW 662 : (1941) 1 MLJ 703
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts15 Jan 1940
Rm. L.M.L.V. Alagammai Achi and Another Vs Vr. Pl. M. Palaniappa Chettiar and Another
Madras High Court · AIR 1940 Mad 580 : (1940) ILR (Mad) 1012 : (1940) 51 LW 374 : (1940) 1 MLJ 469
Contract Act, 1872 — Section 247, 248
High Courts12 Jan 1940
Mannicheenntavita Cheria Mammu Vs Katavath Teyyil Payankavil Seyina and Others
Madras High Court · AIR 1940 Mad 577 : (1940) 51 LW 569
High Courts12 Jan 1940
Bava C. Gopalaswami Mudaliar Vs The Annadhana Kattalai of Sri Tyagarajaswami temple by Trustee, Vaithilinga Pandarasannadhi and Another
Madras High Court · AIR 1940 Mad 719 : (1940) 51 LW 708 : (1940) 1 MLJ 547
Contract Act, 1872 — Section 65
High Courts08 Jan 1940
The Corporation of Madras Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 653 : (1940) 51 LW 475 : (1940) 1 MLJ 576
Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 11(1)(ii)
High Courts05 Jan 1940
Sevadappa Goundar Vs K.V. Narayanaswami Aiyar, Special Receiver
Madras High Court · (1940) 51 LW 429 : (1940) 1 MLJ 647
Provincial Insolvency Act, 1920 — Section 4, 53