High Courts20 Mar 1940
COMMISSIONER OF Income Tax MADRAS Vs DUTTYS TRUST CALICUT.
Madras High Court · (1942) 10 ITR 477
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 23 of 27
High Courts15 Mar 1940
Pappammal and Others Vs Sethammal and Others
Madras High Court · (1940) 51 LW 633 : (1940) 1 MLJ 813
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Mar 1940
Attili Rajagopala Rao Vs Sri A.V. Bhanoji Rao and Others
Madras High Court · AIR 1940 Mad 765 : (1940) 51 LW 631 : (1940) 1 MLJ 811
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 1940
Commissioner of Income Tax Vs Madras and Southern Mahratta Railway Company Limited
Madras High Court · (1940) 8 ITR 280
Finance Act, 1920 — Section 53(2)Income Tax Act, 1922 — Section 4, 66(1)
High Courts14 Mar 1940
Commissioner of Income Tax Vs Madras and Southern Mahratta Railway Company, Limited
Madras High Court · (1940) ILR (Mad) 889 : (1940) 52 LW 208 : (1940) 2 MLJ 110
Income Tax Act, 1922 — Section 66(1)
High Courts14 Mar 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs MADRAS AND SOUTHERN MAHARASHTRA RAILWAY COMPANY LIMITED.
Madras High Court · (1940) 8 ITR 280
Income Tax Act, 1922 — Section 66(1)
High Courts13 Mar 1940
RAMA RAO Vs VENKATARAMAYYA.
Madras High Court · (1940) 8 ITR 450
Evidence Act, 1872 — Section 65, 74
High Courts08 Mar 1940
V.K.R.S.T. Narayanan Chettiar and (dead) and Others Vs The Right Hon'ble the Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 561 : (1941) 53 LW 457 : (1941) 1 MLJ 543
High Courts06 Mar 1940
In Re: T. Palaniswami Goundan and Others
Madras High Court · AIR 1940 Mad 586 : (1940) 51 LW 590
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts06 Mar 1940
T.S. Pichu Ayyangar Vs Sri Perarulala Ramanuja Jeer Swamigal, Dharmakartha and Manager of Sri Alagia Nambirayar Temple
Madras High Court · AIR 1940 Mad 756 : (1940) ILR (Mad) 901 : (1940) 51 LW 727 : (1940) 1 MLJ 882
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Mar 1940
Soundararajappa Mudaliar Vs Krishna Aiyar, by guardian Raghavendra Rao and Another
Madras High Court · (1940) 1 MLJ 912
Madras Hereditary Village Offices Act, 1895 — Section 13(1), 21
High Courts06 Mar 1940
Pavayi and Others Vs Palanivela Goundan and Others
Madras High Court · AIR 1940 Mad 470 : (1940) ILR (Mad) 872 : (1940) 51 LW 592 : (1940) 1 MLJ 766
Limitation Act, 1963 — Section 20
High Courts05 Mar 1940
The Public Prosecutor Vs Ramaswami Nadar
Madras High Court · AIR 1940 Mad 745 : (1940) 52 LW 224 : (1940) 2 MLJ 92
Penal Code, 1860 (IPC) — Section 326
High Courts04 Mar 1940
E.P. Kumaravel Nadar Vs T.P. Shanmuga Nadar and Others
Madras High Court · AIR 1940 Mad 465 : (1940) ILR (Mad) 762 : (1940) 51 LW 542 : (1940) 1 MLJ 719
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 206
High Courts04 Mar 1940
The Commissioner of Income Tax Vs Harveys, Limited
Madras High Court · AIR 1940 Mad 602 : (1940) 52 LW 78 : (1940) 2 MLJ 95
Income Tax Act, 1922 — Section 23A(2)
High Courts04 Mar 1940
Vattipalle Eswariah Vs Vattipalle Rameswarayya and Others
Madras High Court · AIR 1940 Mad 483 : (1940) ILR (Mad) 785 : (1940) 51 LW 694 : (1940) 1 MLJ 857
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 Mar 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs MESSRS. HARVEYS LTD.
Madras High Court · (1940) ILR (Mad) 985 : (1940) 8 ITR 307
Income Tax Act, 1922 — Section 23A(2)
High Courts29 Feb 1940
Vemuri Ramjee Rao Vs The Municipal Council
Madras High Court · AIR 1940 Mad 956 : (1940) 52 LW 437 : (1940) 2 MLJ 469
Contract Act, 1872 — Section 72
High Courts29 Feb 1940
Madina Bibi Sahiba Vs The Ismail Durga Association and Another
Madras High Court · AIR 1940 Mad 789 : (1940) ILR (Mad) 808 : (1940) 51 LW 608 : (1940) 1 MLJ 872
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts28 Feb 1940
Sree Rajah Vasireddi Balachandrasekhara Varaprasad Bahadur Manne Sultan Garu Vs Mallela Lakshminarasimham and Others
Madras High Court · AIR 1940 Mad 9691 : (1940) ILR (Mad) 913 : (1940) 51 LW 622 : (1940) 1 MLJ 820
Limitation Act, 1963 — Section 20