High Courts28 Feb 1940
Koraka Kannayya Naidu Vs Rayapureddi Appala Naidu
Madras High Court · AIR 1940 Mad 954 : (1940) 52 LW 399 : (1940) 2 MLJ 369
Limitation Act, 1963 — Section 20
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 24 of 27
High Courts27 Feb 1940
The Secretary of State for India in Council Vs Reddipalle Hussain Saheb (died) and Others
Madras High Court · AIR 1940 Mad 788 : (1940) 52 LW 205 : (1940) 2 MLJ 13
High Courts27 Feb 1940
In Re: Nandivada Ganganna Dhora
Madras High Court · AIR 1940 Mad 744 : (1940) 51 LW 564 : (1940) 1 MLJ 758
Evidence Act, 1872 — Section 27
High Courts26 Feb 1940
P.L.N.S.P. Subramanian Chettiar Vs R.M.P.L.L. Lakshmanan Chettiar (dead) and Another
Madras High Court · (1940) 51 LW 652 : (1940) 1 MLJ 817
High Courts26 Feb 1940
Vajjula alias Hanumanthavajjula Suryanarayanamurthy Vs Hanumanthavajjula Gopalakrishnamma and Another
Madras High Court · AIR 1940 Mad 950 : (1940) 51 LW 566 : (1940) 1 MLJ 779
High Courts23 Feb 1940
The Commissioner of Income Tax Vs V. Nadimuthu Pillai
Madras High Court · AIR 1940 Mad 593 : (1940) 52 LW 108 : (1940) 2 MLJ 217
Income Tax Act, 1922 — Section 4(2)
High Courts23 Feb 1940
Pitchai Pillai Vs T.R. Ramaswami Aiyangar
Madras High Court · (1940) 51 LW 516 : (1940) 1 MLJ 655(1)
Penal Code, 1860 (IPC) — Section 504
High Courts23 Feb 1940
Chikkanna Chettiar alias V.S. Nanjappa Chettiar Vs V.S. Perumal Chettiar and Another
Madras High Court · AIR 1940 Mad 474 : (1940) ILR (Mad) 791 : (1940) 51 LW 553 : (1940) 1 MLJ 732
Land Acquisition Act, 1894 — Section 3(d)
High Courts23 Feb 1940
S. Gopalachariar Vs Nallayya Chetty and Others
Madras High Court · (1940) 51 LW 762 : (1940) 1 MLJ 911
High Courts23 Feb 1940
Bhavanasi Virupakshayya Vs Vinayakam Chinna Subbarayudu and Another
Madras High Court · AIR 1940 Mad 609 : (1940) 51 LW 615
High Courts23 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs NADIMUTHU PILLAI.
Madras High Court · (1940) ILR (Mad) 715 : (1940) 8 ITR 249
Income Tax Act, 1922 — Section 4(2)
High Courts22 Feb 1940
N. Gopalaswamy Rao, License Inspector Vs Chinna Ponnuswamy Chetty
Madras High Court · AIR 1940 Mad 608 : (1940) 1 MLJ 598
Madras Local Boards Act, 1884 — Section 164(2)
High Courts22 Feb 1940
Kallumatam Gurubasayya Vs Sanna Setra Siddalingappa
Madras High Court · AIR 1940 Mad 677 : (1940) 51 LW 491 : (1940) 1 MLJ 689
Penal Code, 1860 (IPC) — Section 193
High Courts22 Feb 1940
President, Panchayat Board Vs Surappu Veeranna
Madras High Court · (1940) 51 LW 526 : (1940) 1 MLJ 599
Madras Local Boards Act, 1884 — Section 159(1)
High Courts22 Feb 1940
In Re: Annapurni Ammal
Madras High Court · AIR 1940 Mad 816 : (1940) 52 LW 64
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts22 Feb 1940
In Re: Perumal Konan and Others
Madras High Court · AIR 1941 Mad 71(1) : (1940) 52 LW 347
Penal Code, 1860 (IPC) — Section 380, 457
High Courts21 Feb 1940
The Secretary of State for India in Council Vs Sree Rajah Malraju Venkata Narasimha Rao Bahadur and Another
Madras High Court · AIR 1940 Mad 620 : (1940) 51 LW 604 : (1940) 1 MLJ 690
Tamil Nadu Survey and Boundaries Act, 1923 — Section 14
High Courts21 Feb 1940
Subhadrammal Vs Kannammal
Madras High Court · AIR 1940 Mad 590 : (1940) 51 LW 575 : (1940) 1 MLJ 715
Divorce Act, 1869 — Section 22, 25